S. Ramaswamy and Others Vs Special Court constituted under the A.P. Land Grabbing (Prohibition) Act and Others
Andhra Pradesh High Court · (2002) 5 ALT 11
COURT ARCHIVE
35,240 judgments · page 944 of 1,762
Andhra Pradesh High Court · (2002) 5 ALT 11
Andhra Pradesh High Court · (2002) 4 ALD 764 : (2003) 2 ALT 17
Andhra Pradesh High Court · (2002) 5 ALD 106
Andhra Pradesh High Court · (2002) 4 ALD 579 : (2003) 2 ALT 422
Andhra Pradesh High Court · (2002) 6 ALD 264 : (2002) 5 ALT 600
Andhra Pradesh High Court · (2003) 3 ALD 349 : (2003) 4 ALT 376
Andhra Pradesh High Court · (2003) 6 ALD 50 : (2003) 1 BC 682
Andhra Pradesh High Court · (2003) ECR 540 : (2003) 153 ELT 281
Andhra Pradesh High Court · AIR 2003 AP 123 : (2002) 2 ALD(Cri) 517 : (2002) 2 ALT(Cri) 327 : (2002) 3 APLJ 245
Andhra Pradesh High Court · AIR 2003 AP 46 : (2002) 5 ALD 588 : (2002) 6 ALT 528
Andhra Pradesh High Court · (2002) 06 AP CK 0041
Andhra Pradesh High Court · (2003) 1 ACC 118 : (2004) ACJ 1987 : (2002) 5 ALT 258 : (2002) 3 APLJ 312
Andhra Pradesh High Court · (2003) 6 ALD 15 : (2002) 6 ALT 402
Andhra Pradesh High Court · (2003) 115 CompCas 981
Andhra Pradesh High Court · (2002) 5 ALD 112 : (2002) 6 ALT 138
Andhra Pradesh High Court · (2002) 6 ALD 147
Andhra Pradesh High Court · (2002) 4 ALD 854
Andhra Pradesh High Court · (2002) 06 AP CK 0125
Andhra Pradesh High Court · (2002) 4 ALD 497 : (2002) 4 ALT 465
Andhra Pradesh High Court · (2002) 6 ALT 392 : (2003) 2 RCR(Civil) 385