High Courts05 Feb 2008Allowed
STUP Consultants Pvt. Ltd. Vs Soham Engineering Constructions
Andhra Pradesh High Court · (2008) 2 ALT 581 : (2008) 4 ARBLR 75
Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 16, 85, 85(2)
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Andhra Pradesh High Court judgments
35,240 judgments · page 613 of 1,762
High Courts05 Feb 2008Allowed
A.G. Venkatesulu Vs S. Mallikarjuna Rao and Others
Andhra Pradesh High Court · (2008) 3 ALD 21 : (2008) 2 ALT 334
Administrative Tribunals Act, 1985 — Section 19Andhra Pradesh Leave Rules, 1933 — Rule 7, 86Andhra Pradesh Ministerial Service Rules, 1998 — Rule 14, 14A, 27
High Courts05 Feb 2008
Prof. C. Muni Subramaniam Vs State of A.P. and Others
Andhra Pradesh High Court · (2008) 4 ALD 583 : (2008) 5 ALT 37
High Courts05 Feb 2008
Reddivari Muni Reddy and Another Vs State of A.P.
Andhra Pradesh High Court · (2008) 1 ALD(Cri) 786 : (2008) 2 ALT(Cri) 18 : (2008) CriLJ 2218
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 498A
High Courts04 Feb 2008Dismissed
M. Venkata Rao Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2008) 4 ALD 479 : (2008) 2 ALT 535
Arbitration and Conciliation Act, 1996 — Section 11(6), 34Limitation Act, 1963 — Article 137, 20, 3
High Courts01 Feb 2008
B. Jagadeswar Vs Government of A.P. and Others
Andhra Pradesh High Court · (2008) 2 ALD 698 : (2008) 2 ALT 515
Civil Procedure Code, 1908 (CPC) — Section 148Constitution of India, 1950 — Article 227, 229, 235
High Courts01 Feb 2008Allowed
Shetty Chandra Shekar and Others Vs Neeti Ramulu and Others
Andhra Pradesh High Court · (2008) 2 ALD 709 : (2008) 2 ALT 463 : (2008) 1 APLJ 183
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, Order 39 Rule 1Evidence Act, 1872 — Section 3
High Courts01 Feb 2008Allowed
Mula Kalavathi and Others Vs Suddala Narayana and Others
Andhra Pradesh High Court · (2008) 2 ALD 677 : (2008) 2 ALT 466 : (2008) 1 APLJ 174
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Feb 2008Allowed
Commissioner and Director of Agriculture and Another Vs K. Gayatri, Unemployee and Others
Andhra Pradesh High Court · (2008) 4 ALD 279 : (2008) 3 ALT 504
Administrative Tribunals Act, 1985 — Section 19, 26Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts01 Feb 2008Dismissed
Jakkamreddy Venugopal Reddy and Another Vs Sridevi Sarannavarathrulu, Specific Endowment and Another
Andhra Pradesh High Court · (2008) 5 ALD 520 : (2008) 4 ALT 762
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Limitation Act, 1963 — Section 3
High Courts31 Jan 2008Dismissed
U.S. Murthy Vs General Manager and Disciplinary Authority, Industrial Relations Wing, Canara Bank and Another
Andhra Pradesh High Court · (2008) 4 ALD 274
Canara Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4Constitution of India, 1950 — Article 226
High Courts31 Jan 2008
Suryadevara Nageswara Rao and Others Vs Sai Balaji Sortex and Others
Andhra Pradesh High Court · (2008) 4 ALD 715 : (2008) 4 ALT 482
Air (Prevention and Control of Pollution) Act, 1981 — Section 29(A)Andhra Pradesh Panchayat Raj Act, 1994 — Section 120, 120(1), 125, 127, 127(11)Constitution of India, 1950 — Article 14, 21
High Courts31 Jan 2008Dismissed
Komatla Ranga Reddy (died) per L.Rs. and Another Vs Annavarapu Lakshmi Prasanna and Others
Andhra Pradesh High Court · (2008) 4 ALT 19
Estate Duty Ordinance, 1938 — Section 73Hindu Succession Act, 1956 — Section 10, 14, 14(1), 14(2), 30
High Courts31 Jan 2008Dismissed
Komatla Ranga Reddy (died) per LRs and Another Vs Gollamoory Venkata Ramana Reddy and Others
Andhra Pradesh High Court · (2009) 2 ALD 1(1) : (2008) 6 ALT 72
Hindu Marriage Act, 1955 — Section 11, 12, 16Hindu Succession Act, 1956 — Section 10, 14, 14(1), 14(2), 30
High Courts31 Jan 2008Allowed
A.P. Industrial Infrastructure Corpn. Ltd. Vs Sri Ambuja Petro Chemicals Ltd.
Andhra Pradesh High Court · (2008) 86 SCL 13
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts30 Jan 2008Dismissed
Yeddula Venkata Kotaiah Vs Revenue Divisional Officer and Others
Andhra Pradesh High Court · (2008) 2 ALT 759
High Courts30 Jan 2008Dismissed
Siddhi Vinayaka Hotels P. Limited Vs The Central Bank of India, Khairatabd Branch and Another
Andhra Pradesh High Court · (2009) 3 ALD 1
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 8Banking Regulation Act, 1949 — Section 21, 21A, 21A(1), 35A, 36Reserve Bank of India Act, 1934 — Section 22, 3, 39
High Courts30 Jan 2008Dismissed
Union of India (UOI) Vs M. Siva Parvati and Others
Andhra Pradesh High Court · (2009) ACJ 454 : AIR 2008 AP 145 : (2008) 3 ALD 347 : (2008) 3 ALT 829
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123, 124A, 125, 16, 82A
High Courts30 Jan 2008Dismissed
Meeran Minerals and Others Vs Central Bank of India and Another
Andhra Pradesh High Court · (2008) 01 AP CK 0019
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 8Banking Regulation Act, 1949 — Section 21, 21(2), 21(3), 35A, 35A(1)Constitution of India, 1950 — Article 12, 14, 21, 226
High Courts30 Jan 2008Dismissed
Choudhry Traders Vs State Bank of India and Another
Andhra Pradesh High Court · (2008) 3 ALD 670 : (2008) 4 ALT 193
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 8Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 8Banking Regulation Act, 1949 — Section 21, 21A, 35, 35A, 35B