COURT ARCHIVE

Gauhati High Court judgments, 1949

46 judgments · page 3 of 3

High Courts10 Feb 1949

Raghunath Sarma Vs Manan Singh

Gauhati High Court · AIR 1949 Guw 48 : (1949) CriLJ 1002

Criminal Procedure Code, 1898 (CrPC) — Section 145

High Courts24 Jan 1949

Gauhati High Court · AIR 1949 Guw 17

Civil Procedure Code, 1908 — Order 6 Rule 2Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Transfer of Property Act, 1882 — Section 41, 41

High Courts21 Jan 1949

Gauhati High Court · AIR 1949 Guw 25

Carriers Act, 1865 — Section 6, 6, 8, 8

High Courts20 Jan 1949

Gauhati High Court · AIR 1949 Guw 50 : (1950) CriLJ 118

Assam Maintenance of Public Order Act, 1947 — Section 2(1)(a), 9Criminal Procedure Code, 1898 (CrPC) — Section 491

High Courts17 Jan 1949

Gauhati High Court · (1949) CriLJ 545

Penal Code, 1860 (IPC) — Section 304, 325, 34

High Courts17 Jan 1949

Gauhati High Court · AIR 1949 Guw 7 : (1949) CriLJ 557