COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 428 of 1,762

High Courts26 Dec 2011

Mrs. Ateyka Fatima Khatoon Vs The State and others

Andhra Pradesh High Court · (2012) 2 ALT(Cri) 58

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(2), 156, 156(3), 157Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 326, 498A

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High Courts26 Dec 2011

The Commissioner of Income Tax, A.P.-I, Hyderabad Vs M/s. Hansa Footwear, 12-2-709/1, Berbun, Hyderabad

Andhra Pradesh High Court · (2012) 344 ITR 30

Income Tax Act, 1922 — Section 25(4)Income Tax Act, 1961 — Section 170, 170(1), 45, 45(4), 47

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High Courts26 Dec 2011Allowed

Jala Anjaiah Vs Ramisetty Anjaiah

Andhra Pradesh High Court · (2011) 12 AP CK 0094

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High Courts26 Dec 2011Allowed

Vytla Prema Kumar Vs Vytla Annapurna and others

Andhra Pradesh High Court · (2011) 12 AP CK 0090

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20

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High Courts26 Dec 2011Dismissed

M. Rajendra Kumar and others Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (2012) 2 ALD 326 : (2012) 4 ALT 715

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 6

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High Courts26 Dec 2011Dismissed

Deutsche Bank AG Vs Prithvi Information Solutions Limited

Andhra Pradesh High Court · (2012) 171 CompCas 116 : (2012) 3 CompLJ 490 : (2012) 114 SCL 115

Companies (Court) Rules, 1959 — Rule 21, 95Companies Act, 1956 — Section 291, 433, 434, 434(1), 439Penal Code, 1860 (IPC) — Section 120B, 34, 405, 406, 409

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High Courts26 Dec 2011Dismissed

State Vs V.D. Rajgopal

Andhra Pradesh High Court · (2011) 12 AP CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482

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High Courts26 Dec 2011

State of A.P. Vs Mayuri Film Distributors

Andhra Pradesh High Court · (2012) 53 VST 333

Limitation Act, 1963 — Section 5

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High Courts23 Dec 2011Dismissed

Rudraraju Venkata Surayanarayana Raju Vs Rudraraju Krishnam Raju (Died) Per L.Rs. Sridhar Vasudev Bedekar and Two Others Vs Rudraraju Venkata Suryanarayana Raju and Others

Andhra Pradesh High Court · (2012) 3 ALD 607 : (2012) 4 ALT 632

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ATransfer of Property Act, 1882 — Section 52

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High Courts23 Dec 2011Allowed

A. Brahmananda Reddy Vs The State of A.P. and another

Andhra Pradesh High Court · (2012) 2 ALD 941 : (2012) 2 ALD(Cri) 941 : (2012) 1 ALT(Cri) 287

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 32General Clauses Act, 1897 — Section 27

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High Courts23 Dec 2011

Commissioner of Income Tax, Vijayawada Vs Sri Singamsetty Subba Rao

Andhra Pradesh High Court · (2011) 12 AP CK 0074

Income Tax Act, 1961 — Section 260A, 40A(3)Income Tax Rules, 1962 — Rule 6DD

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High Courts23 Dec 2011Dismissed

Smt. Setha Sankla Vs Commercial Tax Officer, M.J. Market Circle, Abids Division, Hyderabad and Others

Andhra Pradesh High Court · (2012) 53 VST 437

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 17(2), 19(1), 2(10)

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High Courts23 Dec 2011Dismissed

Gotika Shankar and others Vs Gotika Mallaiah and others

Andhra Pradesh High Court · (2012) 4 ALD 211 : (2012) 4 ALT 732

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High Courts23 Dec 2011Allowed

Marella Radhakrishna Vs Kallam Peri Reddy

Andhra Pradesh High Court · (2012) 2 ALD 454

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High Courts22 Dec 2011Dismissed

Ahmed Shah Khan Vs Smt. Muneerunnisa Begum @ Sultana and others

Andhra Pradesh High Court · (2012) 2 ALD 534

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 58Transfer of Property Act, 1882 — Section 53A

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High Courts22 Dec 2011

Topara Rajender and Others Vs Govt. of A.P. and Others

Andhra Pradesh High Court · (2012) 2 ALD 222 : (2012) 4 ALT 698

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 54, 54ALand Acquisition Act, 1894 — Section 11, 16, 18, 4, 48

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High Courts22 Dec 2011Dismissed

Daram Vasantha Kumar Rao Vs State Bank of India and The Branch Manager, State Bank of India, Sector-9 Ushodaya Junction, M.V.P. Colony Shiva''s Castle, Visakhapatnam Visakhapatnam District

Andhra Pradesh High Court · (2012) 3 ALD 173 : (2012) 3 ALT 598

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High Courts22 Dec 2011

M/s. Siri Sand Company Vs The District Level Sand Committee and The Assistant Director of Mines and Geology, Rajahmundry, East Godavari District

Andhra Pradesh High Court · (2012) 2 ALD 128 : (2012) 2 ALT 21

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 3, 4, 4(2), 5(2), 6Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 23, 3

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High Courts22 Dec 2011

Hanuman Das and another Vs A.P. Central Power Distribution Co., Ltd., Mahabubnagar District

Andhra Pradesh High Court · AIR 2012 AP 65 : (2012) 2 ALD 322 : (2012) 4 ALT 723

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 174

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High Courts22 Dec 2011

Revappa Vs The Govt. of A.P. and others

Andhra Pradesh High Court · (2012) 2 ALD 700 : (2012) 4 ALT 709

Land Acquisition Act, 1894 — Section 10, 11, 13A, 18, 18(1)

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