COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 784 of 1,762

High Courts18 Jan 2005

S.T.V. Raghunathachary Vs Commissioner, Endowments Department and Others

Andhra Pradesh High Court · (2005) 1 ALD 683 : (2005) 1 ALT 788

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 87, 87(5), 88

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High Courts18 Jan 2005

Muppasani Alluramma and Others Vs Gangapatla Mariyamma (died) and Others

Andhra Pradesh High Court · (2005) 3 ALD 23 : (2005) 2 ALT 479

Civil Procedure Code Amendment Act, 1999 — Section 16Civil Procedure Code Amendment Act, 2002 — Section 7Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18

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High Courts18 Jan 2005Dismissed

J.C. Chitharanjan Reddy and Others Vs State of A.P.

Andhra Pradesh High Court · (2005) 1 ALT(Cri) 389 : (2005) 1 APLJ 268 : (2005) CriLJ 2484

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 207

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High Courts18 Jan 2005Dismissed

Gadiraju Vidyulatha Vs Indla Venkateswarlu

Andhra Pradesh High Court · (2005) 2 ALT 587 : (2005) 1 APLJ 344

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 — Rule 59, 60Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5

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High Courts18 Jan 2005Allowed

J. Kista Reddy and Others Vs Mandal Revenue Officer

Andhra Pradesh High Court · AIR 2005 AP 217 : (2005) 2 ALD 666 : (2005) 2 ALT 70

Civil Procedure Code, 1908 (CPC) — Section 146Succession Act, 1925 — Section 212, 213, 214, 214(1), 215

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High Courts18 Jan 2005Dismissed

Mokili Veeranna and Others Vs Danala Mala Kondaiah and Others

Andhra Pradesh High Court · (2005) 1 ALD 686 : (2005) 1 ALT 663 : (2005) 1 APLJ 187

Civil Practice Rules — Rule 54

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High Courts17 Jan 2005Dismissed

R. Sudhakar Reddy Vs Govt. of A.P., Irrigation and CAD (PW) Department and Others

Andhra Pradesh High Court · (2005) 2 ALD 46 : (2005) 1 ALT 797 : (2005) 4 BC 152

Transfer of Property Act, 1882 — Section 3

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High Courts17 Jan 2005Allowed

Khurshid Shapur Chenai Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2005) 2 ALD 68 : (2005) 1 ALT 678

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 4

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High Courts08 Jan 2005Dismissed

State Bank of Hyderabad Vs Government of Andhra Pradesh

Andhra Pradesh High Court · AIR 2005 AP 317 : (2005) 2 ALD 801 : (2005) 1 APLJ 471

Stamp Act, 1899 — Section 26, 31, 32, 33, 34

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High Courts31 Dec 2004Allowed

Basanthilal Vs Omprakash

Andhra Pradesh High Court · (2005) 2 ALD 284 : (2005) 2 ALT 620

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)Constitution of India, 1950 — Article 21

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High Courts31 Dec 2004Allowed

Karveti Rathnamma and Others Vs New Sunbulk Carriers and Another

Andhra Pradesh High Court · (2006) ACJ 614 : (2005) 2 ALD 540 : (2005) 2 ALT 122

Motor Vehicles Act, 1988 — Section 166

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High Courts31 Dec 2004Allowed

Lanka Nirmala Devi and Another Vs V. Rama Devi and Others

Andhra Pradesh High Court · (2005) 3 ALD 666

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1)Civil Procedure Code, 1908 (CPC) — Section 35Hindu Succession Act, 1956 — Section 14(1), 14(2), 15

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High Courts31 Dec 2004Allowed

Gurana Asirinaidu Vs Lenka Suryanarayana

Andhra Pradesh High Court · (2005) 1 ALD 713 : (2005) 1 ALT 659

Stamp Act, 1899 — Section 10, 11, 2(11), 2(13)

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High Courts31 Dec 2004Dismissed

Sadhanapalli Bheemaraju and Others Vs Secretary, A.P. Legislative Assembly and Others

Andhra Pradesh High Court · (2005) 3 ALD 253 : (2005) 3 ALT 578

Constitution of India, 1950 — Article 190(3), 226, 329Representation of the People Act, 1951 — Section 15, 30, 5, 82, 83

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High Courts31 Dec 2004Allowed

K.T. Afzal Khan Vs Kunsetty Ramesh Babu, Kunsetty Madhusudhan Rao and Kunsetty Krishna Murthy

Andhra Pradesh High Court · (2005) 1 ALD 700 : (2005) 1 ALT 696

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8Registration Act, 1908 — Section 17(1), 17(2)Stamp Act, 1899 — Article 40, 44, 2(10), 2(24), 57

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High Courts31 Dec 2004Dismissed

New India Assurance Company Limited Vs Palagiri Hassan and Others

Andhra Pradesh High Court · (2005) 4 ACC 428 : (2005) 2 ACC 727 : (2005) ACJ 2139 : (2005) 1 ALT 634 : (2005) 2 RCR(Civil) 425

Motor Vehicles Act, 1988 — Section 166

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High Courts31 Dec 2004

M. Kempaiah Vs H. Ahalya and Another

Andhra Pradesh High Court · (2005) 2 ALD 273 : (2005) 2 ALT 424 : (2005) 1 APLJ 143

Family Courts Act, 1984 — Section 19

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High Courts31 Dec 2004Allowed

Indian Airlines Vs E.S.I. Corporation

Andhra Pradesh High Court · (2005) 2 ALT 598 : (2005) 106 FLR 457 : (2005) 2 LLJ 725

Employees State Insurance Act, 1948 — Section 1, 1(5), 2, 2(12), 2(14AA)

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High Courts29 Dec 2004

Gomi Bai and Others Vs Uma Rastogi and Another

Andhra Pradesh High Court · (2005) 2 ALD 631

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 2, Order 8 Rule 5(3)Evidence Act, 1872 — Section 102Specific Relief Act, 1963 — Section 15, 19, 20, 22(1)

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High Courts29 Dec 2004Allowed

A.P.S.R.T.C. Employees Co-Operative Building Society Vs Government of Andhra Pradesh and Mandal Revenue Officer

Andhra Pradesh High Court · (2004) 12 AP CK 0090

Constitution of India, 1950 — Article 21, 299

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