High Courts29 Nov 2002Allowed
Nailesh H. Doshi Vs G.P. Pharma and Others
Andhra Pradesh High Court · (2003) 1 ALD 745 : (2002) 3 APLJ 386
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 23, 28
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 917 of 1,762
High Courts29 Nov 2002
Navata Road Transport Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 2 ALD 78 : (2003) 3 ALT 711 : (2003) 1 APLJ 134
Andhra Pradesh Municipalities Act, 1965 — Section 277(2)
High Courts29 Nov 2002
Gaddam Narsimha Vs Puli Swamy and Another
Andhra Pradesh High Court · (2003) 6 ALD 66 : (2003) 3 ALT 487
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3A, Order 41 Rule 27
High Courts28 Nov 2002Allowed
The District Collector and Another Vs G. Dayakar and Others
Andhra Pradesh High Court · (2003) 2 ALT 58 : (2003) 1 APLJ 349
Andhra Pradesh Survey and Boundaries Act, 1923 — Section 10, 11, 13, 14, 9Constitution of India, 1950 — Article 226
High Courts28 Nov 2002Dismissed
K. Seetharama Reddy and Another Vs Hassan Ali Khan and Others
Andhra Pradesh High Court · (2003) 1 ALD 563 : (2003) 1 ALT 276
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Nov 2002Dismissed
Valluri Siva Kumar Rajah Vs Koppuravuri Bhagavathi Devi and Others
Andhra Pradesh High Court · (2003) 2 ALD 101
Contempt of Courts Act, 1971 — Section 2
High Courts28 Nov 2002Allowed
The Indira Gandhi National Open University and Another Vs V. Vijayabhaskar Reddy
Andhra Pradesh High Court · (2003) 1 ALD 54 : (2003) 2 ALT 441
High Courts27 Nov 2002Allowed
Narhar Raj (died) by LRs. and Others Vs Tirupathybibi and Another
Andhra Pradesh High Court · (2004) 4 ALD 136
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 34, 42
High Courts27 Nov 2002Dismissed
Khairuddin Vs Inspector of Works, Central Railway and Others
Andhra Pradesh High Court · (2003) 1 ALD 707 : (2003) 3 ALT 741 : (2003) 1 APLJ 319
High Courts27 Nov 2002Allowed
K. Laxma Reddy and Others Vs The State of A.P. and Another
Andhra Pradesh High Court · (2003) 1 ALT(Cri) 309
Criminal Procedure Code, 1973 (CrPC) — Section 147, 156(3), 190, 190(1), 200Negotiable Instruments Act, 1881 (NI) — Section 142Penal Code, 1860 (IPC) — Section 323, 324, 354, 447
High Courts27 Nov 2002
A.S. Prasad Vs A.P. State Financial Corporation and Others
Andhra Pradesh High Court · (2003) 1 ALD 637 : (2003) 3 ALT 780 : (2003) 3 BC 207 : (2003) 46 SCL 309
Constitution of India, 1950 — Article 246State Financial Corporations Act, 1951 — Section 29
High Courts26 Nov 2002
Kopparthi Rama Krishna Vs Divisional Panchayat officer and Others
Andhra Pradesh High Court · (2003) 6 ALD 58 : (2005) 1 ALT 550 : (2003) 1 ALT 550
High Courts26 Nov 2002Dismissed
D. Prasada Rao Vs A.P. State Co-operative Bank and Another
Andhra Pradesh High Court · (2003) 1 ALD 719 : (2003) 97 FLR 97 : (2003) 3 LLJ 334
Payment of Gratuity Act, 1972 — Section 4
High Courts26 Nov 2002Dismissed
Dhamia Vs State of A.P. and Others
Andhra Pradesh High Court · (2002) 11 AP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 41(2), 42, 42(2), 48, 8
High Courts26 Nov 2002Dismissed
C. Anjaneya Reddy Vs State of A.P. and Others
Andhra Pradesh High Court · (2002) 6 ALD 798 : (2003) 1 ALT 139
Constitution of India, 1950 — Article 16Police Service (Cadre) Rules, 1954 — Rule 4(2)Police Service (Pay) Rules, 1954 — Rule 3(2A), 9(1), 9(7)
High Courts25 Nov 2002
S. Ramesh Babu Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 1 ALD 421 : (2003) 1 ALT 244
Administrative Tribunals Act, 1985 — Section 5(6)
High Courts25 Nov 2002Dismissed
S. Inderasaina Reddy Vs Superintendent of Police and Others
Andhra Pradesh High Court · (2003) 1 ALD 458 : (2003) 1 ALT 121
Constitution of India, 1950 — Article 226
High Courts22 Nov 2002Dismissed
Koneti Ganganna (died) by LRs. Vs Maddi Nayuni Adinarayana
Andhra Pradesh High Court · (2003) 1 ALD 408 : (2003) 3 ALT 751
Transfer of Property Act, 1882 — Section 58
High Courts22 Nov 2002Allowed
K. Sankariah and Another Vs A.P. Administrative Tribunal and Others
Andhra Pradesh High Court · (2003) 2 ALT 163
Andhra Pradesh Ministerial Service Rules, 1966 — Rule 4, 4(2), 4(3), 7
High Courts22 Nov 2002Allowed
B. Chandra Mouli Vs K. Jayaprakash and Others
Andhra Pradesh High Court · (2003) 6 ALD 167 : (2003) 2 ALT 155