High Courts05 Feb 2010Dismissed

V. Chakrapani Rao Vs The State Bank of India and Others

Andhra Pradesh High Court · AIR 2011 AP 27 : (2010) 4 ALD 684 : (2011) 2 BC 516

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 6A, 33Companies (Court) Rules, 1959 — Rule 9Criminal Procedure Code, 1973 (CrPC) — Section 162
High Courts02 Feb 2010Allowed

Gurulakshmi Food Products Vs The State of A.P.

Andhra Pradesh High Court · (2010) 1 ALD(Cri) 447 : (2011) 2 Crimes 212 : (2011) 8 RCR(Criminal) 3228

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 11(4), 13(2), 14(2), 16(1)