High Courts28 Apr 2005
K. Hanumantha Reddy Vs Kuruva Potharaju
Andhra Pradesh High Court · (2005) 4 ALD 179 : (2005) 4 ALT 78 : (2005) 2 APLJ 299
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 23, Order 41 Rule 23A, 104
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 768 of 1,762
High Courts28 Apr 2005Allowed
Susarla Subrahmanya Sastry Vs S. Padmakshi
Andhra Pradesh High Court · (2005) 4 ALD 821 : (2005) 4 ALT 677 : (2005) 2 DMC 707 : (2005) 4 RCR(Civil) 222
Hindu Marriage Act, 1955 — Section 13, 13(1)Penal Code, 1860 (IPC) — Section 498A
High Courts28 Apr 2005
Dr. J. Bhakthavasala Rao and Others Vs Industrial Engineers and Others
Andhra Pradesh High Court · AIR 2005 AP 438 : (2005) 4 ALD 19 : (2005) 2 APLJ 287
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)
High Courts27 Apr 2005Allowed
Smt. Doddi Sharada and Vs The Collector and District Magistrate and Others
Andhra Pradesh High Court · (2005) CriLJ 3206
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5AConstitution of India, 1950 — Article 25(2), 26, 32National Security Act, 1980 — Section 3(2)
High Courts27 Apr 2005Dismissed
A. Vijaya and Others Vs Vegurla Rajaiah and Others
Andhra Pradesh High Court · (2005) 4 ACC 622 : (2006) ACJ 1371 : (2005) 4 ALD 725 : (2005) 4 ALT 487
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 17Motor Vehicles Act, 1988 — Section 140, 163A, 166, 166(1), 167Penal Code, 1860 (IPC) — Section 337
High Courts27 Apr 2005Dismissed
Korada Srinivasa Rao Vs Gurupuru Gopalamma and Others
Andhra Pradesh High Court · (2005) 4 ALD 655 : (2005) 4 ALT 440 : (2005) 2 APLJ 347
Constitution of India, 1950 — Article 227
High Courts26 Apr 2005Allowed
P. Vijay Kumar and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2005) 4 ALD 437
Andhra Pradesh Prohibition and Excise Subordinate Services Rules — Rule 7Constitution of India, 1950 — Article 14, 16, 309
High Courts26 Apr 2005Dismissed
State of Andhra Pradesh Vs Prameela Modi and Others
Andhra Pradesh High Court · (2005) 4 ALD 105 : (2005) 3 ALT 379
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 2(11), 2(12), 77, 78, 86Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2Andhra Pradesh Survey and Boundaries Act, 1923 — Section 13, 14
High Courts26 Apr 2005Allowed
Peela Pothi Naidu and Others Vs State of A.P., Irrigation and CAD Department and Others
Andhra Pradesh High Court · (2005) 4 ALD 687 : (2005) 4 ALT 146
Commissions of Inquiry Act, 1952 — Section 10, 10A, 11, 12, 2Constitution of India, 1950 — Article 14, 21General Clauses Act, 1897 — Section 21
High Courts26 Apr 2005
Kishan Chand Foundation Trust Vs District Collector and Others
Andhra Pradesh High Court · (2005) 4 ALD 29 : (2008) 2 ALT 84
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 3(4)Andhra Pradesh Land Encroachment Act, 1905 — Section 10, 14, 2, 6, 7Andhra Pradesh Revenue Recovery Act, 1864 — Section 25
High Courts26 Apr 2005Dismissed
National Insurance Co. Ltd. Vs Ojili Gopal Reddy and Others
Andhra Pradesh High Court · (2006) 2 ACC 609 : (2007) ACJ 139 : (2005) 4 ALD 301 : (2005) 4 ALT 467
Motor Vehicles Act, 1988 — Section 149(2), 163A, 166, 167, 170
High Courts25 Apr 2005Dismissed
Mudiki Bhimesh Nanda Vs Tirupathi Urban Development Authority and Others
Andhra Pradesh High Court · (2005) 4 ALD 792 : (2005) 5 ALT 41
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts25 Apr 2005
Syed Jalal and Another Vs Commissioner, Survey and Land Records and Others
Andhra Pradesh High Court · (2005) 5 ALD 736
High Courts25 Apr 2005Allowed
K. Penchal Reddy Vs Special Chief Secretary to Govt., Revenue (Excise-III) Dept., Govt. of A.P. and Others
Andhra Pradesh High Court · (2005) 3 ALD 599 : (2005) 4 ALT 305
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 35(1)Andhra Pradesh Excise (Compounding of offences) Rules, 1973 — Rule 4Andhra Pradesh Excise Act, 1968 — Section 28, 31, 31(1), 32, 33
High Courts25 Apr 2005Dismissed
Golkonda Engineering Enterprises Limited Vs Assistant Director General (MP), Bharath Sanchar Nigam Ltd., Govt. of India Enterprises
Andhra Pradesh High Court · (2005) 4 ALT 247 : (2006) 1 ARBLR 368 : (2005) 4 BC 95
Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 2, 42, 9
High Courts25 Apr 2005
T. Naga Malleshwari and Another Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2005) 4 ALT 128 : (2005) 2 APLJ 466 : (2005) 3 RCR(Criminal) 602
Criminal Procedure Code, 1973 (CrPC) — Section 133, 397, 398, 461
High Courts25 Apr 2005
Yaseen Khatoon Vs Commissioner, Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (2005) 3 ALD 779 : (2005) 4 ALT 252
Hyderabad Municipal Corporation Act, 1955 — Section 428, 433, 437, 452, 452(2)Land Acquisition Act, 1894 — Section 18
High Courts25 Apr 2005Allowed
Maloth Thiripi and Others Vs Maloth Rukmini and Others
Andhra Pradesh High Court · (2006) 2 ALT 650
Andhra Pradesh Agency Rules, 1924 — Rule 2(2), 47, 49, 5(1), 6Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Regulation 3, 4Constitution of India, 1950 — Article 227, 244, 39A
High Courts21 Apr 2005Dismissed
Nizam Club Vs Employees State Insurance Corporation and Others
Andhra Pradesh High Court · (2005) 4 ALD 834 : (2005) 5 ALT 98 : (2005) 3 LLJ 652
Employees State Insurance Act, 1948 — Section 75, 75(2B), 82, 82(1), 82(2)Limitation Act, 1963 — Section 12, 5
High Courts21 Apr 2005Dismissed
Pabbithi Anjaneyulu Vs Pabbathi N. Rathnamaiah Chetty and Others
Andhra Pradesh High Court · (2005) 4 ALD 291
Transfer of Property Act, 1882 — Section 54