COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 989 of 1,762

High Courts09 Nov 2001Dismissed

Pakam Srinivasulu Vs Registrar (Vigilance) High Court of Andhra Pradesh, Hyderabad and Another

Andhra Pradesh High Court · (2002) 1 ALD 41 : (2002) 1 ALT 204 : (2001) 3 APLJ 323

Constitution of India, 1950 — Article 142, 16(2)

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High Courts09 Nov 2001Allowed

Sankuri Venkatesh Vs Sankuri Ramdas and Others

Andhra Pradesh High Court · (2002) 3 ALD 351

Contract Act, 1872 — Section 19Hindu Marriage Act, 1955 — Section 17, 5

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High Courts09 Nov 2001Dismissed

P. Manjula Vs State Transport Appellate Tribunal, Hyderabad and Others

Andhra Pradesh High Court · (2002) 2 ACC 86 : (2002) 1 ALD 37 : (2002) 1 ALT 317 : (2002) 1 APLJ 1

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 282(2)Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2)Constitution of India, 1950 — Article 226

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High Courts09 Nov 2001Allowed

Modern High School, Zamisthanpur Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2002) 1 ALD 96 : (2002) 5 ALT 96

Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993 — Rule 12, 12(2, 4, 5Andhra Pradesh Educational Institutions Act, 1982 — Section 99Constitution of India, 1950 — Article 30(1)

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High Courts09 Nov 2001Dismissed

Sri Ravipati Satya Harichandra Prasad Vs Sri Atkuri Venkatanarayana

Andhra Pradesh High Court · (2001) 11 AP CK 0046

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1), Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(2)

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High Courts09 Nov 2001Dismissed

Muzaffar Ali Sajjad and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2002) 1 ALD 112 : (2001) 2 ALT(Cri) 497 : (2001) 3 APLJ 329 : (2002) CriLJ 1068

Central Shariat Act, 1937 — Section 2, 3Child Marriage Restraint Act, 1929 — Section 1(2), 4, 5, 6Constitution of India, 1950 — Article 26

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High Courts09 Nov 2001Dismissed

Public Prosecutor, High Court of A.P. Vs Nammi Narayana

Andhra Pradesh High Court · (2001) 3 CriminalCC 323

Penal Code, 1860 (IPC) — Section 354, 376, 511

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High Courts09 Nov 2001Dismissed

VIF Airways Ltd. and Another Vs Aishu Finance Ltd. and Another

Andhra Pradesh High Court · (2001) 2 ALD(Cri) 941 : (2002) 1 ALT(Cri) 102

Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts08 Nov 2001Dismissed

Vemula Srinivasa Rao Vs Thumepalli Venkateswarlu

Andhra Pradesh High Court · (2001) 11 AP CK 0121

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 22 Rule 11, 51Limitation Act, 1963 — Article 126

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High Courts08 Nov 2001Allowed

S.L.S. Textiles Ltd. and Another Vs State of A.P.

Andhra Pradesh High Court · (2002) 126 STC 132

Andhra Pradesh General Sales Tax Act, 1957 — Section 12(2), 12(5), 2, 6, 9(1)Central Sales Tax Act, 1956 — Section 8(2A)

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High Courts08 Nov 2001Dismissed

Sarvaraya Textiles Limited Vs Commissioner, Employees Provident Fund Commission, Hyderabad and Others

Andhra Pradesh High Court · (2002) 1 ALD 705 : (2002) 108 CompCas 406 : (2001) 91 FLR 731

Constitution of India, 1950 — Article 21Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts08 Nov 2001Dismissed

Chittiprolu Venkateswarlu Vs Secretary, Ministry of Environment and Forests, Govt. of India

Andhra Pradesh High Court · (2001) 11 AP CK 0035

Constitution of India, 1950 — Article 226National Environment Appellate Authority Act, 1997 — Section 11(1)

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High Courts07 Nov 2001Allowed

Smt. Gopi Bai Vs Municipal Corporation of Hyderabad and Others

Andhra Pradesh High Court · AIR 2002 AP 145 : (2002) 1 ALD 312

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 38Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 31, 32

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High Courts07 Nov 2001Dismissed

K.C. Kusuma Kumari Reddy Vs The Government of A.P. and Others

Andhra Pradesh High Court · (2002) 1 ALT 198

Andhra Pradesh Mines and Mineral (Regulation and Development) Act, 1957 — Section 10, 11, 12, 13, 14Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12, 35AMineral Concession Rules, 1960 — Rule 25A

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High Courts07 Nov 2001Dismissed