Andhra Pradesh Education Act, 1982 — Section 78, 79Andhra Pradesh Panchayat Raj Act, 1994 — Section 169, 195, 268Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 21

Read judgment

High Courts07 Jun 2012Dismissed

T. Venkata Sateesh Vs Smt. Dasari Suhasini and State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 309 : (2012) 3 ALT(Cri) 199

Hindu Marriage Act, 1955 — Section 13Protection of Women From Domestic Violence Act, 2005 — Section 18, 19, 20, 21, 22

Read judgment

High Courts06 Jun 2012

Hotel New Prasanth Vs Employees'' State Insurance Corporation, Vijayawada

Andhra Pradesh High Court · (2012) 135 FLR 548

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1, 2(12), 45, 45A, 45C

Read judgment

High Courts06 Jun 2012

The New India Assurance Company Ltd. Vs Samala Agaiah and Another Samala Agaiah Vs The New India Assurance Company Ltd. and Another

Andhra Pradesh High Court · (2012) 6 ALT 99

Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 110A, 140, 166, 166(1)(c)

Read judgment

High Courts06 Jun 2012Allowed

Mutyala Geeta Bai and Others Vs Ch. Ram Kumar and The United India Insurance Company Limited

Andhra Pradesh High Court · (2013) 2 ACC 608 : (2013) ACJ 725 : (2012) 5 ALT 667

Read judgment

High Courts06 Jun 2012Allowed

G.A. Nagaraju Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (2012) 4 ALD(Cri) 549

Andhra Pradesh Municipalities Act, 1965 — Section 194, 194(1)(a)

Read judgment

High Courts06 Jun 2012

Hotel New Prasanth Vs Employees'' State Insurance Corporation

Andhra Pradesh High Court · (2013) 1 LLJ 71

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1(6), 2(12), 45, 45A, 45C

Read judgment

High Courts05 Jun 2012Allowed

M/s. Gita Cotton Trading Company, Chilakaluripet Vs The Chief Controlling Revenue Authority and Commissioner and Inspector General of Registration and Stamps, A.P., Hyderabad and The District Registrar, Narasaraopet, Guntur District

Andhra Pradesh High Court · AIR 2013 AP 129 : (2012) 5 ALT 206

Stamp Act, 1899 — Section 56(1)

Read judgment

High Courts05 Jun 2012Dismissed

Smt. Afzalunnisa Begum and others Vs Ireddy Sanjeeva Reddy (died) per L. Rs.

Andhra Pradesh High Court · (2012) 5 ALT 674

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 32, 38, 38(7), 38(E)

Read judgment

High Courts05 Jun 2012Allowed

Govt. of A.P. and others Vs K. Rama Rao and others

Andhra Pradesh High Court · (2012) 5 ALT 15

Read judgment

High Courts05 Jun 2012Allowed

Chiluka Ashok Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2012) 2 ALD 709 : (2012) 3 ALT(Cri) 305

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts05 Jun 2012Allowed

Chanduru Jammannadora Vs State of A.P.

Andhra Pradesh High Court · (2013) 1 ALT(Cri) 228

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 148, 149, 201, 302

Read judgment

High Courts04 Jun 2012Dismissed

CVR College of Engineering and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2013) 3 ALT 117

Andhra Pradesh Education Act, 1982 — Section 20(3)(a)(i)Constitution of India, 1950 — Article 226, 254

Read judgment