High Courts06 Mar 1967
MOHAMMED BHAI AND ANOTHER Vs CONTROLLER OF ESTATE DUTY, A.P.
Andhra Pradesh High Court · (1968) 69 ITR 770
Estate Duty Act, 1953 — Section 10, 63
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,660 of 1,815
High Courts05 Mar 1967
BOLLA TIRAPANNA AND SONS Vs COMMISSIONER OF Income Tax, A.P.
Andhra Pradesh High Court · (1969) 71 ITR 209
Excess Profits Tax Act, 1940 — Section 2(5)Income Tax Act, 1922 — Section 10, 12(3), 12(4), 9
High Courts02 Mar 1967Allowed
Karmam Swami Rao and Another Vs Kurnool Sanskruth Vidyadana Samajam
Andhra Pradesh High Court · AIR 1968 AP 147
General Clauses Act, 1897 — Section 3(29)Reserve Bank of India Act, 1934 — Section 2Transfer of Property Act, 1882 — Section 55
High Courts02 Mar 1967
K. Basivi Reddy and Others Vs Guntur Municipality
Andhra Pradesh High Court · AIR 1969 AP 325
Prevention of Cruelty to Animals Act, 1890 — Section 5
High Courts17 Feb 1967
Durvuri Papi Reddi and Others Vs Duvvuri Rami Reddi
Andhra Pradesh High Court · AIR 1969 AP 362
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13
High Courts17 Feb 1967
Neelam Mangathayaramma and Others Vs Secretary, Regional Transport Authority Krishna at Vijayawada
Andhra Pradesh High Court · AIR 1969 AP 180
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 169Motor Vehicles Act, 1939 — Section 48(3), 58
High Courts16 Feb 1967Dismissed
Katragadda Rajagopalarao Vs The Chief Election Commissioner Talaktora, New Delhi and Others
Andhra Pradesh High Court · AIR 1968 AP 218
Constitution of India, 1950 — Article 14, 166(I), 170, 224, 227Registration of Electors Rules, 1960 — Rule 10, 11, 12, 13, 14Representation of the People Act, 1950 — Section 13A(2), 14, 15, 17, 18
High Courts13 Feb 1967
Sri Venugopalaswamy Varu Temple Vs Visweswara Prasad and Another
Andhra Pradesh High Court · AIR 1969 AP 24
Limitation Act, 1908 — Article 126, 6
High Courts10 Feb 1967
Ramsetty Butchaiah and Others Vs State
Andhra Pradesh High Court · (1969) CriLJ 542
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 169, 170, 173, 302
High Courts07 Feb 1967
Garuda Satyanarayana Vs Grandhi Venkatachalapathi Rao and Another
Andhra Pradesh High Court · AIR 1969 AP 131
Easements Act, 1882 — Section 13, 28, 30, 4Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 8
High Courts02 Feb 1967
STEELSWORTH LTD. Vs COMMISSIONER OF Income Tax, ASSAM.
Andhra Pradesh High Court · (1968) 69 ITR 366
Income Tax Act, 1961 — Section 15C(2)
High Courts25 Jan 1967
Jujjuvarapu Kotamma Vs Pappala Simhachalam and Others
Andhra Pradesh High Court · AIR 1969 AP 76
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Jan 1967
GHASIRAM AGARWALLA Vs COMMISSIONER OF GIFT-TAX, ASSAM.
Andhra Pradesh High Court · (1968) 69 ITR 235
Hindu Succession Act, 1956 — Section 8
High Courts30 Dec 1966Allowed
Advocate General, Andhra Pradesh, Hyderabad Vs Abbaraju Ramarao
Andhra Pradesh High Court · AIR 1968 AP 207 : (1968) CriLJ 888
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1, 2, 3, 3(2), 4Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts30 Dec 1966
Sri Ramadas Motor Transport Private Ltd. Vs Vijayawada Municipality
Andhra Pradesh High Court · AIR 1968 AP 160
Andhra Pradesh District Municipalities Act, 1920 — Section 3(8), 80, 92, 93, 93(1)Andhra Pradesh General Clauses Act, 1891 — Section 3(22)General Clauses Act, 1897 — Section 3, 3(42)
High Courts27 Dec 1966Allowed
J.V. Krishnaiah and Others Vs Sub Collector, Gudur and Another
Andhra Pradesh High Court · AIR 1968 AP 83 : (1968) CriLJ 294
Andhra Pradesh General Sales Tax Act, 1957 — Section 16(4)Andhra Pradesh Sales of Motor Spirit Taxation Act, 1960 — Section 8Betting Tax Act — Section 10(2)
High Courts27 Dec 1966Allowed
Praga Tools Corporation Ltd. Vs M.R. Patny and Others
Andhra Pradesh High Court · AIR 1968 AP 320
Companies Act, 1913 — Section 28, 29, 38, 38(1), 38(2)
High Courts21 Dec 1966
V. D. RAJARATHANAM Vs COMMISSIONER OF Income Tax, A. P.
Andhra Pradesh High Court · (1968) 68 ITR 19
Income Tax Act, 1922 — Section 2(11)(i)(a), 66(1)
High Courts20 Dec 1966Dismissed
Abburi Chalamayya Vs Andhra Pradesh State
Andhra Pradesh High Court · AIR 1968 AP 108 : (1968) CriLJ 442 : (1968) 16 FLR 228 : (1968) 2 LLJ 493
Andhra Pradesh (Andhra Area) Shops and Establishments Act, 1948 — Section 10, 11, 12, 13, 14Andhra Pradesh (Andhra Area) Shops and Establishments Rules — Rule 11(5), 16, 16(11), 16(12), 16(7)
High Courts15 Dec 1966
Kamala Mining Corporation Vs Daulatram Rameshwaralal
Andhra Pradesh High Court · AIR 1968 AP 138
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 32, 32(1), 32(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 21 Rule 2, Order 23 Rule 3, 151, 2(9)