High Courts13 Jan 1964Dismissed
Probodh Chandra Chakravarty and others Vs Bharat Loan Co., Ltd. and others
Gauhati High Court · AIR 1964 Guw 114
Limitation Act, 1963 — Section 19, 20, 21(3)(b)
COURT ARCHIVE
Gauhati High Court judgments, 1964
62 judgments · page 4 of 4
High Courts10 Jan 1964
Devendra Chandra Paul Vs Haridas Deb and Others
Gauhati High Court · (1965) CriLJ 343
Penal Code, 1860 (IPC) — Section 427