Andhra Pradesh High Court Judgments

High Courts05 Oct 2004Allowed

Damera Ramakrishna and Others Vs The Commercial Tax Officer (FAC) and Others

Andhra Pradesh High Court · (2005) 6 ALD 12 : (2005) 1 ALT 293 : (2005) 142 STC 515

Andhra Pradesh General Sales Tax Act, 1957 — Section 16C, 17A, 17CTransfer of Property Act, 1882 — Section 53, 53(1)

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High Courts05 Oct 2004Allowed

Kunisetti Apparao and Others Vs State of A.P.

Andhra Pradesh High Court · (2004) 10 AP CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts05 Oct 2004

Jayanthi Kanakavalli Vs K. Louis Raju and Others

Andhra Pradesh High Court · (2005) 1 ALD 795 : (2005) 2 ALT 420

Christian Marriage Act, 1872 — Section 61Evidence Act, 1872 — Section 4Special Marriage Act, 1954 — Section 13, 13(2)

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High Courts05 Oct 2004Dismissed

Syed Fatahuddin Vs Golla Shadrak and Another

Andhra Pradesh High Court · (2004) 6 ALD 562 : (2004) 6 ALT 753

Transfer of Property Act, 1882 — Section 123

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High Courts05 Oct 2004Allowed

Lanco Kondapalli Power (P) Ltd. Vs Transmission Corporation of A.P. Ltd.

Andhra Pradesh High Court · (2004) 6 ALD 829 : (2004) 6 ALT 293 : (2005) 1 ARBLR 30

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts04 Oct 2004Allowed

Anna Venkata Subbaiah Vs Official Receiver

Andhra Pradesh High Court · (2004) 6 ALD 619 : (2004) 6 ALT 749 : (2004) 3 APLJ 445

Provincial Insolvency Act, 1920 — Section 68

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High Courts04 Oct 2004Allowed

Sadi Srinivasa Reddy Vs Sadi Rama Devi and State

Andhra Pradesh High Court · (2005) 1 ALD 885 : (2005) 1 ALD(Cri) 885 : (2005) 2 ALT(Cri) 55 : (2004) 3 APLJ 304

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(4), 340

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High Courts04 Oct 2004Dismissed

Kotamreddy Balarami Reddy Vs Sri Kondandaramaswamy Temple and Another

Andhra Pradesh High Court · (2005) 1 ALD 406 : (2005) 2 ALT 439

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 90(1), Order 21 Rule 90(2), Order 21 Rule 90(3)

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High Courts04 Oct 2004

P. Narayana Reddy Vs Mandal Revenue Officer, Morthad Mandal and Others

Andhra Pradesh High Court · AIR 2005 AP 181 : (2004) 6 ALD 653

Andhra Pradesh Water Land and Trees Act, 2002 — Section 15(1), 33Andhra Pradesh Water Land and Trees Rules, 2004 — Rule 15Constitution of India, 1950 — Article 226

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High Courts04 Oct 2004Dismissed

The Public Prosecutor, High Court of A.P. Vs Banda Gopal Reddy

Andhra Pradesh High Court · (2005) CriLJ 584 : (2005) 3 RCR(Criminal) 3

Criminal Procedure Code, 1973 (CrPC) — Section 320

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High Courts04 Oct 2004Dismissed

Mohammed Abdul Huq Vs Secretary to the Govt., Education Dept. and Others

Andhra Pradesh High Court · (2004) 6 ALD 557

Andhra Pradesh Private Aided Educational Staff (Regulation of Pay) Act, 2000 — Section 2Andhra Pradesh Revised Pension Rules, 1980 — Rule 14, 14(2), 43

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High Courts04 Oct 2004Dismissed

United India Insurance Co. Ltd. Vs Bobbili Simhachalam and Others

Andhra Pradesh High Court · (2005) 3 ACC 170 : (2005) 2 ALD 1 : (2005) 2 ALT 431

Motor Vehicles Act, 1988 — Section 163A, 166

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High Courts01 Oct 2004

Appasani Veera Venkata Satyanarayana Murthy and Another Vs Chekka Veera Raja Rao and Others

Andhra Pradesh High Court · (2004) 6 ALD 666 : (2005) 1 ALT 304 : (2004) 3 APLJ 297 : (2005) 3 BC 253 : (2005) 1 CivCC 530

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33

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High Courts01 Oct 2004Dismissed

Shaik Mahamoob Basha Vs APSRTC and Others

Andhra Pradesh High Court · (2004) 6 ALD 675

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 8

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High Courts01 Oct 2004Allowed

Dr. V. Bala Raju Vs Pashak Feeds Pvt. Ltd. and Another

Andhra Pradesh High Court · (2005) 1 ALD 651 : (2005) 1 ALD(Cri) 651 : (2005) 1 ALT(Cri) 159 : (2005) 4 BC 240 : (2005) CriLJ 1129 : (2005) 1 RCR(Criminal) 946

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 420

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High Courts01 Oct 2004Dismissed

Worldwide Diamond Manufacturers (P) Ltd. and Another Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another

Andhra Pradesh High Court · (2004) 6 ALD 715 : (2005) 1 LLJ 980

Andhra Pradesh Industrial Disputes Rules, 1958 — Rule 26Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Industrial Disputes (Central) Rules, 1957 — Rule 10B(6), 24

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High Courts01 Oct 2004Dismissed

Oriental Insurance Co. Ltd. Vs Kadiam Yestorama and Others

Andhra Pradesh High Court · (2005) 1 ALD 617

Motor Vehicles Act, 1988 — Section 140, 140(3), 143, 147

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High Courts01 Oct 2004Allowed

Narava Siva Prasad @ Siva Vs The State of A.P.

Andhra Pradesh High Court · (2005) 1 ALT(Cri) 38

Penal Code, 1860 (IPC) — Section 307, 324

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High Courts01 Oct 2004Allowed

Chairman, Jawahar Co-op. Urban Bank Ltd. and Others Vs Sri Ramanjaneya Enterprises and Others

Andhra Pradesh High Court · (2005) 1 ALD 634 : (2005) 1 ALD(Cri) 634 : (2005) 2 ALT 118

Negotiable Instruments Act, 1881 (NI) — Section 138, 72

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High Courts30 Sept 2004Dismissed

Union of India (UOI) and The Chief Executive, Nuclear Fuel Complex, Department of Atomic Energy Vs The Secretary, Revenue Department, Govt. of Andhra Pradesh, The Commissioner, Commercial Taxes, The Commercial Tax Officer and The Commissioner of Transport

Andhra Pradesh High Court · (2004) 6 ALD 656 : (2005) 1 ALT 433 : (2005) 140 STC 245

Andhra Pradesh Tax on Entry of Motor Vehicle to Local Area Act, 1996 — Section 20, 3, 3(1), 4(1), 4(3)Constitution of India, 1950 — Article 254, 285, 285(1), 304Motor Vehicles Act, 1988 — Section 207, 60

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