COURT ARCHIVE

Andhra Pradesh High Court judgments

36,291 judgments · page 1,692 of 1,815

High Courts14 Feb 1963Allowed

Alluri Seshadri Reddi Vs Devisetti Subrahmanyam and Another

Andhra Pradesh High Court · AIR 1963 AP 423 : (1963) 2 AnWR 241

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 89Evidence Act, 1872 — Section 115

High Courts13 Feb 1963Dismissed

Pakanti Sudarshan Reddy and Others Vs District Collector, Warangal and Others

Andhra Pradesh High Court · AIR 1964 AP 421

Constitution of India, 1950 — Article 226Hyderabad District Municipalities Act, 1956 — Section 10, 11, 12, 13, 27(1)

High Courts08 Feb 1963Allowed

State Bank of Hyderabad Vs Joint family of Mukundas Raja Bhagwandas and Sons and Others

Andhra Pradesh High Court · AIR 1964 AP 236

Civil Procedure Code, 1908 (CPC) — Section 38, 47Hyderabad Jagirdars Debt Settlement Act, 1952 — Section 11, 21, 25, 25(1), 25(2)

High Courts06 Feb 1963Allowed

In Re: The Chief Executive Officer, Andhra Pradesh, State Road Transport Corporation, Hyderabad

Andhra Pradesh High Court · AIR 1963 AP 491 : (1963) CriLJ 601

Criminal Procedure Code, 1898 (CrPC) — Section 197(1), 4(2)Motor Vehicles Act, 1988 — Section 123Road Transport Corporations Act, 1950 — Section 43

High Courts06 Feb 1963

In Re: The Chief Executive Officer

Andhra Pradesh High Court · AIR 1963 AP 491 : (1963) CriLJ 601

Criminal Procedure Code, 1898 (CrPC) — Section 197, 4

High Courts06 Feb 1963

G. K. PADMARAJU Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.

Andhra Pradesh High Court · (1964) 51 ITR 412

Income Tax Act, 1961 — Section 34, 66(2)

High Courts05 Feb 1963Dismissed

A. Ramachandra Rao Vs A. Venkata Lakshminarayana Sastry

Andhra Pradesh High Court · AIR 1964 AP 31

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13, 16

High Courts01 Feb 1963

Mohammed Hussain Vs The Collector, Warangal and Others

Andhra Pradesh High Court · AIR 1965 AP 122

Hyderabad Land Acquisition Act, 1309 — Section 14, 25Land Acquisition Act, 1894 — Section 18, 29

High Courts01 Feb 1963Dismissed

Charla Satya Venkata Subbalakshmi Vs Collector of West Godavari District at Eluru and Another

Andhra Pradesh High Court · AIR 1964 AP 195

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11, Order 33 Rule 11A, Order 33 Rule 12, Order 33 Rule 13

High Courts31 Jan 1963Allowed

Chennupati Ramakotayya Vs Myheni Lakshmanaswamy and Another

Andhra Pradesh High Court · AIR 1964 AP 14

Representation of the People Act, 1951 — Section 7

High Courts23 Jan 1963Dismissed

Adamala Mohan Reddy Vs Anugu Narayana Reddy

Andhra Pradesh High Court · AIR 1964 AP 190

Representation of the People Act, 1951 — Section 100, 98

High Courts22 Jan 1963

Md. Sultan and Others Vs Firm of Rampratap Kannyalal

Andhra Pradesh High Court · AIR 1964 AP 201

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 31(8)Contract Act, 1872 — Section 172Transfer of Property Act, 1882 — Section 100, 58

High Courts19 Jan 1963Dismissed

Palasa Cashew Manufacturers Association and Others Vs Chief Inspector of Factories, Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1964 AP 142 : (1964) CriLJ 387 : (1963) 2 LLJ 483

Factories Act, 1948 — Section 2(1)

High Courts19 Jan 1963Allowed

M.V. Sastry, Masulipatam Vs Murlidhar Jhun Jhun Wala (P) Ltd., Madras

Andhra Pradesh High Court · AIR 1964 AP 88

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Companies Act, 1956 — Section 460, 460(6), 529Provincial Insolvency Act, 1920 — Section 46

High Courts18 Jan 1963Allowed

Inguva Ramakrishna Rao Vs Samudrala Venkataratnam

Andhra Pradesh High Court · AIR 1964 AP 69

Stamp Act, 1899 — Section 69

High Courts11 Jan 1963

MUPPANA SOMARAJU AND VEERARAJU Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.

Andhra Pradesh High Court · (1964) 51 ITR 131

Income Tax Act, 1922 — Section 25A, 28(1)(c)

High Courts10 Jan 1963Dismissed

Madansetty Tirpataiah and Another Vs State S.I.P. Atmakur and Others

Andhra Pradesh High Court · AIR 1963 AP 401

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)

High Courts10 Jan 1963

Madansetty Tirpataiah and Another Vs Stats S.I.P. Atmakur and Others

Andhra Pradesh High Court · (1963) CriLJ 491

Civil Procedure Code, 1908 (CPC) — Section 145

High Courts08 Jan 1963Allowed

K. Manga Raju Vs Venugopalaswamivaru and Another

Andhra Pradesh High Court · AIR 1964 AP 412

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 9, Order 2 Rule 2, Order 2 Rule 3, Order 31 Rule 2Trusts Act, 1882 — Section 15, 23

High Courts04 Jan 1963

Mutha Subbarao and Others Vs The Official Receiver, West Godawari at Eluru and Others

Andhra Pradesh High Court · AIR 1965 AP 52

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 64, 73Provincial Insolvency Act, 1920 — Section 28A, 4, 5