High Courts27 Jul 2010Dismissed

Y. Ranganadh Goud Vs State

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 538

Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Evidence Act, 1872 — Section 45, 73
High Courts27 Jul 2010

Tirumala Tirupathi Devasthanams Vs J. Ramadas Raju N. Muni Reddy, Tirumala Tirupathi Devasthanam Printing Press Vs Tirumala Tirupathi Devasthanams K. Dora Swamy Vs Tirumala Tirupathi Devasthanam

Andhra Pradesh High Court · (2011) 1 ALT 486

Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 — Section 2, 2(5), 3, 3(1), 3(2)Hyderabad Civil Services Rules — Rule 231Tirumala Tirupathi Devasthanams Office Holders and Servants (other than hereditary office holders) Recruitment Rules, 1978 — Rule 10