COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 978 of 1,762

High Courts02 Jan 2002Dismissed

Brilliant Industries Limited Vs Transmission Corporation of Andhra Pradesh Limited and Others

Andhra Pradesh High Court · (2002) 1 ALD 806 : (2002) 1 ALT 594 : (2002) 1 APLJ 86

Electricity (Andhra Pradesh Amendment) Act, 2000 — Section 49Electricity Act, 1910 — Section 26(6), 49

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High Courts02 Jan 2002Dismissed

M. Ramachandraiah and Another Vs C. Jagadeeswarachari

Andhra Pradesh High Court · (2002) 5 ALT 419

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 8(5)

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High Courts02 Jan 2002Dismissed

Konajeti Rajababu Vs State of A.P. and Another

Andhra Pradesh High Court · (2002) 1 ALD(Cri) 367 : (2002) 1 ALT(Cri) 403 : (2002) 1 APLJ 102 : (2002) CriLJ 2990

Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 307, 308, 337(1A)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 64

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High Courts31 Dec 2001Allowed

D.S. Narayana Vs Kakinada Municipality

Andhra Pradesh High Court · (2002) 1 AnWR 732

Andhra Pradesh Municipalities Act, 1965 — Section 13, 93(1)

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High Courts31 Dec 2001Dismissed

Andhra Pradesh State Financial Corporation Vs Sri Devi Varaprasad Steels Private Limited

Andhra Pradesh High Court · (2001) 12 AP CK 0097

Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 14State Financial Corporations Act, 1951 — Section 29

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High Courts31 Dec 2001Allowed

P.V.R. Bhaskar Rao Vs Andhra Pradesh Administrative Tribunal, Hyderabad and Others

Andhra Pradesh High Court · (2002) 2 ALD 21 : (2002) 3 ALT 101

Constitution of India, 1950 — Article 226

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High Courts28 Dec 2001Dismissed

Rupakula Saradamba Vs Datla Punna Reddy

Andhra Pradesh High Court · (2002) 1 ALT 195

Land Acquisition Act, 1894 — Section 4A, 5A

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High Courts28 Dec 2001Allowed

Adusumalli Siva Narasimha Rao Vs The State of A.P. and Others

Andhra Pradesh High Court · (2002) 3 ALT 525

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 8

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High Courts28 Dec 2001Dismissed

M. Suryanarayana and Others Vs Stiles India Ltd. and Others

Andhra Pradesh High Court · (2002) 2 ALD 185

Companies Act, 1956 — Section 433, 433(2), 434(1), 439, 483Debtors Act, 1869 — Section 13, 3(1)

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High Courts28 Dec 2001Dismissed

Shaik Ghouse Mohiuddin Vs Andhra Pradesh State Wakf Board and Others

Andhra Pradesh High Court · AIR 2002 AP 344 : (2002) 1 ALD 751 : (2002) 1 APLJ 154

Waqf Act, 1954 — Section 29Waqf Act, 1995 — Section 42, 63, 83(9)

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High Courts28 Dec 2001Allowed

Atluri Usha Swamy Vs Vijay Prestessed Products (P) Limited and Others

Andhra Pradesh High Court · (2002) 2 ALD 843 : (2002) 5 ALT 68

Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts28 Dec 2001

Mr. M. Suryanarayana Vs Stiles India Limited

Andhra Pradesh High Court · (2003) 116 CompCas 448

Companies Act, 1956 — Section 434(1)Letters Patent Act, 1865 — Section 483

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High Courts28 Dec 2001Dismissed

Managing Committee Vs T. Sesha Reddy and Another

Andhra Pradesh High Court · (2003) 4 ALT 383

Evidence Act, 1872 — Section 64, 90Land Acquisition Act, 1894 — Section 51ARegistration Act, 1908 — Section 57, 57(5)

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High Courts28 Dec 2001Allowed

Kasi Subbaiah Mudali Vs Kasi Veeraswamy Mudali and Others

Andhra Pradesh High Court · (2002) 3 ALT 240

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11A, Order 21 Rule 37, Order 21 Rule 37(1), Order 21 Rule 37(2), Order 21 Rule 40

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High Courts28 Dec 2001Allowed

R.L. Prasad and Others Vs Managing Director, A.P. Scheduled Caste Service Co-operative Finance Corporation Ltd. and Others

Andhra Pradesh High Court · (2002) 5 ALT 8

Constitution of India, 1950 — Article 226

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High Courts28 Dec 2001

S. Prakash Rao and Others Vs S. Shyam Rao

Andhra Pradesh High Court · (2002) 5 ALT 82

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C

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High Courts27 Dec 2001Dismissed

G. Arjuna Rao Vs Andhra Pradesh State Road Transport Corporation, Musheerabad and Others

Andhra Pradesh High Court · (2002) 1 ALD 784 : (2002) 1 ALT 597

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2)Motor Vehicles Act, 1988 — Section 89

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High Courts27 Dec 2001Allowed

Sri Durga Nageswara Swamy Temple Vs Arja Suryanarayana

Andhra Pradesh High Court · (2001) 3 APLJ 449

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts26 Dec 2001Dismissed

V. Veera Swamy and Others Vs Drug Inspector and Another

Andhra Pradesh High Court · (2002) 1 ALD(Cri) 334 : (2002) 1 ALT(Cri) 356 : (2002) CriLJ 3218

Drugs and Cosmetics Act, 1940 — Section 18, 19, 19(3), 27

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High Courts26 Dec 2001Allowed

Kamal Silk Mills Vs Kuncham Mohana Rao

Andhra Pradesh High Court · (2002) 1 ALD 722 : (2002) 1 ALT 504

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 32

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