COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 735 of 1,762

High Courts02 Dec 2005

Bandugula Kishan and Another Vs Managing Director and Vice-Chairman, A.P. State Agro Industries Development Corporation Ltd. and Another

Andhra Pradesh High Court · (2006) 2 ALD 210 : (2006) 3 ALT 16

Companies Act, 1956 — Section 291(1), 36(1)Constitution of India, 1950 — Article 14, 15(2), 15(4), 16, 16(1)

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High Courts02 Dec 2005

R. Govinda Rao Vs Director, National Institute of Technology, (Regional Engineering College) and Others

Andhra Pradesh High Court · (2006) 2 ALD 152 : (2006) 2 ALT 411

Constitution of India, 1950 — Article 14, 141, 142, 16, 16(1)

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High Courts01 Dec 2005Dismissed

Sakthi Engineering Works and Another Vs Sri Krishna Coir Rope Industry

Andhra Pradesh High Court · (2006) 3 ALD 119 : (2006) 3 ALT 630 : (2006) 1 APLJ 60

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 18, 25

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High Courts01 Dec 2005Dismissed

Government of A.P. and Others Vs Boyapati Sleeva Reddy

Andhra Pradesh High Court · (2006) 3 ALD 502

Land Acquisition Act, 1894 — Section 17, 4(1), 48, 6Sea Customs Act, 1878 — Section 188, 191

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High Courts01 Dec 2005

Ch. Sudhakar Vs T.S.R. Anjaneyulu

Andhra Pradesh High Court · (2006) 2 ALD 548 : (2006) 1 ALT 860 : (2006) 1 APLJ 93 : (2006) 3 CivCC 346 : (2006) 4 RCR(Civil) 166

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7

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High Courts01 Dec 2005Dismissed

Cable Corporation of India Ltd. Vs Transmission Corporation of A.P. Limited

Andhra Pradesh High Court · AIR 2006 AP 55 : (2006) 2 ALD 198 : (2006) 2 ALT 281

Constitution of India, 1950 — Article 14, 19, 226

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High Courts01 Dec 2005

Katragadda Sivaramakrishnaiah Vs Katragadda Prasad Rao and Others

Andhra Pradesh High Court · (2006) 2 ALD 326

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1), 34(2)Limitation Act, 1963 — Article 109

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High Courts30 Nov 2005

Syed Saleem Vs Abdul Shukur and Another

Andhra Pradesh High Court · (2007) ACJ 491 : (2007) 1 ALD 382

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High Courts30 Nov 2005Allowed

Rajesh Bhatia and Others Vs G. Parimala and Another

Andhra Pradesh High Court · (2006) 3 ALD 415 : (2006) 3 ALT 129

Civil Practice Rules — Rule 128, 129Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 10, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 13Evidence Act, 1872 — Section 114, 121, 122, 123, 124

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High Courts29 Nov 2005Dismissed

Siniginieedi Hymavathi and Another Vs V. Nageswara Rao and Others

Andhra Pradesh High Court · (2006) 1 ALD 655

Stamp Act, 1899 — Section 36, 61Transfer of Property Act, 1882 — Section 55(6), 83

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High Courts29 Nov 2005Dismissed

Mahender Kumar Vs Mohd. Allauddin and Another

Andhra Pradesh High Court · (2006) 1 ALD 722 : (2006) 1 ALT 456

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2

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High Courts29 Nov 2005Dismissed

S. Muralikrishna Vs Bharat Sanchar Nigam Ltd. and Others

Andhra Pradesh High Court · (2006) 3 ALD 290

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High Courts29 Nov 2005Dismissed

G. Mohan Goud Vs State Election Officer Commission and Others

Andhra Pradesh High Court · (2006) 1 ALD 265 : (2006) 2 ALT 559

Andhra Pradesh Gram Panchayats Act, 1964 — Section 211

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High Courts29 Nov 2005Allowed

Gugulod Ravoji Vs Assistant Provident Fund Commissioner and Another

Andhra Pradesh High Court · (2006) 2 ALD 464 : (2006) 109 FLR 940

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23

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High Courts29 Nov 2005Dismissed

Anil Neerukonda Educational Society Vs Principal Secretary, Govt. of A.P., Health, Medical and Family Welfare Department and Another

Andhra Pradesh High Court · (2006) 1 ALT 601

Andhra Pradesh Education Act, 1982 — Section 20Indian Medical Council Act, 1956 — Section 10A

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High Courts29 Nov 2005Dismissed

T. Suryanayak Vs District Collector and Others

Andhra Pradesh High Court · (2006) 2 ALD 351 : (2006) 2 ALT 106

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High Courts29 Nov 2005

Chappidi Subbareddy (died) and Others Vs Chappidi Narapureddy and Others

Andhra Pradesh High Court · (2006) 3 ALD 516 : (2006) 2 CivCC 659

Transfer of Property Act, 1882 — Section 52

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High Courts29 Nov 2005

Ch. Kiron and Others Vs Collector and Another

Andhra Pradesh High Court · (2006) 1 ALD 412

Constitution of India, 1950 — Article 19(1)Land Acquisition Act, 1894 — Section 4(1), 4(2), 5, 5A, 6Land Acquisition Rules — Rule 3

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High Courts29 Nov 2005

Orient Cement Vs State of A.P.

Andhra Pradesh High Court · (2006) 147 STC 133

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High Courts29 Nov 2005Dismissed

Sujana Metal Products Limited Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 11 VST 485

Andhra Pradesh General Sales Tax Act, 1957 — Section 19(1)Constitution of India, 1950 — Article 226

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