High Courts11 Jun 1968
Thummalapalli Ramalingeswaraswamy and Others Vs Commercial Tax Officer, Tadepalligudem and Others
Andhra Pradesh High Court · AIR 1969 AP 127
Andhra Pradesh General Sales Tax Act, 1957 — Section 5
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,873 judgments · page 1,597 of 1,744
High Courts11 Jun 1968Dismissed
Abdul Karim Babu Khan and Others Vs Sirpur Paper Mills Ltd.
Andhra Pradesh High Court · (1969) 39 CompCas 33
Civil Procedure Code, 1908 (CPC) — Section 100Companies Act, 1956 — Section 155(4), 53
High Courts25 Apr 1968
Syed Jalal and Others Vs Tarrgopal Ram Reddy and Others
Andhra Pradesh High Court · AIR 1970 AP 19
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2, 47Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1877 — Section 18
High Courts18 Apr 1968Dismissed
The State of Andhra Pradesh Vs Rikabchand Siremal and Co. and Others
Andhra Pradesh High Court · (1968) 22 STC 304
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(1), 14(2)
High Courts17 Apr 1968
Marram Ramachandraiah and Pedda Subramanyam and Others Vs State and Another
Andhra Pradesh High Court · AIR 1969 AP 414
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3, 5
High Courts16 Apr 1968
Public Prosecutor Vs Malla Rama Rao
Andhra Pradesh High Court · (1970) CriLJ 275
Criminal Procedure Code, 1898 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 7
High Courts10 Apr 1968
The Public Prosecutor Vs Hindustan Motors Ltd.
Andhra Pradesh High Court · AIR 1970 AP 176 : (1970) CriLJ 659
Criminal Procedure Code, 1898 (CrPC) — Section 4
High Courts10 Apr 1968
Puttaparatti Atchamma and Another Vs T. Bayanna and Another
Andhra Pradesh High Court · AIR 1969 AP 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 90, 115
High Courts08 Apr 1968
Andhra Pradesh Road Transport Corporation Vs Payment of Wages Authority and Another
Andhra Pradesh High Court · (1970) 1 LLJ 700
Constitution of India, 1950 — Article 226
High Courts28 Mar 1968
Chittoor District Co-operative Marketing Society Ltd. Vs Vegetols Ltd. (In Liquidation) and Others
Andhra Pradesh High Court · (1968) 38 CompCas 687
Companies Act, 1956 — Section 536(2)
High Courts28 Mar 1968
M. Chinnappa Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1969 AP 234
Constitution of India, 1950 — Article 311, 311(2)
High Courts27 Mar 1968Dismissed
The Hyderabad Chemicals and Fertilizers Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1968) 22 STC 298
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(s)(ii)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6(1)(a)
High Courts25 Mar 1968
Sukhadev Rathi and another Vs Jupudi Rukminamma
Andhra Pradesh High Court · (1968) 03 AP CK 0022
Easements Act, 1882 — Section 33, 35
High Courts25 Mar 1968
P. Anantha Padmanabha Sarma Vs High Court of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1969 AP 195
Andhra Pradesh State Higher Judicial Service Special Rules, 1958 — Rule 26, 4Constitution of India, 1950 — Article 14, 16
High Courts25 Mar 1968
The State of Andhra Pradesh Vs T.G. Lakshmayya Setty and Sons
Andhra Pradesh High Court · (1969) 24 STC 14
Central Sales Tax Act, 1956 — Section 5, 6, 9
High Courts25 Mar 1968
Pydi Lakshmanna Vs Duppala Krishnamurthy
Andhra Pradesh High Court · AIR 1969 AP 415 : (1969) CriLJ 1476
Criminal Procedure Code, 1898 (CrPC) — Section 164, 476, 479
High Courts25 Mar 1968
SRI VENKATESWARA LODGE Vs COMMISSIONER OF Income Tax HYDERABAD, AND OTHERS.
Andhra Pradesh High Court · (1969) 71 ITR 629
Constitution of India, 1950 — Article 14, 19, 20Criminal Procedure Code, 1898 (CrPC) — Section 165Customs Act, 1962 — Section 105
High Courts23 Mar 1968
Katta Subbarao (died) and Others Vs Pokuri Sri Ramalu and Others
Andhra Pradesh High Court · AIR 1970 AP 258
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 11Limitation Act, 1908 — Article 89
High Courts22 Mar 1968
Sarvaraya Textiles Ltd. Vs Allada Lakshmana Rao and Another
Andhra Pradesh High Court · (1970) 1 LLJ 703
Payment of Wages Act, 1936 — Section 15, 2
High Courts22 Mar 1968
Manuri Rukminamma Vs Manuri Ramakrishna Rao and Others
Andhra Pradesh High Court · AIR 1969 AP 128
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13, 152