COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 414 of 1,762

High Courts15 Mar 2012Allowed

Smt. Kaushalya S. Kewal Ramani and Smt. Mandavilli Ratha Manikyamba Rao Vs The Government of Andhra Pradesh, The Special Officer-Cum-Competent Authority, Urban Land Ceiling, Hyderabad and The Tahsildar, Kapra Mandal, Ranga Reddy district Hyderabad

Andhra Pradesh High Court · (2012) 4 ALT 202

Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 10(6), 20(1)

High Courts15 Mar 2012Dismissed

P. Veeresham Vs M/s. S.K.P. Enterprises and Smt. P. Renuka

Andhra Pradesh High Court · (2012) 3 ALD 680 : (2013) 1 ALT 724

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

High Courts15 Mar 2012Allowed

K. Hema Kumari Vs Mr. D.P. Yadagiri

Andhra Pradesh High Court · (2012) 4 ALD 604 : (2012) 4 ALT 119

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 12(1), 13, 2

High Courts14 Mar 2012Allowed

Sri D. Subbaramaiah Vs The Chief General Manager (HR), APGENCO, Khairatabad, Hyderabad, The District Collector, Kadapa YSR District, Kadapa and The Chief Engineer, O and M, R.T.P.P., V.V. Reddy Nagar, Kadapa, YSR District at Kadapa

Andhra Pradesh High Court · (2012) 4 ALD 268 : (2012) 5 ALT 153

High Courts14 Mar 2012

Reliance Petro Marketing (P.) Limited Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2012) 53 VST 266

Andhra Pradesh General Sales Tax Act, 1957 — Section 21

High Courts13 Mar 2012Allowed

Sirigana Venkateswarlu Vs Agent to the Government and District Collector, East Godawari District at Kakinada and others

Andhra Pradesh High Court · (2012) 4 ALT 285

Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Section 7, 9

High Courts13 Mar 2012

T. Balaiah and others Vs Pawam Prakash Agarwal and another

Andhra Pradesh High Court · (2012) 5 ALD 260 : (2012) 6 ALT 10

Motor Vehicles Act, 1988 — Section 166

High Courts13 Mar 2012Dismissed

United India Insurance Company Limited Vs Mohd. Hussain and another

Andhra Pradesh High Court · (2013) ACJ 1586 : (2012) 5 ALD 375 : (2012) 6 ALT 68

Motor Vehicles Act, 1988 — Section 166

High Courts13 Mar 2012Dismissed

Sri Doma Govinda Raju and Smt. Kaladi Dhana Bujji Rao Vs Vanimisetti Papa Rao and Others

Andhra Pradesh High Court · AIR 2012 AP 126 : (2012) 5 ALD 257

Registration Act, 1908 — Section 49

High Courts13 Mar 2012Allowed

J. Prameela Vs District Collector, Adilabad District and others

Andhra Pradesh High Court · (2012) 5 ALT 669

High Courts13 Mar 2012

A. Abdul Ghani and another Vs Government of Andhra Pradesh, General Administration (Elections. E) Department (GAD) and others

Andhra Pradesh High Court · (2012) 4 ALD 39 : (2012) 3 ALT 327

Constitution of India, 1950 — Article 136, 141, 32, 325, 326Penal Code, 1860 (IPC) — Section 302, 324

High Courts13 Mar 2012Allowed

T. Radha and others Vs District Collector, Chittoor Dist and others K. Markandan and others Vs Smt. T. Radha and others

Andhra Pradesh High Court · (2012) 3 ALT 304

High Courts13 Mar 2012

T. Balaiah and Others Vs Pawan Prakash Agarwal and Another

Andhra Pradesh High Court · (2012) 5 ALD 260 : (2012) 6 ALT 10

Motor Vehicles Act, 1988 — Section 166

High Courts13 Mar 2012Dismissed

United India Insurance Co. Ltd., Hyderabad Vs Mohd. Hussain and Another

Andhra Pradesh High Court · (2013) ACJ 1586 : (2012) 5 ALD 375 : (2012) 6 ALT 68

Motor Vehicles Act, 1988 — Section 166

High Courts12 Mar 2012Allowed

Aloor Subrahmanyam Vs Suthram Prabhakar and another

Andhra Pradesh High Court · (2012) 03 AP CK 0022

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9

High Courts12 Mar 2012

Philomena Education foundation of India Vs The Chief Controlling Revenue Authority, commissioner and Inspector General of Registration and Stamps, Andhra Pradesh, Hyderabad, The District Registrar, Hyderabad South, Registration and Stamps Department, Erragadda, Hyderabad. And The Sub-Registrar, Registration and Stamps Department, Sanjeeva Reddy Nagar, Hyderabad

Andhra Pradesh High Court · (2012) 4 ALD 420 : (2012) 4 ALT 198

Stamp Act, 1899 — Section 56

High Courts12 Mar 2012Allowed

Vaddy Venkatappa Vs State of A.P.

Andhra Pradesh High Court · (2013) 1 ALT(Cri) 301

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 307

High Courts10 Mar 2012Allowed

Smt. J. Prameela Vs The District Collector, Adilabad District, Adilabad, The Joint Collector, Adilabad District, Adilabad and The Revenue Divisional Officer, Utnoor, Adilabad District

Andhra Pradesh High Court · (2012) 03 AP CK 0017

High Courts09 Mar 2012

A. Bala Prasad Vs The State Government of A.P. and Others

Andhra Pradesh High Court · (2012) CriLJ 3927

Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1)(3), 156(3), 190, 190(1)(a)Penal Code, 1860 (IPC) — Section 344, 345, 346, 363, 365

High Courts09 Mar 2012Allowed

P. Veera Raghavulu Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 3 ALD 680 : (2012) 2 ALT 455