High Courts29 Aug 2005Dismissed
Vipperla Nageswar Rao Vs Vipperla Sridevi and Another
Andhra Pradesh High Court · (2006) 1 ALD 505 : (2006) 2 ALT 135
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 66
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 750 of 1,762
High Courts29 Aug 2005
PCH Business Vs The Principal Secretary, Revenue Department (CT), Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2006) 144 STC 104
Andhra Pradesh Value Added Tax Rules, 2005 — Rule 37(2)
High Courts29 Aug 2005Dismissed
Munganda Venkataratnam Vs Joint Collector and Another
Andhra Pradesh High Court · (2006) 1 ALD 547 : (2006) 2 ALT 44
High Courts25 Aug 2005Dismissed
Sarfraz Baig Vs Nizam Sugar Factory Limited
Andhra Pradesh High Court · (2005) 6 ALD 893
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Limitation Act, 1963 — Article 123
High Courts25 Aug 2005Dismissed
S. Suvarnamma Vs Andhra Pradesh State Electricity Board and Others
Andhra Pradesh High Court · (2005) 6 ALT 780
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 41 Rule 31Electricity (Supply) Act, 1948 — Section 49
High Courts25 Aug 2005
G. Munirathnam Naidu Vs District and Sessions Judge and Others
Andhra Pradesh High Court · (2005) 5 ALT 766
High Courts24 Aug 2005
Dr. K. Kusuma Bai Vs Osmania University and Others
Andhra Pradesh High Court · (2005) 6 ALD 782
Constitution of India, 1950 — Article 14, 16, 21
High Courts24 Aug 2005Dismissed
Andhra Pradesh State Road Transport Corporation Vs Budha Ramulamma (Died) and Others
Andhra Pradesh High Court · (2005) 5 ALT 650
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 304A
High Courts24 Aug 2005Dismissed
Jala Swamydas and Another Vs Jadani Sumayun Raju
Andhra Pradesh High Court · (2005) 5 ALT 646 : (2006) 1 CivCC 73
High Courts24 Aug 2005
APSRTC Vs Budha Ramulamma (Died) and Others
Andhra Pradesh High Court · (2006) 1 ACC 228 : (2006) 1 ALD 1
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 304A
High Courts24 Aug 2005Allowed
Yachamalla Shiva Ramulu Vs Mallagari Ramakrishan Rao
Andhra Pradesh High Court · (2006) 1 ALD 439
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 17(1), Order 41 Rule 19, 100
High Courts24 Aug 2005Dismissed
Good Will Trade Links Vs Additional Commissioner of Commercial Taxes (Legal) and Others
Andhra Pradesh High Court · (2006) 148 STC 429
Andhra Pradesh General Sales Tax Act, 1957 — Section 5AAConstitution of India, 1950 — Article 226
High Courts24 Aug 2005
K.V.V. Satyanarayana Vs Muttamsetti Tulasi
Andhra Pradesh High Court · (2006) 2 ALT 260
Transfer of Property Act, 1882 — Section 106
High Courts23 Aug 2005Dismissed
Thorati Latcharao Vs Mandal Revenue Officer and Another
Andhra Pradesh High Court · (2005) 6 ALD 150
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16
High Courts23 Aug 2005Dismissed
B. Kantha Reddy Vs Mandal Development Officer-cum-Additional District Election Authority, Manopad Mandal and Others
Andhra Pradesh High Court · (2005) 5 ALD 742 : (2005) 6 ALT 317
Andhra Pradesh Gram Panchayat Act, 1994 — Section 19(3)Evidence Act, 1872 — Section 114, 35, 50, 74, 79
High Courts23 Aug 2005
Namburi Chenna Reddy and Others Vs Devireddy Kotareddy and Others
Andhra Pradesh High Court · (2006) 1 ALD 493 : (2006) 2 ALT 369 : (2006) 3 CivCC 180
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13
High Courts23 Aug 2005
M. Parveen Banu Vs Collector and District Magistrate and Others
Andhra Pradesh High Court · (2006) 1 ALT 219
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 4(1), 4(2)
High Courts22 Aug 2005
Kotla Srinivas Reddy and Others Vs Danya Bashaiah and Others
Andhra Pradesh High Court · (2006) 1 ALD 861 : (2005) 6 ALT 822
High Courts22 Aug 2005
Harijana Chinna Narasimhulu and Others Vs Harijana Estheramma
Andhra Pradesh High Court · (2005) 6 ALD 245 : (2006) 3 ALT 184
High Courts22 Aug 2005Dismissed
V. Laxmaiah and Others Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2006) 1 ALD 11 : (2005) 5 ALT 647