COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 753 of 1,762

High Courts10 Aug 2005Dismissed

Vasi Krishna Murthy and Others Vs Lakshmipathi Vari Devasthanam, Movva Mandal and Others

Andhra Pradesh High Court · (2005) 5 ALD 528 : (2005) 5 ALT 464 : (2005) 3 APLJ 73

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16, 18Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 26, 32Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 82

High Courts10 Aug 2005Dismissed

M. Venkata Mani Kanthu and Another, minors rep. by Mother

Andhra Pradesh High Court · (2005) 5 ALD 433 : (2005) 5 ALT 222 : (2006) 1 CivCC 333 : (2005) 4 RCR(Civil) 697

Guardians and Wards Act, 1890 — Section 29, 7Hindu Minority and Guardianship Act, 1956 — Section 2, 4, 6, 8, 8(2)

High Courts10 Aug 2005Allowed

Shaik Bade Vs District Collector and Others

Andhra Pradesh High Court · (2006) 4 ALD 208 : (2005) 5 ALT 635

Constitution of India, 1950 — Article 226

High Courts10 Aug 2005Dismissed

Kunduru Vinaya Reddy alias Fathima Mareddy Vs State of A.P.

Andhra Pradesh High Court · (2006) 1 ALT(Cri) 294 : (2005) CriLJ 3896

Penal Code, 1860 (IPC) — Section 302, 34, 449

High Courts09 Aug 2005Dismissed

Vinayak Steels Ltd. and Others Vs The State of A.P.

Andhra Pradesh High Court · (2005) 2 ALD(Cri) 723 : (2006) 1 ALT(Cri) 356 : (2005) CriLJ 4337 : (2006) 1 RCR(Criminal) 375

Criminal Procedure Code, 1973 (CrPC) — Section 437, 44(2), 448, 468, 468(2)Electricity Act, 1910 — Section 39, 44Limitation Act, 1963 — Section 5

High Courts09 Aug 2005

Yellamilli Satyanarayana Murthy Vs Bokka Ramachandrarao

Andhra Pradesh High Court · (2006) 3 ALD 124 : (2006) 3 ALT 545

Specific Relief Act, 1963 — Section 31

High Courts09 Aug 2005Dismissed

Y. Anjaneyulu Vs Andhra Bank and Another

Andhra Pradesh High Court · (2005) 5 ALD 573 : (2005) 6 ALT 28

High Courts09 Aug 2005Allowed

Kanduri Veera Raghava Charyulu Vs Nalluri Jagannadha Charyulu (Died) per L.Rs. and Others

Andhra Pradesh High Court · (2005) 6 ALD 890 : (2005) 6 ALT 344

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 105, 77, 77(1), 77(3)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 151, 87

High Courts09 Aug 2005

Karvy Consultants Limited Vs Government of India

Andhra Pradesh High Court · (2006) 4 STR 75

Central Excises and Salt Act, 1944 — Section 2Constitution of India, 1950 — Article 226Finance (Amendment) Act, 2003 — Section 65(19)

High Courts09 Aug 2005

T.V.S.S. Kumar Vs Commissioner of Tribal Welfare and Others

Andhra Pradesh High Court · (2006) 2 ALD 80 : (2006) 2 ALT 279

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 5Andhra Pradesh Scheduled Castes, Scheduled Tribes and Backward Classes — Issue of Community, Nativity and Date of Birth Certificate Rules, 1997 — Rule 9, 9(10)

High Courts09 Aug 2005Dismissed

Rekapalli Krishna Vasu Vs State of A.P. and Others

Andhra Pradesh High Court · (2005) 5 ALD 276

Andhra Pradesh Panchayat Raj Act, 1994 — Section 249(1)Constitution of India, 1950 — Article 14, 226, 311(2)

High Courts09 Aug 2005

Trimex Industries Ltd. Vs A.P. Mineral Development Corporation Ltd. and Others

Andhra Pradesh High Court · (2005) 6 ALD 399 : (2006) 1 ALT 150 : (2006) 1 CTLJ 273

Constitution of India, 1950 — Article 14

High Courts09 Aug 2005Allowed

Sunkana Sivaram and Another Vs Thota Venkata Seshubai (Died) and Others

Andhra Pradesh High Court · (2005) 6 ALT 264

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Succession Act, 1956 — Section 15, 15(2)Land Acquisition Act, 1894 — Section 18

High Courts08 Aug 2005

Karvy Consultants Ltd. Vs Asstt. Commr. of Cus. and C. Ex.

Andhra Pradesh High Court · (2006) 4 STR 7

Finance Act, 1994 — Section 65, 73(1), 75, 76, 77Finance Act, 2001 — Section 65(11), 65(73), 65(90)Reserve Bank of India Act, 1934 — Section 45, 45(1), 45I

High Courts08 Aug 2005Allowed

Mandal Revenue Officer, Tirupathi (Urban) Mandal Vs Commissioner of Appeals and Others

Andhra Pradesh High Court · (2005) 5 ALD 217

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 5(2), 7Constitution of India, 1950 — Article 14, 226

High Courts08 Aug 2005Allowed

Mukunda Dairy Products Pvt. Ltd. Vs Commercial Tax Officer and Another

Andhra Pradesh High Court · (2006) 144 STC 177

Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 19(1), 21(2)Constitution of India, 1950 — Article 226

High Courts08 Aug 2005Dismissed

Amarnadh Palacharla Vs Venkatalaxmi Palacharla

Andhra Pradesh High Court · (2005) 5 ALD 763 : (2005) 5 ALT 642 : (2006) 1 CivCC 234

Hindu Marriage Act, 1955 — Section 13(1)

High Courts08 Aug 2005

A.K.R. Minerals Private Ltd. Vs A. Rukminamma and Others

Andhra Pradesh High Court · (2005) 6 ALD 112 : (2005) 5 ALT 403 : (2006) 134 CompCas 498 : (2005) 64 SCL 418

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts08 Aug 2005Allowed

Velamala Appa Rao and Another Vs Baggu Appayya and Another

Andhra Pradesh High Court · (2005) 6 ALD 802 : (2005) 5 ALT 695 : (2005) 3 APLJ 140

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4

High Courts05 Aug 2005

Management of State Bank of India Vs Industrial Tribunal-I and Another

Andhra Pradesh High Court · (2006) 1 ALT 39

Constitution of India, 1950 — Article 14, 21, 226Industrial Disputes (Amendment) Act, 1971 — Section 3Industrial Disputes Act, 1947 — Section 11A