High Courts18 Dec 2007
Asra Estates Limited
Andhra Pradesh High Court · (2007) 12 AP CK 0074
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 106, 9, 95Companies Act, 1913 — Section 162, 166, 271(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 618 of 1,762
High Courts18 Dec 2007Allowed
T. Krishnama Naidu (died) and Others Vs T. Muniswamy Naidu (died) and Others
Andhra Pradesh High Court · (2008) 2 ALD 503 : (2008) 2 ALT 605
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18
High Courts18 Dec 2007Allowed
Somisetti Venkata Rama Krishna Rao Vs Kandiboyina Kondaiah and Another
Andhra Pradesh High Court · (2008) 1 ALD 786 : (2008) 2 ALT 304 : (2008) 1 APLJ 20
Evidence Act, 1872 — Section 114
High Courts18 Dec 2007
Berry Anasuyamma Vs Sri S. Sunder Kumar, Commissioner, Hindu Religious Endowments Department, Sri K. Ramachandra Mohan, Deputy Commissioner, Endowments Department and D. Vishnuvardhan Prasad, Inspector, Endowment Department
Andhra Pradesh High Court · (2007) 12 AP CK 0050
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 6, 65(1), 65(4), 66(1)
High Courts18 Dec 2007Allowed
Smt. Nori Kameswaramma Sastry and Others Vs The Dist Collector and The Madal Revenue Officer
Andhra Pradesh High Court · (2008) 3 ALD 449 : (2008) 2 ALT 346
Constitution of India, 1950 — Article 226, 244Government of India Act, 1935 — Section 91
High Courts18 Dec 2007Dismissed
Oil and Natural Gas Corporation Limited Vs Sriba Industries Limited and Others
Andhra Pradesh High Court · (2008) 1 ALT 651 : (2008) 1 APLJ 55
Contempt of Courts Act, 1971 — Section 12, 2
High Courts17 Dec 2007Dismissed
Chitte Siddaiah and Others Vs Chitte Sujatha and The State
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 574 : (2008) 1 ALT(Cri) 225
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 498A
High Courts14 Dec 2007Dismissed
Cheerla @ Cuddapah Naganna Vs Koya Naganna
Andhra Pradesh High Court · (2008) 1 ALD 806 : (2008) 2 ALT 595 : (2008) 1 APLJ 1
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Constitution of India, 1950 — Article 227
High Courts14 Dec 2007Dismissed
Nabbooma Bee and Another Vs Syed Ali Akbar Nizamuddin Hussain
Andhra Pradesh High Court · (2008) 2 ALD 269 : (2008) 2 ALT 351
Waqf Act, 1995 — Section 3(1)
High Courts14 Dec 2007
V. Vishnu Vardhan Reddy Vs Andhra Bank (A Govt. of India Undertaking) Personnal Department and The General Manager, Andhra Bank, Personnal Department
Andhra Pradesh High Court · (2008) 3 ALD 54 : (2008) 3 ALT 428
Andhra Bank (Employees) Pension Regulations, 1995 — Regulation 28(4), 29(4)Central Civil Services (Pension) Rules, 1972 — Rule 48A(4)Constitution of India, 1950 — Article 12, 14, 16(1), 19(1)
High Courts14 Dec 2007Allowed
K. Errappa Vs N. Narayana Murthy and Others
Andhra Pradesh High Court · (2008) 3 ALD 404 : (2008) 1 ALT 618 : (2008) 1 APLJ 69
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16Andhra Pradesh (Andhra Area) Tenancy Rules, 1980 — Rule 18, 3, 4, 8Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 21 Rule 22, Order 22 Rule 10A, Order 22 Rule 4, 151
High Courts14 Dec 2007
In Re: SJK Steel Plant Limited
Andhra Pradesh High Court · (2008) 143 CompCas 161
Companies (Court) Rules, 1959 — Rule 85Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts13 Dec 2007
M. Govinda Rao and Others Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2008) 2 ALD 188 : (2008) 2 ALT 429
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15, 15(3), 18Andhra Pradesh Wakf Rules, 1956 — Rule 12, 12(1), 12(2), 9Constitution of India, 1950 — Article 226
High Courts13 Dec 2007Dismissed
P. Vimaladevi and Others Vs C. Subojini and Others
Andhra Pradesh High Court · (2008) 2 ALD 281 : (2008) 2 ALT 11
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts12 Dec 2007Dismissed
Badri Dammaiah Vs Kakatiya University and Others
Andhra Pradesh High Court · (2008) 6 ALT 672
High Courts12 Dec 2007Allowed
Eerappa Vs Golla Nagaiah and Others
Andhra Pradesh High Court · AIR 2008 AP 191 : (2008) 2 ALD 349 : (2008) 2 ALT 416
Transfer of Property Act, 1882 — Section 53A
High Courts11 Dec 2007Dismissed
Sri Venkateswara Transport Contractors Vs Singareni Collieries Co. Ltd. and Others
Andhra Pradesh High Court · (2008) 3 BC 213
Constitution of India, 1950 — Article 226
High Courts11 Dec 2007Allowed
Smt. T. Savitri Devi Vs State Bank of Bikaner-Jaipur and Others
Andhra Pradesh High Court · (2007) 12 AP CK 0057
Central Vigilance Commission Act, 2003 — Section 8Right to Information Act, 2005 — Section 8(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts11 Dec 2007Dismissed
Mothukuri Ranga Rao and Another Vs Royyala Laxminarayana and Others
Andhra Pradesh High Court · (2008) 3 ALD 311 : (2008) 4 ALT 96
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 149, 150, 89Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 32, 89, 89(2), 90, 91Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9
High Courts10 Dec 2007Dismissed
Gaddam Buchanna Vs M. Rajagopala Chary
Andhra Pradesh High Court · (2008) 2 ALD 738
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Easements Act, 1882 — Section 60