High Courts04 Apr 1963Allowed
Sheik Hussain and Sons Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1964 AP 36
Motor Vehicles Act, 1939 — Section 44, 44(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,873 judgments · page 1,635 of 1,744
High Courts01 Apr 1963Allowed
G. Ramachandraiah Chetty Vs State of Andhra
Andhra Pradesh High Court · AIR 1964 AP 13
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 38 Rule 8Limitation Act, 1908 — Section 15, 5
High Courts30 Mar 1963Dismissed
Indian Chemical and Pharmaceutical Works, Hyderabad and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1964 AP 430
Constitution of India, 1950 — Article 19(1), 19(5), 19(6), 226, 254(2)Drugs and Cosmetics Act, 1940 — Section 1, 2
High Courts29 Mar 1963Allowed
In Re: Jayaram Shivaji
Andhra Pradesh High Court · AIR 1964 AP 331 : (1963) 2 AnWR 135 : (1964) CriLJ 13
Motor Vehicles Act, 1939 — Section 123, 127A
High Courts28 Mar 1963Allowed
Allada Eswarappa and Another Vs M. Krishna Reddy and Others
Andhra Pradesh High Court · AIR 1964 AP 99
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 8, 11, 47Limitation Act, 1908 — Article 11, 120
High Courts28 Mar 1963Allowed
N. Sriramamurthi Vs N. Sooramma and Others
Andhra Pradesh High Court · AIR 1963 AP 492
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Section 6, 6(1)
High Courts27 Mar 1963Allowed
Ajjarapu Subbarao Vs Pulla Venkata Rama Rao and Others
Andhra Pradesh High Court · AIR 1964 AP 53
Evidence Act, 1872 — Section 13, 32(5), 35, 64, 65
High Courts27 Mar 1963Allowed
K. Laxminarayan Vs V. Gopalaswami and Another
Andhra Pradesh High Court · AIR 1963 AP 438
Limitation Act, 1908 — Section 14Provincial Small Cause Courts Act, 1887 — Section 25Succession Act, 1925 — Section 214
High Courts22 Mar 1963Allowed
Viryala Perraju Vs Pilli Achanna
Andhra Pradesh High Court · AIR 1964 AP 152
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 17Limitation Act, 1908 — Article 182(5)
High Courts22 Mar 1963Allowed
Arvapalli Ramrao Vs Kanumarlapudi Ranganayakulu and Others
Andhra Pradesh High Court · AIR 1964 AP 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 53(1), Order 21 Rule 58
High Courts22 Mar 1963
Registrar of Companies Vs Syed Jahangir
Andhra Pradesh High Court · (1964) CriLJ 447
High Courts21 Mar 1963
Chenna Reddi Veera Reddi and Another Vs Chillakuru Rama Chandra Reddi and Another
Andhra Pradesh High Court · (1964) CriLJ 89
Advocates Act, 1961 — Section 30, 32, 7
High Courts20 Mar 1963Dismissed
Chandika Venkata Reddi and Others Vs Chandika Kondamma
Andhra Pradesh High Court · AIR 1963 AP 484
High Courts19 Mar 1963
State of Andhra Pradesh Vs G. Sanjeeva Reddy and Others
Andhra Pradesh High Court · (1963) CriLJ 708
Criminal Procedure Code, 1898 (CrPC) — Section 202, 345Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts17 Mar 1963
UPPALA PEDA VENKATARAMANAIAH Vs FIRST ADDITIONAL Income Tax OFFICER, VISAKHAPATNAM.
Andhra Pradesh High Court · (1964) 53 ITR 11
General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 155, 297
High Courts15 Mar 1963Dismissed
Sri Surya Trading Firm and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1963) 14 STC 720
Central Sales Tax Act, 1956 — Section 8
High Courts15 Mar 1963Allowed
Nagala Dinne Erranna Vs Angadi Modappa and Another
Andhra Pradesh High Court · AIR 1963 AP 457
Stamp Act, 1899 — Section 35, 37
High Courts14 Mar 1963
Public Prosecutor Vs Sundaradara Rao (M.)
Andhra Pradesh High Court · (1963) 2 AnWR 125 : (1963) 2 LLJ 492
High Courts13 Mar 1963
Guduthur Thimmappa and Son Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1964) 15 STC 299
Central Sales Tax Act, 1956 — Section 15, 3, 4, 5, 6Constitution of India, 1950 — Article 269, 286
High Courts13 Mar 1963Allowed
Bheema Reddi Jeedikanti Ram Reddi Vs Salla Venkat Reddy
Andhra Pradesh High Court · AIR 1963 AP 489
Transfer of Property Act, 1882 — Section 53A, 58