High Courts12 Aug 1963Dismissed
Nibaran Chandra Saha Vs Secretary to the Government of Assam - Department of Supply, Shillong and others
Gauhati High Court · AIR 1964 Guw 113
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments, 1963
88 judgments · page 2 of 5
High Courts12 Aug 1963Allowed
Abhoy Charan Huzuri and another Vs Surendra Ballav Datta and others
Gauhati High Court · AIR 1964 Guw 101
High Courts07 Aug 1963Allowed
Rampati Goala Vs Aswini Das and Others
Gauhati High Court · AIR 1967 Guw 50
Assam Board of Revenue (Amendment) Act, 1962 — Section 14, 14(3), 4Assam Board of Revenue Act, 1959 — Section 4Assam Land and Revenue Regulation (Amendment) Act, 1962 — Section 147
High Courts05 Aug 1963Allowed
Hiralal Patowary Vs V. Ramakrishnan and others
Gauhati High Court · AIR 1964 Guw 74
Constitution of India, 1950 — Article 226
High Courts05 Aug 1963
Krishna Ram Das Vs The State
Gauhati High Court · AIR 1964 Guw 53 : (1964) CriLJ 393
Evidence Act, 1872 — Section 32, 6Penal Code, 1860 (IPC) — Section 302, 304, 325
High Courts01 Aug 1963
R.K. Nabachandra Singh Vs Manipur Administration
Gauhati High Court · AIR 1964 Guw 39 : (1964) CriLJ 307
Penal Code, 1860 (IPC) — Section 366
High Courts27 Jul 1963
Hariprasad Kanu and Another Vs The State of Assam and Another
Gauhati High Court · (1965) CriLJ 613
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 143, 447
High Courts26 Jul 1963Dismissed
Chimanlal Agarwalla and others Vs Anandamalla Barua
Gauhati High Court · AIR 1964 Guw 70
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 5, 5(1)
High Courts18 Jul 1963
Amulya Chandra Paul Vs The State
Gauhati High Court · (1963) CriLJ 721
Criminal Procedure Code, 1898 (CrPC) — Section 12
High Courts16 Jul 1963
Smt. Akani Das and others Vs Muhiram Bharali and others
Gauhati High Court · AIR 1964 Guw 64
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts15 Jul 1963Allowed
Senairam Doongarmal Agency (P.) Ltd. and others Vs K.E. Johnson and others
Gauhati High Court · (1963) 07 GAU CK 0012
Central Sales Tax Act, 1956 — Section 9Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 12, 13, 14, 19, 19(1)(f)
High Courts15 Jul 1963
The State Vs Basanta Kumar Singh and Others
Gauhati High Court · (1964) CriLJ 361
Forest Act, 1927 — Section 33, 42
High Courts12 Jul 1963
Bhagabat Goor Vs Hari Kishore Bhattacherjee
Gauhati High Court · (1964) CriLJ 256
Criminal Procedure Code, 1898 (CrPC) — Section 523, 523(2)
High Courts11 Jul 1963
Mst. Firoza Begum Vs Akhtaruddln Laskar
Gauhati High Court · (1963) 07 GAU CK 0011
Guardians and Wards Act, 1890 — Section 10, 14, 25, 9
High Courts11 Jul 1963
K.D. Upadhayaya Vs Bhagabati Chouhan and Another
Gauhati High Court · (1965) CriLJ 86
Penal Code, 1860 (IPC) — Section 441, 447, 448, 504
High Courts10 Jul 1963
Jyoti Prasad Biswas Vs Inspecting Assitant Commissioner of Income Tax and Others
Gauhati High Court · AIR 1964 Guw 68 : (1966) 2 LLJ 83
Constitution of India, 1950 — Article 226, 311
High Courts04 Jul 1963
Bibhuti Bhusan Das Gupta Vs Bidya Dhar Sarma Barua and Others
Gauhati High Court · (1963) 07 GAU CK 0009
Assam Municipal Act, 1956 — Section 10, 15, 16, 16(3), 17(1)Assam Municipal Rules, 1956 — Rule 104A, 23, 26Constitution of India, 1950 — Article 220, 226
High Courts04 Jul 1963
Shonthong Kuki and Others Vs Manipur Administration
Gauhati High Court · (1964) CriLJ 98
Penal Code, 1860 (IPC) — Section 395, 397
High Courts29 Jun 1963Dismissed
The Workman of the Shillong Hydro Electric Ltd. Vs The State of Assam and others
Gauhati High Court · AIR 1964 Guw 66
Constitution of India, 1950 — Article 220, 226
High Courts28 Jun 1963Dismissed
Syam Charan Nath Vs Rupmohan Nath Laskar and Others
Gauhati High Court · (1963) 06 GAU CK 0010
Assam Land and Revenue Regulation, 1886 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 142, 148, 47