Sri Ramalingeswara Swamy Deity Vs Peteti Purushotham (died) by LRs. and Others
Andhra Pradesh High Court · (2004) 6 ALD 263 : (2004) 6 ALT 344
COURT ARCHIVE
35,240 judgments · page 810 of 1,762
Andhra Pradesh High Court · (2004) 6 ALD 263 : (2004) 6 ALT 344
Andhra Pradesh High Court · (2006) 2 ALD 30 : (2004) 6 ALD 243 : (2004) 6 ALT 454
Andhra Pradesh High Court · (2004) 6 ALD 166 : (2004) 270 ITR 515 : (2005) 142 TAXMAN 330
Andhra Pradesh High Court · (2004) 6 ALD 188 : (2004) 6 ALT 594
Andhra Pradesh High Court · (2004) 5 ALD 517 : (2007) 1 BC 438 : (2005) 128 CompCas 431 : (2005) 58 SCL 249
Andhra Pradesh High Court · (2005) 1 ALT(Cri) 299 : (2005) CriLJ 238
Andhra Pradesh High Court · (2005) 1 ALT 425
Andhra Pradesh High Court · (2004) 5 ALD 680 : (2005) 1 BC 279
Andhra Pradesh High Court · (2004) 5 ALD 525 : (2004) 5 ALT 400
Andhra Pradesh High Court · (2004) 5 ALD 549 : (2004) 3 APLJ 238
Andhra Pradesh High Court · (2004) 2 ALT(Cri) 588 : (2005) CriLJ 869
Andhra Pradesh High Court · (2004) 6 ALT 25
Andhra Pradesh High Court · (2004) 6 ALT 216
Andhra Pradesh High Court · (2005) CriLJ 255
Andhra Pradesh High Court · (2005) 2 ALD 835 : (2005) 2 ALT 540
Andhra Pradesh High Court · (2004) 5 ALD 632 : (2004) 6 ALT 323
Andhra Pradesh High Court · (2005) 1 ALD(Cri) 31 : (2005) CriLJ 1459
Andhra Pradesh High Court · (2005) 1 ALT(Cri) 392 : (2005) 1 DMC 645
Andhra Pradesh High Court · (2005) 1 ALD 27 : (2005) 1 ALD(Cri) 27 : (2005) 2 ALT(Cri) 9 : (2005) CriLJ 1041 : (2005) 2 RCR(Criminal) 344
Andhra Pradesh High Court · (2005) 1 ALD 205 : (2005) 1 ALD(Cri) 205 : (2006) 1 BC 414