High Courts24 Aug 1962Dismissed
Union of India (UOI) Vs B. Basavayya
Andhra Pradesh High Court · AIR 1963 AP 344
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 30, 31
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,696 of 1,815
High Courts24 Aug 1962
JUVVI SUBBARAMAIAH AND CO. Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1964) 51 ITR 742
Contract Act, 1872 — Section 30Forward Contracts (Regulation) Act, 1952 — Section 10, 19, 24, 6Income Tax Act, 1961 — Section 73
High Courts23 Aug 1962Dismissed
Bommareddi Mothireddi Vs Bhimavarapu Pothireddi
Andhra Pradesh High Court · AIR 1963 AP 343 : (1963) 1 AnWR 68
Negotiable Instruments Act, 1881 (NI) — Section 50, 78, 8, 82
High Courts22 Aug 1962
Indian Hume Pipe Co. Ltd. Vs The Presiding Officer, Labour Court, Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1964 AP 56
Industrial Disputes Act, 1947 — Section 10(1), 10(4), 2, 25H
High Courts17 Aug 1962Dismissed
Life Insurance Corporation of India Vs Tada Tirupathayya
Andhra Pradesh High Court · AIR 1963 AP 353
Civil Procedure Code, 1908 (CPC) — Section 107, 21, 34Succession Act, 1925 — Section 214
High Courts16 Aug 1962Allowed
In Re: B. Arjunappa and Another
Andhra Pradesh High Court · AIR 1963 AP 433 : (1963) CriLJ 494
Criminal Procedure Code, 1898 (CrPC) — Section 164, 236, 476, 479A
High Courts16 Aug 1962Allowed
Mulpura Venkataramayya Vs Devabhaktuni Kesavanarayana
Andhra Pradesh High Court · AIR 1963 AP 447
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 5
High Courts09 Aug 1962
Smt. Penumatcha Subhadrayyamma Vs The Revenue Divisional Officer, East Godavari District, Rajahmundry
Andhra Pradesh High Court · AIR 1963 AP 466
Land Acquisition Act, 1894 — Section 23, 28, 4(1)
High Courts07 Aug 1962Allowed
Konduru Seshu Reddi Vs Vemareddy Rama Raghavareddy and Others
Andhra Pradesh High Court · AIR 1964 AP 118
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1877 — Section 42
High Courts06 Aug 1962Allowed
Rabina Bibi Vs Pulipaka Satyavathi and Another
Andhra Pradesh High Court · AIR 1963 AP 304
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 55
High Courts03 Aug 1962
PARIMISETTI SEETHARAMAMMA Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1963) 50 ITR 450
Income Tax Act, 1961 — Section 34
High Courts03 Aug 1962
Cheladma Venkata Ram Rao Vs Engu Narayana and Others
Andhra Pradesh High Court · AIR 1963 AP 168
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 41 Rule 4
High Courts31 Jul 1962
V. Venkataswamy and Others Vs V. Radhakrishna Reddi and Others
Andhra Pradesh High Court · AIR 1963 AP 476
Succession Act, 1925 — Section 97
High Courts30 Jul 1962
Bezonji Byramji and Co., Jalna and Others Vs Central Bank of India Ltd., Bombay
Andhra Pradesh High Court · AIR 1963 AP 348 : (1963) 1 AnWR 180
Contract Act, 1872 — Section 196, 198Negotiable Instruments Act, 1881 (NI) — Section 43, 59
High Courts27 Jul 1962Dismissed
S.K.C.C. Bank Ltd., Amalapuram Vs Vissapragada Subrahmanyam
Andhra Pradesh High Court · AIR 1963 AP 250
Negotiable Instruments Act, 1881 (NI) — Section 31Provincial Small Cause Courts Act, 1887 — Section 25
High Courts26 Jul 1962
In Re: Vuyyuri Ratna Reddi and Another
Andhra Pradesh High Court · AIR 1963 AP 252 : (1963) CriLJ 735
Criminal Procedure Code, 1898 (CrPC) — Section 154, 164, 367
High Courts25 Jul 1962Allowed
In Re: Girada Narayana and Others
Andhra Pradesh High Court · AIR 1963 AP 146 : (1963) CriLJ 415
Penal Code, 1860 (IPC) — Section 147, 148, 149, 301
High Courts25 Jul 1962Dismissed
Anamik Pedda Narasanna and Another Vs Anamik Guda Dakanna
Andhra Pradesh High Court · AIR 1963 AP 227
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts24 Jul 1962
Madriyala George Solomon Vs Rev. Ch. Luke and Another
Andhra Pradesh High Court · (1963) CriLJ 347
Criminal Procedure Code, 1898 (CrPC) — Section 204, 252, 253, 254Penal Code, 1860 (IPC) — Section 406, 420
High Courts23 Jul 1962Dismissed
Bhookya Abbanna and Another Vs Maramraju Seshagir Rao and Others
Andhra Pradesh High Court · AIR 1963 AP 208 : (1963) 1 AnWR 51
Civil Procedure Code, 1908 (CPC) — Section 9Hyderabad Land Revenue Act, 1317 — Section 2(12)Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 68, 72