Andhra Pradesh High Court Judgments

High Courts28 Nov 2007

S. Seshagiri Swamy Vs The Branch Manager, State Bank of Hyderabad, Collectorate Complex Branch and The Chief General Manager, State Bank of Hyderabad

Andhra Pradesh High Court · (2008) 4 ALD 276 : (2008) 2 DMC 23

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17

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High Courts27 Nov 2007Dismissed

Siddanthi Suryanarayana Rao Vs State of A.P.

Andhra Pradesh High Court · (2008) 1 ALD(Cri) 457 : (2008) 1 ALT(Cri) 298

Penal Code, 1860 (IPC) — Section 302, 323

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High Courts27 Nov 2007Allowed

Madi Sri Vasishnavi Vs Dr. NTR University of Health Sciences and Director of Tribal Welfare

Andhra Pradesh High Court · (2008) 3 ALD 8 : (2008) 3 ALT 463

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 5, 5(2)Andhra Pradesh Scheduled Castes, Scheduled Tribes and Backward Classes — Issue of Community, Nativity and Date of Birth Certificate Rules, 1997 — Rule 10

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High Courts27 Nov 2007Allowed

Abdul Khadeer Beig Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 2 ALD 33 : (2008) 4 ALT 206

Andhra Pradesh State Wakf Board Conduct of Election Rules, 1996 — Rule 4Waqf Act, 1995 — Section 14, 14(1), 14(3), 18, 3

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High Courts27 Nov 2007Allowed

Raja Ratan Gopal Sainehar (died) per LRs. Vs Rajendra Pershad and Others

Andhra Pradesh High Court · (2008) 2 ALD 778 : (2008) 1 ALT 623

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 47 Rule 7, Order 47 Rule 7(1), Order 47 Rule 7(2), 114Specific Relief Act, 1963 — Section 18, 28(1)

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High Courts27 Nov 2007Allowed

Suriti Krishna Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 2 ALD 524 : (2008) 5 ALT 727

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15(1), 17, 17(1), 28

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High Courts27 Nov 2007Dismissed

S. Ramireddy (died) per L.Rs. Vs Usthepalli Krishna Murthy

Andhra Pradesh High Court · (2008) 6 ALD 28 : (2008) 2 ALT 585

Evidence Act, 1872 — Section 45

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High Courts27 Nov 2007Allowed

Smt. S. Muni Venkatamma Reddy (died per L.R.) and S. Venugopal Reddy Vs The Commissioner of Survey and Settlements and Others

Andhra Pradesh High Court · (2008) 3 ALD 4 : (2008) 4 ALT 204

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 11A, 15, 3

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High Courts26 Nov 2007Dismissed

Smt. K. Anjamma @ Anjali Devi and Another Vs K. Sudarshan Reddy and Others

Andhra Pradesh High Court · (2008) 3 ALD 149 : (2008) 3 ALT 724

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 6, Order 8 Rule 3, Order 8 Rule 6A, 54

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High Courts26 Nov 2007Allowed

Yendrapudi Ramachandra Rao Vs The Deputy Secretary, Freedom Fighters Division, Ministry of Home Affairs, The Secretary, Revenue (FF) Dept., Govt. of A.P. and The District Collector

Andhra Pradesh High Court · (2007) 11 AP CK 0065

Constitution of India, 1950 — Article 14, 21

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High Courts26 Nov 2007

B. Venkataramana Vs Commissioner of Prohibition and Excise and Others

Andhra Pradesh High Court · (2008) 2 ALD 335 : (2008) 1 ALT 578

Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 17, 18, 19, 2, 2(1)Andhra Pradesh Excise Act, 1968 — Section 15(1), 15(2), 17, 17(2), 2Constitution of India, 1950 — Article 14, 19(1)

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High Courts26 Nov 2007Allowed

Ajantha Industries Vs District Educational Officer

Andhra Pradesh High Court · (2008) 3 ALD 73 : (2008) 1 ALT 610 : (2008) 2 ARBLR 171

Andhra Pradesh Industrial Facilitation Council (Arbitration) Rules, 1999 — Rule 12, 13, 3, 4Arbitration and Conciliation Act, 1996 — Section 31, 34, 36

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High Courts26 Nov 2007Dismissed

Kalasani Venkata Laxmi Reddy Vs Bommineni Aruna Reddy and Others

Andhra Pradesh High Court · AIR 2008 AP 107 : (2008) 2 ALD 755 : (2008) 2 ALT 14

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts26 Nov 2007Allowed

Kaneez Fathima and Another Vs Samru Sultana and Others

Andhra Pradesh High Court · (2008) 2 ALD 284 : (2008) 3 ALT 538

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High Courts26 Nov 2007Dismissed

Mudimela Konda Reddy Vs Gona Nagi Reddy and Others

Andhra Pradesh High Court · (2008) 2 ALD 66 : (2008) 2 ALT 17

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 10, Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 13Constitution of India, 1950 — Article 227

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High Courts26 Nov 2007

Singareni Colleries Company Limited Vs C. Raghavender Rao and Another

Andhra Pradesh High Court · (2008) 2 ALD 829 : (2008) 1 ALT 256

Land Acquisition Act, 1894 — Section 18, 30, 31(2), 4(1), 6

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High Courts23 Nov 2007Dismissed

Veesam Mohan Reddy Vs Rebba Pedda Agaiah

Andhra Pradesh High Court · (2008) 2 ALD 304 : (2008) 2 ALT 329 : (2008) 1 APLJ 92

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, Order 19 Rule 1, Order 21 Rule 32Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 138

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High Courts23 Nov 2007