K. Narasareddi Vs State of Andhra
Andhra Pradesh High Court · (1956) 08 AP CK 0023
COURT ARCHIVE
36,291 judgments · page 1,767 of 1,815
Andhra Pradesh High Court · (1956) 08 AP CK 0023
Andhra Pradesh High Court · AIR 1961 AP 143
Andhra Pradesh High Court · (1956) 08 AP CK 0027
Andhra Pradesh High Court · (1956) 08 AP CK 0017
Andhra Pradesh High Court · (1956) 08 AP CK 0014
Andhra Pradesh High Court · AIR 1958 AP 252
Andhra Pradesh High Court · AIR 1957 AP 79
Andhra Pradesh High Court · (1956) 08 AP CK 0018
Andhra Pradesh High Court · (1956) 08 AP CK 0024
Andhra Pradesh High Court · (1956) 08 AP CK 0010
Andhra Pradesh High Court · (1956) 08 AP CK 0002
Andhra Pradesh High Court · AIR 1957 AP 286 : (1956) ALT 827 : (1957) CriLJ 830
Andhra Pradesh High Court · (1958) CriLJ 1118
Andhra Pradesh High Court · AIR 1957 AP 247 : (1957) 1 AnWR 111 : (1957) CriLJ 819
Andhra Pradesh High Court · (1956) 07 AP CK 0001
Andhra Pradesh High Court · (1956) 07 AP CK 0012
Andhra Pradesh High Court · (1956) 07 AP CK 0011
Andhra Pradesh High Court · (1956) 07 AP CK 0008
Andhra Pradesh High Court · AIR 1957 AP 164 : (1956) 7 STC 635
Andhra Pradesh High Court · (1956) 07 AP CK 0009