COURT ARCHIVE

Andhra Pradesh High Court judgments

36,291 judgments · page 1,657 of 1,815

High Courts07 Aug 1967

N.V.L. Narasimha Rao Vs Kotha Raghuramayya and Others

Andhra Pradesh High Court · AIR 1969 AP 68

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 13Representation of the People Act, 1951 — Section 123(1)(B), 79, 82, 86, 86(1)

High Courts02 Aug 1967

COMMISSIONER OF Income Tax, A.P. Vs S.R.Y. SIVARAMAPRASAD BAHADUR.

Andhra Pradesh High Court · (1968) 69 ITR 560

Government of India Act, 1935 — Section 299

High Courts01 Aug 1967

TAJ MAHAL HOTEL Vs COMMISSIONER OF Income Tax.

Andhra Pradesh High Court · (1967) 1 AnWR 383 : (1968) 70 ITR 366

Income Tax Act, 1961 — Section 10(2)(vib), 10(5), 66(1)

High Courts01 Aug 1967

Taj Mahal Hotel, Secunderabad Vs Commissioner of Income Tax, Hyderabad

Andhra Pradesh High Court · AIR 1969 AP 84 : (1967) 66 ITR 303

Income Tax Act, 1922 — Section 10(2)Income Tax Rules, 1922 — Rule 8(2)

High Courts31 Jul 1967

E. Pedda Subba Reddy and Others Vs State and Another

Andhra Pradesh High Court · AIR 1969 AP 281 : (1969) CriLJ 1025

Criminal Procedure Code, 1898 (CrPC) — Section 167, 173, 190(1), 195(1), 4Penal Code, 1860 (IPC) — Section 211

High Courts31 Jul 1967

Cherupu Venkata Varaha Narasimham Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1968 AP 344

Andhra Pradesh (Andhra Area) Gaming Act, 1930 — Section 10, 11, 3, 5, 6Andhra Pradesh (Telangana Area) Gambling Act, 1305 — Section 14Gaming House Act, 1854 — Section 4

High Courts26 Jul 1967Allowed

Sarwar Khan Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1968 AP 290 : (1968) CriLJ 1338

Evidence Act, 1872 — Section 101, 104Motor Vehicles Act, 1939 — Section 116Penal Code, 1860 (IPC) — Section 304A

High Courts19 Jul 1967

J.C. Nagireddy Vs P. Nagamma

Andhra Pradesh High Court · AIR 1968 AP 298

Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 212, 212(1)(2)Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47(1)

High Courts18 Jul 1967

Kruthiventi Kutumba Rao Vs Muthi Venkata Subba Rao and Others

Andhra Pradesh High Court · AIR 1969 AP 47 : (1969) CriLJ 149

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 6(2)Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3

High Courts17 Jul 1967

Chimalakonda Ambayamma (Died) and Another Vs Chimalakonda Ganapathi

Andhra Pradesh High Court · AIR 1969 AP 213

Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22, 25

High Courts14 Jul 1967

Adapa Vittal Vs Govula Ramakistiah and Others

Andhra Pradesh High Court · AIR 1969 AP 169

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 21 Rule 58, Order 21 Rule 63, Order 39 Rule 1, Order 40 Rule 1

High Courts13 Jul 1967Dismissed

Allam Gangadhara Rao Vs Gollapalli Gangarao

Andhra Pradesh High Court · AIR 1968 AP 291

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 3, Order 6 Rule 2, Order 6 Rule 7Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 17

High Courts12 Jul 1967

Miryala Venkateswarlu and Co. and Others Vs Battula Venkata Peraiah and Venkateswarlu and Co. and Another

Andhra Pradesh High Court · AIR 1969 AP 88

Contract Act, 1872 — Section 10, 72Evidence Act, 1872 — Section 92Forward Contracts (Regulation) Act, 1952 — Section 15, 2

High Courts12 Jul 1967

In Re: Govindu

Andhra Pradesh High Court · (1969) CriLJ 1157

Evidence Act, 1872 — Section 82Penal Code, 1860 (IPC) — Section 302, 99

High Courts06 Jul 1967Dismissed

Tandra Venkata Subrahmanayam Vs Vegesana Viswanadharaju and Another

Andhra Pradesh High Court · AIR 1968 AP 190

Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 55, 64Specific Relief Act, 1877 — Section 22

High Courts06 Jul 1967

Narayanlal P. Lahoti Vs Controller of Estate Duty, Andhra Pradesh, Hyderabad

Andhra Pradesh High Court · AIR 1969 AP 188 : (1968) 68 ITR 849

Estate Duty Act, 1953 — Section 14, 5

High Courts05 Jul 1967Dismissed

S.T.V. Venkatarama Chettiar and Sons Vs K. Munnaiah, A.R. Subrahmaniam and Co.

Andhra Pradesh High Court · AIR 1968 AP 205

Civil Procedure Code, 1908 (CPC) — Section 22, 23, 23(3), 24

High Courts30 Jun 1967

VADREVU VENKAPPA RAO Vs COMMISSIONER OF WEALTH-TAX, A.P.

Andhra Pradesh High Court · (1968) 69 ITR 552

High Courts30 Jun 1967

The Public Prosecutor Vs Mohamed Ali

Andhra Pradesh High Court · AIR 1969 AP 41 : (1969) CriLJ 145

Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 156, 195(1), 200, 251APenal Code, 1860 (IPC) — Section 182, 417, 471

High Courts28 Jun 1967

SMT. CHERUKURI ESWARAMMA Vs CONTROLLER OF ESTATE DUTY.

Andhra Pradesh High Court · (1968) 69 ITR 109

Estate Duty Act, 1953 — Section 10, 27, 9