COURT ARCHIVE

Andhra Pradesh High Court judgments

36,291 judgments · page 1,775 of 1,815

High Courts20 Dec 1955

K. Venkateswarulu and Others Vs S. Satyanarayana and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0019

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 10, Order 7 Rule 2, Order 7 Rule 2, 15Constitution of India, 1950 — Article 216, 225Government of India Act, 1915 — Section 106, 108, 108(1)

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High Courts20 Dec 1955

In Re: Hanumantha Rao

Andhra Pradesh High Court · (1957) CriLJ 930

Criminal Procedure Code, 1898 (CrPC) — Section 162, 167Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 328

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High Courts20 Dec 1955

Yerram Seshi Reddi and Another Vs Badduri Chandra Ucddi and Another

Andhra Pradesh High Court · (1955) 12 AP CK 0015

Penal Code, 1860 (IPC) — Section 302

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High Courts19 Dec 1955

Dhondiram and Another Vs Bhagubai and Another

Andhra Pradesh High Court · (1955) 12 AP CK 0021

Specific Relief Act, 1877 — Section 34, 39

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High Courts16 Dec 1955Dismissed

Gokam Chinna Nagaiah Vs Nagaram Baliga and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0014

Asami Shikmi Act — Section 23Specific Relief Act, 1877 — Section 9Transfer of Property Act, 1882 — Section 54

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High Courts15 Dec 1955

Konijeti Venkayya and Another Vs Thammana Peda Venkata Subbarao and Another

Andhra Pradesh High Court · (1955) 12 AP CK 0013

Law of Property Act, 1925 — Section 4(2)Stamp Act, 1899 — Article 19, 44Transfer of Property Act, 1882 — Section 107, 111, 2, 23, 3

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High Courts15 Dec 1955

Kalgari Rajayya Vs Korepally Muttayya

Andhra Pradesh High Court · (1955) 12 AP CK 0008

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High Courts09 Dec 1955

Jandhyala Sreerama Sarma and Others Vs Nimmagadda Krishnavenamma and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0010

Limitation Act, 1963 — Section 7, 8

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High Courts09 Dec 1955

Ch. Anjaiah Vs The Regional Transport Officer

Andhra Pradesh High Court · AIR 1957 AP 470 : (1956) ALT 347

Constitution of India, 1950 — Article 220Motor Vehicles Act, 1988 — Section 58(2)

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High Courts09 Dec 1955

Ankamreddi Konda Vs Ankam Reddi Pedademudu (died) and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0005

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Registration Act, 1908 — Section 17, 17(2), 49Transfer of Property Act, 1882 — Section 52

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High Courts09 Dec 1955

KANUMARLAPUDI LAKSHMINARYANA CHETTY AND OTHERS Vs FIRST ADDITIONAL Income Tax OFFICER, NELLORE.

Andhra Pradesh High Court · AIR 1957 AP 159 : (1956) ALT 798 : (1956) 29 ITR 419

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 33A, 34, 35

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High Courts08 Dec 1955

Abraham Vs Hyderabad Construction Co.

Andhra Pradesh High Court · (1955) 12 AP CK 0020

Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)

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High Courts08 Dec 1955

In Re: K. Appalaswamy and Others

Andhra Pradesh High Court · (1957) CriLJ 1227

Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 323, 395

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High Courts07 Dec 1955

Sanyasi Naidu Vs China Gavuru Naldu and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0009

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High Courts06 Dec 1955

Thota Pichaiah and Others Vs Narasimhacharyulu (died) and his K Rs. Surva-narayanacharyulu and Others

Andhra Pradesh High Court · (1955) 12 AP CK 0017

Civil Procedure Code, 1908 (CPC) — Section 112

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High Courts05 Dec 1955

Vejinepalli Krishna Rao Batchu Guravayya Co. Vs Ghouse Ahmed Khan and Others

Andhra Pradesh High Court · AIR 1957 AP 37

Oil Seeds (Forward Contracts Prohibition) Order, 1943 — Section 2, 3

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High Courts01 Dec 1955

G. Shanmukhi Vs Utakur Venkata-srami Reddi and Another

Andhra Pradesh High Court · (1955) 12 AP CK 0023

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 5 Rule 20, Order 5 Rule 20(2), Order 9 Rule 13Limitation Act, 1963 — Article 164, 169

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High Courts29 Nov 1955

Shivram and Others Vs Chandulal

Andhra Pradesh High Court · (1955) 11 AP CK 0030

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 4, Order 22 Rule 4(3)

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High Courts29 Nov 1955

Gosia Begum Vs Mohd. Gaziuddin and Others

Andhra Pradesh High Court · (1955) 11 AP CK 0022

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 54

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High Courts28 Nov 1955

Union of India (UOI) Vs Govind Ram

Andhra Pradesh High Court · (1955) 11 AP CK 0028

Railways Act, 1890 — Section 77Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 80

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