High Courts14 Aug 2003Dismissed
Toddy Tapers Co-operative Society Vs Government of A.P. and Others
Andhra Pradesh High Court · (2003) 5 ALD 393 : (2003) 5 ALD 392 : (2003) 5 ALT 659
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 868 of 1,762
High Courts14 Aug 2003Allowed
M. Durga Prasad, Spl. Assistant, Syndicate Bank and Vs The State of A.P.
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 545 : (2004) CriLJ 242
Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13
High Courts14 Aug 2003Allowed
Vysya Bank Limited Vs A.P. State Agro Industries, Development Corporation Limited and Another
Andhra Pradesh High Court · AIR 2004 AP 10 : (2003) 5 ALD 410 : (2003) 5 ALT 815 : (2004) 1 CTLJ 441
Contract Act, 1872 — Section 73
High Courts13 Aug 2003Allowed
Devineni Seshagiri Rao Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2003) 2 ALD(Cri) 637 : (2004) CriLJ 52
Criminal Procedure Code, 1973 (CrPC) — Section 24(8)
High Courts13 Aug 2003
In Re: Moschip Semiconductor Technology Limited
Andhra Pradesh High Court · (2003) 5 ALD 827 : (2004) 120 CompCas 108 : (2004) 50 SCL 405
Companies Act, 1956 — Section 2(7), 391(2), 394, 394(4)
High Courts13 Aug 2003
S. Bhagavan Reddy Vs Election Tribunal and Others
Andhra Pradesh High Court · (2003) 6 ALD 252 : (2003) 6 ALT 841
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 12
High Courts13 Aug 2003Dismissed
Nanda Seshikala and Others Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2003) 5 ALD 796 : (2003) 5 ALT 466
Waqf Act, 1995 — Section 54, 54(1), 55, 83
High Courts13 Aug 2003
S. Fazeelath Begum Vs K. Abdul Hakeem (died) by LRs. and Others
Andhra Pradesh High Court · (2004) 1 ALD 647 : (2004) 2 ALT 331
Andhra Pradesh Government Life Insurance Fund Rules — Rule 31Andhra Pradesh Revised Pension Rules, 1980 — Rule 46, 47, 49
High Courts13 Aug 2003Dismissed
Government of A.P. and Others Vs Sri M.A. Razzaq and Others
Andhra Pradesh High Court · (2003) 5 ALD 257 : (2004) 2 ALT 273
Hyderabad Municipal Corporation Act, 1955 — Section 146, 147Land Acquisition Act, 1894 — Section 18, 30
High Courts12 Aug 2003Dismissed
Syed Ashraf Ali Vs A. Vijayalakshmi
Andhra Pradesh High Court · (2004) 3 ALD 138 : (2004) 3 RCR(Civil) 622
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)
High Courts12 Aug 2003Dismissed
Malladi Krishna Mohan (died) by LRs. Vs State of A.P. and Others
Andhra Pradesh High Court · (2003) 5 ALD 452
Land Acquisition Act, 1894 — Section 11A, 17(1), 17(4), 4(1), 5A
High Courts12 Aug 2003Allowed
Ram Bahadur Vs Labour Court and Another
Andhra Pradesh High Court · (2003) 6 ALD 139 : (2003) 5 ALT 541
Industrial Disputes Act, 1947 — Section 10
High Courts12 Aug 2003Allowed
Union of India (UOI) and Others Vs Bijili Balaiah
Andhra Pradesh High Court · (2004) 4 ALD 48
Indira Vikas Patra Rules, 1986 — Rule 10, 7
High Courts11 Aug 2003Dismissed
A.P. State Road Transport Corporation and Others Vs M.V. Ramana Rao
Andhra Pradesh High Court · (2003) 6 ALD 322 : (2003) 5 ALT 463 : (2004) 1 LLJ 361
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 4, 47
High Courts11 Aug 2003Dismissed
United India Insurance Company Limited Vs Polaki Sarojini Devi and Others
Andhra Pradesh High Court · (2004) 2 ACC 156 : (2005) ACJ 1223 : (2003) 5 ALD 749 : (2004) 1 APLJ 20
Motor Vehicles Act, 1988 — Section 166
High Courts11 Aug 2003
Punna Prameela Vs Reddimalla Yadagiri
Andhra Pradesh High Court · (2003) 5 ALD 792 : (2003) 2 AnWR 425
Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(1), 19(2), 22
High Courts09 Aug 2003Allowed
Cherukuri Satyavathi (Died) and Another Vs Velaga Kamala and Others
Andhra Pradesh High Court · (2003) 08 AP CK 0023
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 3
High Courts08 Aug 2003Allowed
Katamreddy Venkata Subba Reddy Vs Gudala Sundararamireddy
Andhra Pradesh High Court · (2004) 2 ALT 825
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 13, 3, 4, 4(1), 4(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(1), Order 21 Rule 11(2), Order 21 Rule 85, Order 6 Rule 1, 42Constitution of India, 1950 — Article 227
High Courts08 Aug 2003Allowed
K. Sandhya Vs K. Venugopala Rao
Andhra Pradesh High Court · (2004) 1 ALT 289 : (2004) 2 DMC 550
Hindu Marriage Act, 1955 — Section 13(1), 28(1)
High Courts08 Aug 2003
V. Jayaramaiah and Another Vs Director, Sri Venkateswar Institution of Medical Sciences
Andhra Pradesh High Court · (2003) 6 ALT 742
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 2, 3, 7Constitution of India, 1950 — Article 14, 311Industrial Disputes Act, 1947 — Section 13(1), 2, 25F, 4, 5