High Courts11 Oct 2006Allowed
Bodala Murali Krishna Vs Smt. Bodala Prathima
Andhra Pradesh High Court · AIR 2007 AP 43
Evidence Act, 1872 — Section 65A, 65B, 67A, 73A, 85AHindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 685 of 1,762
High Courts10 Oct 2006Allowed
Akula Pattaiah and Others Vs Harkala Mallaiah and Others
Andhra Pradesh High Court · (2007) 2 ALD 20 : (2007) 2 ALT 32 : (2007) 1 APLJ 160
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2, 34, 38E, 5
High Courts10 Oct 2006Dismissed
E.H.N. Reddy Vs Vice-Chairman and Managing Director, APSRTC and Others
Andhra Pradesh High Court · (2006) 6 ALD 682
Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28
High Courts10 Oct 2006Allowed
K. Pratap Reddy and Others Vs Dr. P.V.S. Ramababu and Another
Andhra Pradesh High Court · (2007) 1 ALD 380 : (2007) 3 ALT 9
High Courts10 Oct 2006Allowed
Y. Satti Reddy Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2006) ACJ 1245 : (2006) 6 ALT 188
Penal Code, 1860 (IPC) — Section 337, 338
High Courts10 Oct 2006Dismissed
United India Insurance Co. Ltd. Vs Kalali Raju and Others
Andhra Pradesh High Court · (2007) 2 ALD 814
Motor Vehicles Act, 1988 — Section 140, 149(2)
High Courts10 Oct 2006Dismissed
Malladi Ravishankar Vs Anadaraju Chits Pvt. Ltd. and Others
Andhra Pradesh High Court · (2007) 3 ALD 229 : (2007) 3 ALT 595
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 9 Rule 13, 39Contract Act, 1872 — Section 132Limitation Act, 1963 — Section 5
High Courts10 Oct 2006
Shashikant Rai Vs Subhash Chandra and Others
Andhra Pradesh High Court · (2006) 10 AP CK 0016
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(5), Order 32 Rule 7
High Courts10 Oct 2006Dismissed
Vijaya Saradhi Vajja Vs Devi Sriropa Madapati and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 96 : (2007) 1 ALT(Cri) 283 : (2007) CriLJ 636 : (2007) 3 RCR(Criminal) 151
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 170, 177, 178, 179, 180Guardians and Wards Act, 1890 — Section 9
High Courts10 Oct 2006Dismissed
Sivareddy Subba Rao and Others Vs Sivareddy Ganemma
Andhra Pradesh High Court · (2007) 1 ALD 803
Civil Procedure Code, 1908 (CPC) — Section 47Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts29 Sept 2006
Vemulapalli Rama Krishna Prasad Vs Hanumanula Bapamma and Others
Andhra Pradesh High Court · (2007) 1 ALD 470 : (2007) 4 ALT 670
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 138
High Courts29 Sept 2006
P. Sudhakar Reddy Vs M. Chalapathi Reddy
Andhra Pradesh High Court · (2007) 2 ALD 56 : (2007) 4 ALT 283
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 20, 20(1), 4(1)
High Courts29 Sept 2006
Pommadi Durga Rao and Another Vs Kota Venkatarao and Others
Andhra Pradesh High Court · (2007) 2 ALT 371
High Courts29 Sept 2006
K. Yerriswamy Vs Special Deputy Collector, L.A.H.L.C.
Andhra Pradesh High Court · (2007) 1 ALD 401 : (2007) 3 ALT 11
Civil Procedure Code, 1908 (CPC) — Section 144, 2(2)
High Courts29 Sept 2006Dismissed
Mustafa Muslim Minority Welfare Association Vs Mrs. Seetha Mahalakshmi Reddy and Others
Andhra Pradesh High Court · (2006) 09 AP CK 0052
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 2Andhra Pradesh Wakf Rules, 1956 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Sept 2006Allowed
Kosaraju Lakshmi Tulasi and Another Vs Kosaraju Ramachandra Rao and Others
Andhra Pradesh High Court · (2007) 2 ALD 338
High Courts29 Sept 2006Allowed
Posina Yedukondala Venkataramana and Others Vs Pathapaty Ramachandraraju and Others
Andhra Pradesh High Court · (2007) 3 ALD 663 : (2007) 4 ALT 143
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 22(2), Order 41 Rule 33
High Courts29 Sept 2006Allowed
Amrutha Vs G. Ravinder Reddy and Another
Andhra Pradesh High Court · (2006) 6 ALD 757 : (2007) 1 ALT 466
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, Order 8 Rule 4, Order 8 Rule 5
High Courts28 Sept 2006Dismissed
V.K. Sekhar Vs Indian Bank, Greamset Branch and Another
Andhra Pradesh High Court · (2006) 6 ALD 778 : (2006) 3 APLJ 279
Civil Procedure Code, 1908 (CPC) — Section 60(1)Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(1), 2
High Courts28 Sept 2006Allowed
Kasturi Brothers Vs Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (2007) 1 ALD 481
Hyderabad Municipal Corporation Act, 1955 — Section 119, 124, 169, 197, 2