COURT ARCHIVE
35,240 judgments · page 871 of 1,762
Andhra Pradesh High Court · (2003) 5 ALD 187 : (2003) 5 ALT 1 : (2003) 3 APLJ 41 : (2003) 2 APLJ 99
Andhra Pradesh High Court · (2003) 6 ALD 128 : (2003) 5 ALT 435
Andhra Pradesh High Court · (2003) 6 ALD 257
Andhra Pradesh High Court · (2003) 5 ALD 172 : (2003) 5 ALT 194 : (2003) 3 APLJ 26 : (2004) 4 BC 548
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 385 : (2003) 2 ALT(Cri) 482 : (2004) 2 DMC 454 : (2004) 2 RCR(Criminal) 401
Andhra Pradesh High Court · (2004) 2 ALT 402
Andhra Pradesh High Court · (2003) 5 ALD 479 : (2003) 3 ALD 227 : (2003) 2 APLJ 245
Andhra Pradesh High Court · (2003) 5 ALD 294 : (2004) 1 ALT(Cri) 195 : (2003) 3 APLJ 69
Andhra Pradesh High Court · (2003) 5 ALD 720 : (2004) 1 APLJ 22
Andhra Pradesh High Court · (2004) 1 ALT 66 : (2004) 1 CivCC 698
Andhra Pradesh High Court · (2004) 2 ALT 321 : (2003) 3 APLJ 307
Andhra Pradesh High Court · (2003) 6 ALD 186 : (2003) 5 ALT 458 : (2004) 1 LLJ 1005
Andhra Pradesh High Court · (2004) 2 ALD 14 : (2003) 6 ALT 592
Andhra Pradesh High Court · (2004) 1 ALD 80 : (2004) 2 ALT 196
Andhra Pradesh High Court · AIR 2004 AP 123 : (2004) 1 ALT 569
Andhra Pradesh High Court · AIR 2003 AP 525
Andhra Pradesh High Court · (2004) 1 ALD 639
Andhra Pradesh High Court · (2003) 3 APLJ 415 : (2004) 120 CompCas 453 : (2004) 50 SCL 605
Andhra Pradesh High Court · AIR 2003 AP 536 : (2003) 5 ALD 284 : (2003) 5 ALT 287
Andhra Pradesh High Court · (2004) 2 ALD(Cri) 227 : (2004) 2 ALT(Cri) 513 : (2004) CriLJ 877