High Courts26 Nov 1968
Suggala Veera Raghaviah and Others Vs Controller of Estate Duty
Andhra Pradesh High Court · (1969) 2 APLJ 312 : (1970) 75 ITR 714
Estate Duty Act, 1953 — Section 10, 9
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,873 judgments · page 1,594 of 1,744
High Courts26 Nov 1968
Namilla Rachayya Vs Gajula Nunna Narayanappa
Andhra Pradesh High Court · AIR 1970 AP 278
High Courts26 Nov 1968
M. Subrahmanya Sarma Vs Commissioner of Income Tax and Others
Andhra Pradesh High Court · (1969) 74 ITR 407
Gift Tax Act, 1958 — Section 16Income Tax Act, 1922 — Section 16(3)Wealth Tax Act, 1957 — Section 4(1)
High Courts26 Nov 1968
Officer-in-charge (Court of Wards) Paigah, Vicar-ul-umra, Hyderabad Vs The Commissioner of Wealth-tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1969 AP 345 : (1969) 72 ITR 552
Constitution of India, 1950 — Article 252(1)Wealth Tax Act, 1957 — Section 2
High Courts25 Nov 1968
Smt. Pankumari Kochar Vs Controller of Estate Duty
Andhra Pradesh High Court · (1969) 73 ITR 373
Estate Duty Act, 1953 — Section 10, 46, 46(1)
High Courts25 Nov 1968
Gopisetty Chandramouli Vs Controller of Estate Duty
Andhra Pradesh High Court · (1969) 74 ITR 439
Estate Duty Act, 1953 — Section 10, 46, 46(1), 46(2)
High Courts25 Nov 1968
Khan Bahadur Ahmed Alladin and Sons Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1969) 74 ITR 651
Income Tax Act, 1922 — Section 4(1)
High Courts22 Nov 1968
In Re: Gangavaram Sankaraiah
Andhra Pradesh High Court · (1970) CriLJ 1029
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 105, 147, 148, 149, 300
High Courts22 Nov 1968
M.S. Narayanacharyulu Vs Controller of Estate Duty
Andhra Pradesh High Court · (1969) 2 AnWR 383 : (1970) 77 ITR 594
Estate Duty Act, 1953 — Section 63
High Courts20 Nov 1968
The Public Prosecutor, A.P.P. Vs Vaijnath and Another, Accused
Andhra Pradesh High Court · AIR 1971 AP 48 : (1971) CriLJ 205
Criminal Procedure Code, 1898 (CrPC) — Section 241, 251, 537
High Courts20 Nov 1968
Mumtaz Ahmed Khan Vs Controller of Estate Duty
Andhra Pradesh High Court · (1969) 1 APLJ 245 : (1969) 73 ITR 592
Estate Duty Act, 1953 — Section 10
High Courts19 Nov 1968
Commissioner of Expenditure Tax, Andhra Pradesh, Hyderabad Vs S.R.Y. Sivarama Prasad Bahadur
Andhra Pradesh High Court · AIR 1970 AP 197 : (1970) 78 ITR 622
Expenditure Tax Act, 1957 — Section 19, 2, 4(I)
High Courts15 Nov 1968
Shankariah Vs Annapurnamma
Andhra Pradesh High Court · (1970) CriLJ 775
Criminal Procedure Code, 1898 (CrPC) — Section 488(1)Hindu Marriage Act, 1955 — Section 5(1)
High Courts14 Nov 1968
Commissioner of Income Tax Vs Nizam Sugar Factory Ltd.
Andhra Pradesh High Court · (1969) 74 ITR 647
High Courts31 Oct 1968
Yerrakula Kotayya Vs Yerrakula Anjamma and Another
Andhra Pradesh High Court · (1969) 2 APLJ 333 : (1970) CriLJ 1533
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts25 Oct 1968
Itta Narasimha Rao Vs Akula Mahalakshmayya
Andhra Pradesh High Court · (1970) 1 LLJ 697
Civil Procedure Code, 1908 (CPC) — Section 60Payment of Bonus Act, 1965 — Section 10, 2
High Courts23 Oct 1968
Jaishankar Gowd (by Guardian) Vs Controller of Estate Duty
Andhra Pradesh High Court · (1969) 74 ITR 206
Estate Duty Act, 1953 — Section 10
High Courts09 Oct 1968
Public Prosecutor Vs Jandhyala Pullamma and Others
Andhra Pradesh High Court · (1970) CriLJ 276
Evidence Act, 1872 — Section 92Penal Code, 1860 (IPC) — Section 109, 62Stamp Act, 1899 — Section 5, 62, 70
High Courts08 Oct 1968
Penumatcha Neelakanteswaraju and Others Vs Jaddu Mangamma and Others
Andhra Pradesh High Court · AIR 1970 AP 1
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 1(4), 56(1)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts27 Sept 1968
Paramatmuni Hanumantha Rao Vs Official Receiver, Guntur
Andhra Pradesh High Court · AIR 1970 AP 38
Presidency Towns Insolvency Act, 1909 — Section 55Provincial Insolvency Act, 1920 — Section 4, 53