High Courts09 Jan 1953
Jagat Ch. Paul and Others Vs Dhirendra Chandra Paul
Gauhati High Court · AIR 1953 Guw 6 : (1953) CriLJ 1469
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 438
COURT ARCHIVE
82 judgments · page 5 of 5
Gauhati High Court · AIR 1953 Guw 6 : (1953) CriLJ 1469
Gauhati High Court · AIR 1953 Guw 41