High Courts05 Mar 1962Dismissed
D.R. Adinarayanaswamy Vs Girraju Papamma and Another
Andhra Pradesh High Court · AIR 1963 AP 121
Evidence Act, 1872 — Section 13Limitation Act, 1908 — Article 142, 144, 28
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,700 of 1,815
High Courts02 Mar 1962
TANDAPU SAMBAYYA Vs CHERUKURI VENKATESWARLU AND OTHERS.
Andhra Pradesh High Court · (1963) 1 AnWR 15 : (1963) 48 ITR 69
Civil Procedure Code, 1908 (CPC) — Section 155Income Tax Act, 1922 — Section 54
High Courts01 Mar 1962
In Re: Nomula Laxminarayana
Andhra Pradesh High Court · (1963) CriLJ 517
Criminal Procedure Code, 1898 (CrPC) — Section 204, 420, 87Penal Code, 1860 (IPC) — Section 1, 4, 420, 471
High Courts23 Feb 1962Dismissed
Kudapa Subbanna Vs Chitturi Subbanna and Others
Andhra Pradesh High Court · AIR 1962 AP 500
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(2), Order 20 Rule 12(c), Order 20 Rule 12(c)(iii), Order 23 Rule 3
High Courts20 Feb 1962
Duvvara Latchandhora (died) by Lrs. Venkanadhora and Others Vs Duvvari Chinnavadu and Others
Andhra Pradesh High Court · AIR 1963 AP 31
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 35
High Courts20 Feb 1962Allowed
Kuppa Viswapathi Vs Kuppa Venkata Krishna Sastry
Andhra Pradesh High Court · AIR 1963 AP 9
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, 109Constitution of India, 1950 — Article 133Hindu Succession Act, 1956 — Section 14
High Courts16 Feb 1962Dismissed
Zainab Begum alias Varalakshmi Vs Khursheed Begum and Others
Andhra Pradesh High Court · AIR 1963 AP 370
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, 115Contract Act, 1872 — Section 23, 39, 75
High Courts16 Feb 1962Dismissed
M. Rafiuddin and Others Vs Gaddam Narayana and Others
Andhra Pradesh High Court · AIR 1962 AP 525
Civil Procedure Code, 1908 (CPC) — Section 144, 5
High Courts15 Feb 1962
Pangoti Mangarao Vs Chinnadi Kishan Rao
Andhra Pradesh High Court · AIR 1965 AP 98
Contract Act, 1872 — Section 43Evidence Act, 1872 — Section 101Partnership Act, 1932 — Section 42, 8
High Courts15 Feb 1962
Bhuvaneshwari Rice Mill (by T. Satyanarayana, Manager) Vs Mannava Pullayya
Andhra Pradesh High Court · (1962) 2 LLJ 29
Employees Compensation Act, 1923 — Section 12
High Courts15 Feb 1962Dismissed
Sirigiri Pullaiah Vs Sirigiri Rushingamma
Andhra Pradesh High Court · AIR 1963 AP 323
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10(1), 13(1)Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2
High Courts14 Feb 1962Allowed
Vallabhaneni Neelakanteswara Rao and Others Vs Sri Edupuganti Raghavendra Rao Memorial High School Committee and Another
Andhra Pradesh High Court · AIR 1963 AP 20
Civil Procedure Code, 1908 (CPC) — Section 92Societies Registration (Amendment) Act, 1862 — Section 16Societies Registration Act, 1860 — Section 10, 20, 6
High Courts13 Feb 1962
In Re: B.N. Murthy
Andhra Pradesh High Court · (1963) CriLJ 650
Central Excises and Salt Act, 1944 — Section 40Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 192, 195, 251, 252, 253
High Courts12 Feb 1962Dismissed
Nuthaki Venkataswami Vs Katta Nagi Reddy (died) and Others
Andhra Pradesh High Court · AIR 1962 AP 457
Specific Relief Act, 1963 — Section 22
High Courts12 Feb 1962Allowed
Mahboob Bi Vs Alvala Lachmiah
Andhra Pradesh High Court · AIR 1964 AP 314
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 20, 20(3), 22Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114
High Courts09 Feb 1962Allowed
State of Andhra Pradesh Vs Mothey Gangaraju
Andhra Pradesh High Court · (1963) 14 STC 112
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 3, 34Contract Act, 1872 — Section 73Interest Act, 1978 — Section 1, 2
High Courts09 Feb 1962
Dwarampudi Nagaratnamba Vs Kunuku Ramayya and Another
Andhra Pradesh High Court · AIR 1963 AP 177
Transfer of Property Act, 1882 — Section 122, 51, 54
High Courts09 Feb 1962
Lakhmichand Balchand Vs Executive Engineer, Division No. 1, Nagarjunasagar Dam and Others
Andhra Pradesh High Court · (1962) 2 LLJ 19
Civil Procedure Code, 1908 (CPC) — Section 151Employees Compensation Act, 1923 — Section 10A, 12
High Courts08 Feb 1962Dismissed
Dadi China Apparao and Others Vs Dadi Narasimha Rao and Another
Andhra Pradesh High Court · AIR 1962 AP 515
High Courts07 Feb 1962Allowed
Employers of Express Newspapers (Private) Ltd., Madras Vs Labour Court, Andhra Pradesh, Hyderabad and Others
Andhra Pradesh High Court · AIR 1963 AP 223 : (1962) 2 LLJ 200
Industrial Disputes Act, 1947 — Section 10, 2