High Courts08 Apr 1957
Mir Samsul Hussain Vs Union of India (UOI) and Others
Gauhati High Court · AIR 1957 Guw 143
Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Constitution of India, 1950 — Article 226, 311, 320
COURT ARCHIVE
Gauhati High Court judgments, 1957
59 judgments · page 3 of 3
High Courts29 Mar 1957Allowed
Jhumarlal and others Vs Tansukrai and others
Gauhati High Court · AIR 1957 Guw 127
Civil Procedure Code, 1908 (CPC) — Section 37, 44, 48
High Courts27 Mar 1957
Mani Bhusan Chowdhury and Another Vs On the death of Anil Kumar Roy, his heir and legal representatives Sunil Kumar Roy and Others
Gauhati High Court · (1957) 03 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Section 115Payment of Wages Act, 1936 — Section 1(6), 17(1), 3(2), 4, 4(2)
High Courts26 Mar 1957
Rakesh Chandra Das Vs S.K. Dutta and Others
Gauhati High Court · (1957) 03 GAU CK 0007
Assam Local Self-Government Act, 1953 — Section 6, 8, 8(1), 94(2)Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 1957
Mohon Rice Mill Vs Hazarika and Others
Gauhati High Court · AIR 1957 Guw 111 : (1959) 1 LLJ 565
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 36
High Courts08 Mar 1957
Jnanendra Chandra Naha and Others Vs Atan Senajit Rajkumar and Another
Gauhati High Court · (1957) 03 GAU CK 0006
Assam Money Lenders Act, 1934 — Section 6Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 34 Rule 1
High Courts08 Mar 1957
Safiulla Vs The State of Tripura
Gauhati High Court · AIR 1958 Guw 34 : (1958) CriLJ 1248
Constitution of India, 1950 — Article 22Official Secrets Act, 1923 — Section 12, 13, 3, 4
High Courts04 Mar 1957Dismissed
Snehomoy Mitra and Another Vs Ramprosad Himmatsingka and Others
Gauhati High Court · AIR 1960 Guw 65
Court Fees Act, 1870 — Section 7
High Courts26 Feb 1957
Debendra Kumar Das Vs Satish Chandra Das
Gauhati High Court · AIR 1958 Guw 112 : (1958) CriLJ 1131
Criminal Procedure Code, 1898 (CrPC) — Section 107, 147, 147(1), 435, 438
High Courts15 Feb 1957
Ghanashyam Das Mour Agarwalla Vs Fatik Chandra Das
Gauhati High Court · (1957) 02 GAU CK 0005
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 47(2)
High Courts14 Feb 1957Dismissed
Lairak Vs Amar Singh and others
Gauhati High Court · AIR 1957 Guw 131
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Feb 1957
Abdul Hamid and Others Vs The State of Tripura
Gauhati High Court · AIR 1958 Guw 1 : (1958) CriLJ 97
Evidence Act, 1872 — Section 145, 147, 157Penal Code, 1860 (IPC) — Section 147, 149, 395, 436
High Courts08 Feb 1957
Paresh Chandra Paul Vs The Commissioner of Taxes
Gauhati High Court · (1957) 02 GAU CK 0004
High Courts28 Jan 1957
Kiron Chandra Das Vs General Manager, North Eastern Railway and Another
Gauhati High Court · AIR 1957 Guw 108
Constitution of India, 1950 — Article 14, 15
High Courts28 Jan 1957
Girish Chandra Namasudra Vs Manilal Hazam
Gauhati High Court · (1957) 01 GAU CK 0001
Assam Adhiars Protection and Regulation Act, 1948 — Section 10, 2, 2(1), 3, 4Constitution of India, 1950 — Article 227
High Courts24 Jan 1957Allowed
Golok Chandra Khataniar Vs Garganarayan Barman and Another
Gauhati High Court · (1957) 01 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 34 Rule 1, Order 34 Rule 4(1), Order 34 Rule 5, Order 34 Rule 5(1)
High Courts17 Jan 1957Allowed
Rohini Kumar Bhattacharjee Vs The State of Assam and Others
Gauhati High Court · AIR 1959 Guw 183
Motor Vehicles Act, 1939 — Section 57, 64
High Courts16 Jan 1957Allowed
Milapchand Hiralal Firm Vs The Union of India (UOI)
Gauhati High Court · AIR 1959 Guw 189
Civil Procedure Code, 1908 (CPC) — Section 100Railways Act, 1890 — Section 72
High Courts11 Jan 1957
Indramoni Nath Vs Lofcenath Barbhuiya and Others
Gauhati High Court · (1957) 01 GAU CK 0004