High Courts20 Mar 1968Dismissed
Kalangi Krishna Murty and Co. and Others Vs The Commercial Tax Officer and Others
Andhra Pradesh High Court · (1968) 22 STC 540
Constitution of India, 1950 — Article 14, 143, 19, 31
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,873 judgments · page 1,598 of 1,744
High Courts18 Mar 1968Allowed
State of Andhra Pradesh Vs G. Muralidhar and Co.
Andhra Pradesh High Court · (1968) 22 STC 285
Central Sales Tax Act, 1956 — Section 3, 6, 8, 9
High Courts13 Mar 1968
Official Receiver, Anantapur Vs Kondeti Surayanarayana and Others
Andhra Pradesh High Court · AIR 1969 AP 437
Provincial Insolvency Act, 1920 — Section 4, 53, 54
High Courts12 Mar 1968
Satyanarayana Khaitan (P) Ltd., Chipurupalli Vs Government of India and Others
Andhra Pradesh High Court · AIR 1969 AP 410
Mineral Concession Rules, 1960 — Rule 54, 55Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(2)
High Courts12 Mar 1968
Sri Ranganadha Rico Hill and Others Vs Regional Provident Fund Commissioner and Another
Andhra Pradesh High Court · (1969) 2 LLJ 612
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15, 17
High Courts08 Mar 1968
R. Satyanarayana and Others Vs Saidayya and Others
Andhra Pradesh High Court · AIR 1969 AP 151
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 123, 123(1)(B), 79, 82, 86
High Courts06 Mar 1968
Associated Transport Co. Vs V. Hanumantha Rao and Another
Andhra Pradesh High Court · (1970) 2 LLJ 167
Employees Compensation Act, 1923 — Section 12, 13, 19, 2, 3
High Courts05 Mar 1968
Pulim Chenchi Reddy and Others Vs Mungamuri Sivarami Reddy and Others
Andhra Pradesh High Court · AIR 1968 AP 388 : (1968) CriLJ 1645
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 147, 148(1), 148(3)
High Courts04 Mar 1968
Andhavarapu Sreeramamurthy and Others Vs Government of Andhra Pradesh, Home Department, Hyderabad and Others
Andhra Pradesh High Court · AIR 1969 AP 225
Motor Vehicles Act, 1939 — Section 47(1)
High Courts28 Feb 1968
Basti Ram Narain Das Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1969 AP 227
Minimum Wages Act, 1948 — Section 3(1), 3(3), 5
High Courts27 Feb 1968
Samanthapudi Surannamukhi Vs Samanthapudi Virupakshamma
Andhra Pradesh High Court · AIR 1969 AP 23
Civil Procedure Code, 1908 (CPC) — Section 60Limitation Act, 1963 — Section 21(1)Provincial Insolvency Act, 1920 — Section 28(5)
High Courts27 Feb 1968
K. Panchakshara Reddy Vs N. Krishna Reddy
Andhra Pradesh High Court · AIR 1969 AP 67
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts26 Feb 1968
G. Krishna Rao and Others Vs The First Additional Gift Tax Officer, Guntur
Andhra Pradesh High Court · AIR 1970 AP 126 : (1968) 70 ITR 812
Constitution of India, 1950 — Article 19(1), 246, 248, 372(1)Gift Tax Act, 1958 — Section 15(3), 2, 22, 23, 24Registration Act, 1908 — Section 17
High Courts23 Feb 1968Allowed
K. Papi Reddi Vs P. Lakshmi Narayana and Another
Andhra Pradesh High Court · AIR 1968 AP 381
Criminal Procedure Code, 1898 (CrPC) — Section 247, 417(3)Gram Panchayat Act — Section 98
High Courts23 Feb 1968
P. Thimmappa Vs P. Chinna Thimmappa and Others
Andhra Pradesh High Court · AIR 1969 AP 222 : (1969) 1 APLJ 103 : (1969) CriLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 247, 417, 417(3), 423
High Courts23 Feb 1968
K. Papi Reddi Vs P. Lakshmi Narayana, Manager, Sri Lakshmi Narasimha Swamy Temple and Another
Andhra Pradesh High Court · (1968) CriLJ 1644
Criminal Procedure Code, 1898 (CrPC) — Section 247, 417
High Courts21 Feb 1968Allowed
Public Prosecutor Vs C.B. Thyagarajan
Andhra Pradesh High Court · AIR 1968 AP 362 : (1968) CriLJ 1570 : (1969) 2 LLJ 209
Factories Act, 1948 — Section 85(1), 85(2), 92
High Courts21 Feb 1968
Gandi Satyanarayana and Another Vs Jarabla Hansli and Others
Andhra Pradesh High Court · (1970) CriLJ 778
Criminal Procedure Code, 1898 (CrPC) — Section 169, 173
High Courts19 Feb 1968
Manne Venkatanarayana Vs Tivari Yagna Prasad (died) and Others
Andhra Pradesh High Court · AIR 1969 AP 335
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13, 3
High Courts16 Feb 1968
In Re: Somiah and Others
Andhra Pradesh High Court · (1969) 1 APLJ 23 : (1970) CriLJ 618
Criminal Procedure Code, 1898 (CrPC) — Section 94Penal Code, 1860 (IPC) — Section 109, 381, 408, 409, 414