High Courts29 Oct 2004Allowed
Musku Pentu and Another Vs State of A.P.
Andhra Pradesh High Court · (2005) 1 ALT(Cri) 504 : (2005) CriLJ 1358 : (2005) 2 RCR(Criminal) 770
Penal Code, 1860 (IPC) — Section 390, 392, 395
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 797 of 1,762
High Courts29 Oct 2004Allowed
Government of A.P. and Another Vs R. Brahmaramba and Others
Andhra Pradesh High Court · (2005) 1 ALD 62
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 99, 151
High Courts29 Oct 2004Dismissed
Sumeet Steel Traders Vs Surendra Enterprises and Another
Andhra Pradesh High Court · AIR 2005 AP 345 : (2005) 1 ALD 193 : (2005) 4 BC 229
Limitation Act, 1963 — Article 14, 15Transfer of Property Act, 1882 — Section 130
High Courts29 Oct 2004Dismissed
Anoop Singh (died) by LRs. Vs Chairman, APSEB and Another
Andhra Pradesh High Court · (2005) 1 ALD 164 : (2005) 2 ALT 194
Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 28(3)
High Courts28 Oct 2004Allowed
Excise Superintendents Vs Jama Ramulamma and Another
Andhra Pradesh High Court · (2005) 1 ALD 90
Workmens Compensation Act, 1923 — Section 12, 2
High Courts28 Oct 2004Dismissed
Ananthapur Municipality Vs S. Khasim Peeran, State of A.P. and The Industrial Tribunal - Labour Court
Andhra Pradesh High Court · (2004) 6 ALD 814 : (2005) 1 ALT 632
Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 — Section 3, 3(3)
High Courts28 Oct 2004Dismissed
The Managing Director, A.P. Dairy Development, Cooperation Federation Ltd. Vs The Presiding Officer, Additional Industrial Tribunal-cum-Labour Court and T.G. Koteshwara Reddy
Andhra Pradesh High Court · (2005) 2 ALT 168
High Courts28 Oct 2004Allowed
New India Assurance Co. Ltd. Vs Commissioner for Workmen''s Compensation and Assistant Commissioner for Labour and Others
Andhra Pradesh High Court · (2004) 6 ALD 598 : (2005) 2 ALT 143 : (2005) 104 FLR 476
Workmens Compensation Act, 1923 — Section 11(1), 11(2)
High Courts28 Oct 2004Allowed
P. Prasad and Another Vs Shirdi Enterprises
Andhra Pradesh High Court · (2005) 1 ALD 787 : (2005) 1 ALT 576 : (2004) 3 APLJ 407 : (2005) 1 CivCC 668
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts28 Oct 2004
G. Karuna Kumari Vs State Bank of India, Waddepally Branch
Andhra Pradesh High Court · (2005) 2 ALD 269 : (2005) 2 ALT 474
Civil Procedure Code, 1908 (CPC) — Section 149, 151Constitution of India, 1950 — Article 227
High Courts28 Oct 2004
Gorentla Sreenu Vs State of A.P.
Andhra Pradesh High Court · (2004) 10 AP CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(2)
High Courts28 Oct 2004
M. Rajesham Vs A.P. Transco and Others
Andhra Pradesh High Court · (2004) 10 AP CK 0017
Andhra Pradesh State Electricity Board Employees (Revised) Conduct Regulations — Regulation 5Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 15(1)
High Courts28 Oct 2004Allowed
The New India Assurance Co. Ltd. Vs The Commissioner for Workmen'' Compensation and Asst. Commissioner for Labour and Others
Andhra Pradesh High Court · (2005) 2 ACC 272 : (2006) ACJ 2832
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 455, 467Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5, Order 13 Rule 6Evidence Act, 1872 — Section 61, 64, 74, 75
High Courts28 Oct 2004
Batta Venkata Subbaiah and Others Vs State of A.P.
Andhra Pradesh High Court · (2005) 3 ALT(Cri) 492
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 324
High Courts27 Oct 2004Allowed
Bantapalli Durga Rao and Others Vs State of A.P.
Andhra Pradesh High Court · (2004) 15 CriminalCC 906 : (2005) 4 RCR(Criminal) 404
High Courts27 Oct 2004Allowed
A. Venkateswarlu Vs K. Veera Venkata Rao and Another
Andhra Pradesh High Court · (2004) 10 AP CK 0110
Workmens Compensation Act, 1923 — Section 30, 4(1), 4(2)
High Courts27 Oct 2004Dismissed
National Research Development Corporation Vs Electro Flux (P) Ltd.
Andhra Pradesh High Court · (2005) 2 ALD 531 : (2005) 1 ALT 683 : (2005) 4 BC 535 : (2005) 127 CompCas 23 : (2005) 6 CompLJ 370 : (2006) 66 SCL 429
Companies Act, 1956 — Section 433, 434
High Courts27 Oct 2004Dismissed
Yaswitha Constructions (P) Ltd. and M. Pramodh Kumar Reddy Vs Chitta Subba Reddy and State of A.P.
Andhra Pradesh High Court · (2005) 4 BC 288 : (2005) CriLJ 1518
Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Oct 2004Allowed
Banka Kama Raju (died) by LR Vs Noone Kasiviswanadham (died) by LRs. and Others
Andhra Pradesh High Court · (2005) 1 ALD 141 : (2005) 2 ALT 177
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 21 Rule 105, Order 21 Rule 90
High Courts27 Oct 2004
Vemulapalli Sivaiah Vs G. Seethamahalakshmi and Another
Andhra Pradesh High Court · (2004) 10 AP CK 0072
Workmens Compensation Act, 1923 — Section 4