High Courts04 Oct 2005Allowed
P. Ramalaxmi Vs Peetala Tatayya and Others
Andhra Pradesh High Court · (2006) 1 ALD 577 : (2006) 1 ALT 79
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 744 of 1,762
High Courts03 Oct 2005Dismissed
I. Surya Prakasa Rao and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 2 ALD 415
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 25, 25(9), 38, 38(1), 38(2)Constitution of India, 1950 — Article 226
High Courts30 Sept 2005Allowed
Suruvu Parshaiah Vs State of A.P.
Andhra Pradesh High Court · (2005) 2 ALD(Cri) 806 : (2006) CriLJ 824
Criminal Procedure Code, 1973 (CrPC) — Section 161, 251, 313Penal Code, 1860 (IPC) — Section 304A, 337, 338
High Courts30 Sept 2005
Iddum Balamani (died) and Others Vs Katam Ramanamma and Others
Andhra Pradesh High Court · (2007) 1 ALD 20 : (2006) 1 ALT 231
High Courts30 Sept 2005Allowed
Sajja Prabhakar and Others Vs Spl. Tahsildar (L.A.), Krishnapatnam Thermal Power Station and Another
Andhra Pradesh High Court · (2006) 1 ALD 791 : (2006) 1 ALT 224
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 17Land Acquisition Act, 1894 — Section 30, 31(2), 4(1), 5A, 6
High Courts30 Sept 2005
Serum Institute of India Ltd. Vs A.P. Health and Medical, Housing and Infrastructure Development Corporation and Another
Andhra Pradesh High Court · (2006) 2 ALD 687 : (2006) 131 CompCas 135
High Courts30 Sept 2005Allowed
Alla Nageswara Rao (died) by LRs. and Others Vs Kalipindi Appala Narasamma and Others
Andhra Pradesh High Court · (2006) 2 ALD 755 : (2006) 3 ALT 152
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 10(5), 11, 12, 13Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 99Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5(2), 9
High Courts30 Sept 2005Dismissed
Central Bank of India Vs State of A.P. and Others
Andhra Pradesh High Court · (2005) 6 ALD 480 : (2006) 1 ALT 89 : (2006) 4 BC 371 : (2007) 138 CompCas 515
Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1961 — Section 19(2A), 19(4)Andhra Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1961 — Rule 39A, 39BCompanies Act, 1956 — Section 446, 446(1), 529A, 537
High Courts29 Sept 2005
S. Triveni Vs Andhra Mahila Sabha and Others
Andhra Pradesh High Court · (2006) 1 ALD 249
Andhra Pradesh Education Act, 1982 — Section 79, 83Constitution of India, 1950 — Article 226
High Courts29 Sept 2005
Paramveer Singh Vs Government of A.P. and Another
Andhra Pradesh High Court · (2006) 1 ALD 354
High Courts29 Sept 2005Dismissed
P. Phanidra Babu Vs Govt. of A.P., Municipal Administration and Others
Andhra Pradesh High Court · (2005) 6 ALT 603
Andhra Pradesh Regularisation of the Unauthorized Constructions in Municipal Corporations, Municipalities and Urban Development Authorities Act, 2003 — Section 3Hyderabad Municipal Corporation Act, 1955 — Section 452, 636
High Courts28 Sept 2005Dismissed
M.K. Gold Paints (P) Ltd. Vs Assistant Accounts Officer, Electricity Revenue Office, Eastern Power Distribution Co. of A.P. Ltd.
Andhra Pradesh High Court · (2006) 1 ALT 255
High Courts28 Sept 2005Dismissed
Nuvvuru Venkaiah Vs Pinakina Satyagraha Ashram
Andhra Pradesh High Court · (2005) 6 ALD 190 : (2006) 1 ALT 7
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 12, 13, 18(1), 2Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts28 Sept 2005Dismissed
New India Assurance Co. Ltd. Vs R. Anantha Reddy and Others
Andhra Pradesh High Court · (2006) 1 ACC 396 : (2006) 1 ALD 38 : (2005) 6 ALT 623 : (2006) 1 RCR(Civil) 543
Motor Vehicles Act, 1988 — Section 147(3), 158(6), 167, 2(1), 2(44)Penal Code, 1860 (IPC) — Section 337Workmens Compensation Act, 1923 — Section 22, 3, 30
High Courts28 Sept 2005Dismissed
Netrambaka Krishnaiah Vs Nellore Audinarayana
Andhra Pradesh High Court · (2006) 1 ALT 76
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, 151Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17(1), 49
High Courts27 Sept 2005Dismissed
A. Veeranarayana Vs K. Bhadramma and Others
Andhra Pradesh High Court · (2006) 1 ALD 628 : (2006) 2 ALT 373
Civil Procedure Code, 1908 (CPC) — Section 11Hyderabad Municipal Corporation Act, 1955 — Section 685
High Courts27 Sept 2005Dismissed
Merla Rama Das and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · (2006) 1 ALD 271
Andhra Pradesh (Telangana Area) Protected Tenants (Transfer of Ownership of Lands) Rules, 1973 — Rule 4(1), 4(3), 5Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 138E(2), 38(7), 38E, 38E(1)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 13, 3
High Courts27 Sept 2005Dismissed
S. Srinivasulu Vs APSRTC and Another
Andhra Pradesh High Court · (2005) 6 ALD 829
High Courts27 Sept 2005Allowed
Entala Bhupal and Another Vs District Revenue Officer and Others
Andhra Pradesh High Court · (2005) 6 ALT 560
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 158, 166B, 58Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5B, 8(2), 9Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 3, 9
High Courts27 Sept 2005Dismissed
Sri Kanaka Durga Agnikula Kshatriya Sand Quarry, Boatsmen and Fishermen Co-op. Society Ltd. Vs District Panchayat Officer and District Member and Convenor and Another
Andhra Pradesh High Court · (2006) 1 ALD 495 : (2006) 2 ALT 399
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 25, 9B, 9C, 9D, 9EConstitution of India, 1950 — Article 226