High Courts22 Feb 2002Allowed

Syed Hyder Hussain Vs State of A.P.

Andhra Pradesh High Court · (2002) 1 ALD(Cri) 339 : (2002) 1 ALT(Cri) 289 : (2002) CriLJ 3602 : (2002) 2 DMC 390 : (2002) 2 RCR(Criminal) 745

Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 498A
High Courts22 Feb 2002

G. Shravan Kumar and Vs State of A.P.

Andhra Pradesh High Court · (2002) 1 ALD(Cri) 557 : (2002) 2 ALT(Cri) 16 : (2002) 1 APLJ 264 : (2002) CriLJ 2997

Antiquities and Art Treasures Act, 1972 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Penal Code, 1860 (IPC) — Section 411