High Courts15 Dec 2003

Kuriminelli Chinna Vs The State of A.P.

Andhra Pradesh High Court · (2004) 1 ALD(Cri) 506 : (2004) 1 ALT(Cri) 407 : (2004) 1 APLJ 178 : (2004) CriLJ 1634 : (2004) 3 RCR(Criminal) 90

Penal Code, 1860 (IPC) — Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)