High Courts03 Feb 1960Allowed
Shop of Battu Ramiah Lachayya Vs Rechintala Veeriah and Others
Andhra Pradesh High Court · AIR 1961 AP 112
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 7 Rule 11, 104(2), 107(2), 2(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,723 of 1,815
High Courts01 Feb 1960
Mrs. Revathamma Vs Hamsa and Others
Andhra Pradesh High Court · AIR 1961 AP 13
Hyderabad High Court Rules — Rule 46Succession Act, 1925 — Section 256, 257, 283(1)
High Courts29 Jan 1960Dismissed
P.R. Bizani Vs Hans Zucker Baeker
Andhra Pradesh High Court · AIR 1960 AP 459
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4
High Courts29 Jan 1960Dismissed
Gandham Nagabhushanam and Another Vs Mohd. Asharafunnisa Bahebani and Others
Andhra Pradesh High Court · AIR 1960 AP 602
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 148, 149, 151
High Courts28 Jan 1960Dismissed
Masulipatam Municipality Vs Rallabhandi Venkatappayya and Others
Andhra Pradesh High Court · AIR 1960 AP 572
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 13, Order 22 Rule 10, Order 23 Rule 1(1), Order 23 Rule 1(3)
High Courts28 Jan 1960
P. RAJESWARAMMA Vs Income Tax OFFICER, NELLORE, AND ANOTHER.
Andhra Pradesh High Court · (1960) 39 ITR 654
Income Tax Act, 1961 — Section 46
High Courts27 Jan 1960Dismissed
K. Ch. Jagannadha Rao minor by father and guardian K. Elesha Vs Secretary, Board of Secondary Education Andhra Pradesh, Hyderabad and Another
Andhra Pradesh High Court · AIR 1961 AP 46
Constitution of India, 1950 — Article 226
High Courts25 Jan 1960
In Re: V. Govinda Rao
Andhra Pradesh High Court · AIR 1960 AP 366
Prevention of Food Adulteration Act, 1954 — Section 7, 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 46
High Courts22 Jan 1960
In Re: G.R. Macfarland
Andhra Pradesh High Court · AIR 1961 AP 3 : (1961) CriLJ 33
Criminal Law (Amendment) Act, 1952 — Section 6, 7(3)Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 173, 233, 234Penal Code, 1860 (IPC) — Section 477A
High Courts22 Jan 1960
Simpson and Co. Ltd. Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1960) 1 LLJ 611
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 36
High Courts22 Jan 1960
Veereshwar Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1960) 2 LLJ 391
Constitution of India, 1950 — Article 226, 310, 311
High Courts21 Jan 1960Dismissed
Chagnati Raghava Reddi Vs Kondapaneni Krishnayya
Andhra Pradesh High Court · AIR 1960 AP 631
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 87, 11, 60, 60(1)
High Courts20 Jan 1960Allowed
In Re: Dr. Puchalapalli Ramachandrareddi
Andhra Pradesh High Court · AIR 1960 AP 569 : (1960) CriLJ 1414
Criminal Procedure Code, 1898 (CrPC) — Section 251A(2)Penal Code, 1860 (IPC) — Section 379
High Courts20 Jan 1960Allowed
A. Ranganatham Vs The Addl. Income Tax Officer, Cuddapah and Another
Andhra Pradesh High Court · AIR 1961 AP 165 : (1960) 39 ITR 730
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 25A, 25A(1), 25A(2)
High Courts19 Jan 1960Dismissed
N.V. Subrahmanyam Vs Additional Wealth Tax Officer, Eluru
Andhra Pradesh High Court · AIR 1961 AP 75
Wealth Tax Act, 1957 — Section 3
High Courts19 Jan 1960Allowed
The State of Andhra Pradesh Vs Sri Krishna Power Press
Andhra Pradesh High Court · (1960) 1 AnWR 384 : (1960) 11 STC 498
High Courts19 Jan 1960
Rajareddy Mallaram Vs Commissioner of Income Tax, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 7 : (1960) 39 ITR 636
Income Tax Act, 1922 — Section 22, 22(4), 25A(2), 44, 44(1)
High Courts19 Jan 1960
N. Vs SUBRAMANIAN v. WEALTH-TAX OFFICER ELURU.
Andhra Pradesh High Court · (1960) 40 ITR 567
Constitution of India, 1950 — Article 226, 248
High Courts13 Jan 1960Dismissed
Vattikutti China Venkata Subbaiah and Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1960) 11 STC 466
High Courts13 Jan 1960Dismissed
V. Sesha Sarma Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1960 AP 461
Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955 — Section 3Constitution of India, 1950 — Article 14, 19(1), 31(2), 31A(1)