COURT ARCHIVE
35,240 judgments · page 941 of 1,762
Andhra Pradesh High Court · (2002) 4 ALD 684 : (2003) 96 FLR 897 : (2002) 3 LLJ 999
Andhra Pradesh High Court · (2002) 07 AP CK 0001
Andhra Pradesh High Court · (2002) 2 APLJ 485 : (2003) 1 DMC 600
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 706 : (2003) CriLJ 248
Andhra Pradesh High Court · (2002) 07 AP CK 0055
Andhra Pradesh High Court · (2002) 4 ALD 681 : (2002) 4 ALT 556
Andhra Pradesh High Court · (2003) 2 ALD 621
Andhra Pradesh High Court · (2002) 4 ALD 707 : (2002) 4 ALT 329
Andhra Pradesh High Court · (2003) 6 ALD 63 : (2003) 3 ALT 658
Andhra Pradesh High Court · (2002) 4 ALD 806 : (2002) 4 ALT 446
Andhra Pradesh High Court · (2002) 4 ALD 730 : (2002) 6 ALT 153
Andhra Pradesh High Court · (2002) 5 ALD 318 : (2002) 257 ITR 105
Andhra Pradesh High Court · (2002) 4 ALT 265
Andhra Pradesh High Court · (2002) 06 AP CK 0119
Andhra Pradesh High Court · (2003) 2 ALT 197
Andhra Pradesh High Court · (2002) 5 ALT 175 : (2002) 2 APLJ 165
Andhra Pradesh High Court · (2002) 5 ALT 756
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 1 : (2002) 2 ALT(Cri) 156
Andhra Pradesh High Court · (2002) 5 ALD 491 : (2003) 2 ARBLR 289
Andhra Pradesh High Court · (2003) 2 ALD 624 : (2003) 97 FLR 736