High Courts27 Mar 1959Allowed
Suddapalli Ramaiah Vs Emani Sambi Reddy and Others
Andhra Pradesh High Court · AIR 1959 AP 642
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,734 of 1,815
High Courts27 Mar 1959
Pemmasani Venkatachalapati Rao and Others Vs Govindarajulu, Revenue Inspector and Another
Andhra Pradesh High Court · (1960) CriLJ 782
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 191, 195, 196Penal Code, 1860 (IPC) — Section 146, 190, 211, 250, 352
High Courts27 Mar 1959Dismissed
Pemmasani Venkatachalapati Rao and Others Vs V. Govindarajulu, Revenue Inspector, Duggirala, Guntur District and Another
Andhra Pradesh High Court · AIR 1960 AP 300
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)Penal Code, 1860 (IPC) — Section 146, 352, 353, 355, 356
High Courts26 Mar 1959Dismissed
Smt. Bobba Suramma Vs Smt. Peddireddi Chandramma
Andhra Pradesh High Court · AIR 1959 AP 568
Evidence Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 53A
High Courts26 Mar 1959
Nagumantri Sumati Bai and Others Vs Jogamma (N.)
Andhra Pradesh High Court · (1959) 2 LLJ 270
High Courts20 Mar 1959Dismissed
Kanuri Sivaramakrishnaiah Vs Vemuri Venkata Narahari Rao (Died)
Andhra Pradesh High Court · AIR 1960 AP 186
Contract Act, 1872 — Section 65
High Courts20 Mar 1959
Commissioner of Income Tax, Hyderabad Vs Angaru Satyam
Andhra Pradesh High Court · AIR 1960 AP 205
Income Tax Act, 1922 — Section 28, 28(1), 34
High Courts20 Mar 1959
COMMISSIONER OF Income Tax, HYDERABAD Vs ANGARA SATYAM.
Andhra Pradesh High Court · (1959) 37 ITR 230
Income Tax Act, 1961 — Section 22(1), 22(2), 22(4), 23(2), 28(1)(c)
High Courts20 Mar 1959
Kasibhatla Satyanarayana Sastrulu and Others Vs Kasibhatla Mallikarjuna Sastrulu
Andhra Pradesh High Court · AIR 1960 AP 45
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts19 Mar 1959
Medichetty Ramakistiah and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1959 AP 659 : (1959) CriLJ 1404
Criminal Procedure Code, 1898 (CrPC) — Section 270, 493
High Courts19 Mar 1959
Sait Pamandass Sugnaram Vs T.S. Manikyam Pillai and Others
Andhra Pradesh High Court · AIR 1960 AP 59
Arbitration Act, 1940 — Section 14, 32Limitation Act, 1963 — Article 178
High Courts17 Mar 1959Allowed
Bommanaboyina Ramaiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1960 AP 160
Criminal Procedure Code, 1898 (CrPC) — Section 161, 161(3), 162Evidence Act, 1872 — Section 145
High Courts16 Mar 1959
D. Subbaiah Vs G. Suryanarayana and Others
Andhra Pradesh High Court · AIR 1959 AP 636
Limitation Act, 1908 — Article 132Transfer of Property Act, 1882 — Section 55, 55(4), 55(5)
High Courts16 Mar 1959
Midde Varaprasada Rao Vs Collector of Krishna
Andhra Pradesh High Court · AIR 1959 AP 650 : (1959) 2 AnWR 102
Stamp Act, 1899 — Section 2(17)
High Courts16 Mar 1959
The State of Andhra Pradesh Vs Korukonda Bhattaru Appalacharyulu and Others
Andhra Pradesh High Court · AIR 1959 AP 610
High Courts13 Mar 1959Allowed
G. Balakishtiah Vs B. Ranga Reddy
Andhra Pradesh High Court · AIR 1960 AP 112
Registration Act, 1908 — Section 49
High Courts13 Mar 1959Allowed
Smt. Kotipalli Mahalakshmamma Vs Kotipalli Ganeswara Rao and Others
Andhra Pradesh High Court · AIR 1960 AP 54
Limitation Act, 1908 — Article 182(5), 45Stamp Act, 1899 — Section 2(15)
High Courts13 Mar 1959Dismissed
R. Hanumanthappa Vs The Special Officer, Dist. Board, Anantapur and Others
Andhra Pradesh High Court · AIR 1960 AP 342 : (1959) 2 LLJ 561
Constitution of India, 1950 — Article 19(1), 226, 311
High Courts12 Mar 1959Dismissed
Peyyeti Jagannadha Rao and Another Vs Pamarti Venkateswara Rao and Others
Andhra Pradesh High Court · AIR 1960 AP 49
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 16Civil Procedure Code, 1908 (CPC) — Section 115, 3
High Courts12 Mar 1959Dismissed
N. Veerabrahmam Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1959 AP 572 : (1959) CriLJ 1280
Constitution of India, 1950 — Article 19, 19(1), 19(2), 19(5), 19(6)Criminal Procedure Code, 1898 (CrPC) — Section 99A, 99B, 99DPenal Code, 1860 (IPC) — Section 295A