High Courts07 Sept 2009
Ganachari Veeraiah alias Veeresham alias Shankaraiah and Another Vs Ganachari Shiva Ranjani
Andhra Pradesh High Court · (2010) 1 ALT 799
Hindu Succession Act, 1956 — Section 23, 26, 29A, 6, 6(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 549 of 1,762
High Courts07 Sept 2009
Dr. J. Kedareswari Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (2009) 3 APLJ 401
Salar Jung Museum Act, 1961 — Section 12(1), 12(2), 28, 4
High Courts07 Sept 2009Dismissed
Pendyala Sudha Rani Vs Basava Janakiramayya and Others
Andhra Pradesh High Court · (2009) 6 ALD 446 : (2010) 1 ALT 222
High Courts03 Sept 2009Dismissed
Konidena Venkata Naga Durga Prasad Vs The State of A.P.
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 848 : (2009) 3 ALT(Cri) 325 : (2009) 4 APLJ 71 : (2010) CriLJ 692
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 380, 411, 451
High Courts03 Sept 2009
K. Rajasekhar Vs Vice-Chairman and Managing Director, APSRTC and Another
Andhra Pradesh High Court · (2009) 6 ALD 293 : (2009) 6 ALT 194 : (2009) 3 APLJ 437
Constitution of India, 1950 — Article 309
High Courts03 Sept 2009
Maddela Yadaiah Goud Vs The Principal Secretary for Panchayat Raj and Others
Andhra Pradesh High Court · (2009) 09 AP CK 0035
Andhra Pradesh Panchayat Raj Act, 1994 — Section 121, 249, 249(1), 249(7), 25Andhra Pradesh State Audit Act, 1989 — Section 3Constitution of India, 1950 — Article 226, 243B, 243C, 40
High Courts03 Sept 2009Dismissed
Kitti Steels Limited Vs Sanghi Industries Limited
Andhra Pradesh High Court · (2010) 154 CompCas 102 : (2010) 102 SCL 308
Companies (Court) Rules, 1959 — Rule 100, 101, 102, 103, 104Companies Act, 1956 — Section 433, 434(1), 439(1), 443, 443(2)
High Courts03 Sept 2009
Sannidhi Krishna Murthy and Another Vs Ponipireddy Venkata Rao and Others
Andhra Pradesh High Court · AIR 2010 AP 79 : (2009) 6 ALD 535 : (2009) 6 ALT 498
Civil Procedure Code, 1908 (CPC) — Section 151, 73, 73(1)
High Courts03 Sept 2009Allowed
The Government of Andhra Pradesh and Others Vs Smt. M. Pratimareddy and Others
Andhra Pradesh High Court · (2010) 1 ALT 256 : (2009) 4 APLJ 23
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 20 Rule 2, Order 20 Rule 5, Order 23 Rule 3, Order 3 Rule 1Evidence Act, 1872 — Section 3Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 7
High Courts03 Sept 2009Dismissed
Marella Chalama Reddy and Others Vs State of A.P.
Andhra Pradesh High Court · (2009) 2 ALD(Cri) 868 : (2009) 3 ALT(Cri) 271 : (2009) 4 APLJ 14 : (2010) CriLJ 1182
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts03 Sept 2009Allowed
Karthik Service Station Vs The Official Liquidator, A.P.S.S. Industrial Development Corporation Ltd. and Others
Andhra Pradesh High Court · (2009) 6 ALT 288
Companies Act, 1956 — Section 457, 512Constitution of India, 1950 — Article 226
High Courts02 Sept 2009Dismissed
Mohammed Sattar Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2009) 09 AP CK 0057
Constitution of India, 1950 — Article 39Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 16(2), 2, 24
High Courts02 Sept 2009Dismissed
Maganti Raja Babu Vs Vijaya Bank and Others
Andhra Pradesh High Court · AIR 2010 AP 54 : (2010) 1 ALT 91
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 19(1), 301Partnership Act, 1932 — Section 18, 19, 22
High Courts28 Aug 2009
A.P. Paper Mills Limited Vs Government of Andhra Pradesh (Labour Employment, Training, Factories Department and Others
Andhra Pradesh High Court · (2009) 6 ALD 324 : (2009) 6 ALT 424 : (2010) 124 FLR 452 : (2010) 3 LLJ 399
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(4), 2
High Courts28 Aug 2009Allowed
Gammon India Ltd. and Others Vs Govt., of A.P. and Others
Andhra Pradesh High Court · (2009) 6 ALT 509
Constitution of India, 1950 — Article 14, 226, 32
High Courts28 Aug 2009Allowed
Y. Keshava Sharma (died) per L.Rs. Vs K. Venugopal Rao (died) per L.R. and Others
Andhra Pradesh High Court · (2010) 2 ALT 332
High Courts28 Aug 2009Allowed
United India Insurance Company Limited Vs M. Om Prakash and Others
Andhra Pradesh High Court · (2010) 3 ALT 578
Motor Vehicles Act, 1988 — Section 147, 147(1), 149(1), 149(2), 163A
High Courts28 Aug 2009Dismissed
S. Mohan Singh Vs Bhairavi Matha Temple and Others
Andhra Pradesh High Court · (2009) 6 ALD 235 : (2010) 1 ALT 200
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 143, 6, 83, 83(4), 84(1)Specific Relief Act, 1963 — Section 34
High Courts28 Aug 2009Allowed
P. Ravinder Vs Manohar Reddy
Andhra Pradesh High Court · (2009) 6 ALD 537 : (2010) 1 ALT 365 : (2010) 1 BC 591
High Courts28 Aug 2009
M. Chalapati Rao Vs High Court of Andhra Pradesh and Another
Andhra Pradesh High Court · (2009) 6 ALT 501
Andhra Pradesh Employment (Recording and Alteration of Date of Birth) Rules, 1984 — Rule 2, 2(1), 2(4), 2(5), 2A