Criminal Procedure Code, 1973 (CrPC) — Section 174, 235(1), 235(2), 374(2)Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 201, 300, 302, 364

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High Courts20 Apr 2011Allowed

Gandikota Venkateswarlu and Gandikota Ranga Rao Vs State of A.P.

Andhra Pradesh High Court · (2011) 04 AP CK 0036

Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(1), 176, 313, 374(2)Evidence Act, 1872 — Section 101, 106

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High Courts20 Apr 2011Allowed

V. Parvathi and Others Vs Chanumolu Narasimha Rao and Others Chanumolu Narasimha Rao Vs Shaik Khudan Saheb and Others

Andhra Pradesh High Court · (2012) CriLJ 264

Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 10, 11, 14, 16, 3Criminal Procedure Code, 1973 (CrPC) — Section 190, 200

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High Courts20 Apr 2011Allowed

A. Srinivasa Rao Vs K. Ravindra Babu and Others

Andhra Pradesh High Court · (2013) 2 ACC 540 : (2013) ACJ 800

Workmens Compensation Act, 1923 — Section 10, 12, 2(1)(n), 4A(3)

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High Courts19 Apr 2011Allowed

Kommu Yedukondalu Vs State of A.P.

Andhra Pradesh High Court · (2012) 1 ALT(Cri) 298

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts19 Apr 2011Allowed

United India Insurance Company Limited Vs Suddala Sankaraiah @ Sankar and S. Eswaraiah Suddala Sankaraiah @ Sankar Vs S. Eswaraiah and United India Insurance Company Limited

Andhra Pradesh High Court · (2011) 131 FLR 431

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High Courts19 Apr 2011Dismissed

Google India Pvt. Ltd. Vs Visaka Industries Limited and State of A.P.

Andhra Pradesh High Court · (2011) 04 AP CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 482Information Technology Act, 2000 — Section 79, 79(1), 79(2), 79(3)Penal Code, 1860 (IPC) — Section 120B, 34, 500, 501

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High Courts19 Apr 2011Dismissed

United India Insurance Company Limited Vs Obili Venkata Dasu, Obili Rajamma Dasu, Obili Narendra Dasu and Obili Adi Lakshumma

Andhra Pradesh High Court · (2011) 5 ALD 313 : (2012) 132 FLR 357 : (2011) 131 FLR 139 : (2012) 1 LLJ 597

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High Courts19 Apr 2011Dismissed

Bazawada Radh Krishna Murthy Vs Manne Praveen Kumar, Manne Venkata Chalapathi, Revenue Divisional Officer and Mandal Revenue Officer Manne Praveen Kumar Vs Bazawada Mohanangi (died), Bazawada Radhakrishna Murthy and Manne Venkata Chalapathi

Andhra Pradesh High Court · (2011) 04 AP CK 0019

Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 14(1), 14(2)

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High Courts19 Apr 2011Dismissed

K. Krishna Vs A.N. Paramkusha Bai Since died, rep. by her L.Rs. and Others

Andhra Pradesh High Court · AIR 2011 AP 165 : (2011) 6 ALT 239 : (2011) 4 CivCC 36

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hyderabad Municipal Corporation Act, 1955 — Section 685Municipal Corporation of Hyderabad (Acquisition and disposal of immovable property) Rules, 1970 — Rule 8

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High Courts19 Apr 2011Allowed