High Courts26 Mar 1969
OWEN Vs POOK (INSPECTOR OF TAXES).
Andhra Pradesh High Court · (1969) 74 ITR 247
Income Tax Act, 1952 — Section 156
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,873 judgments · page 1,593 of 1,744
High Courts25 Mar 1969
Bayya Pitchaiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1970 AP 146 : (1969) 24 STC 390
Andhra Pradesh General Sales Tax (Amendment) Act, 1963 — Section 20Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 20, 20(2)
High Courts18 Mar 1969
Andhra Provincial Potteries Ltd., Tadepalli and Others Vs Registrar of Companies, Andhra Pradesh, Hyderbad
Andhra Pradesh High Court · AIR 1970 AP 70 : (1969) 39 CompCas 1000 : (1970) CriLJ 313
Companies Act, 1956 — Section 134(2), 159, 160, 161, 162
High Courts18 Mar 1969
State of Andhra Pradesh Vs Godavarthi Kasiviswanadham
Andhra Pradesh High Court · AIR 1970 AP 80 : (1970) 25 STC 1
Andhra Pradesh General Sales Tax Act, 1957 — Section 5Andhra Pradesh General Sales Tax Rules, 1957 — Rule 23(1)
High Courts14 Mar 1969
Kasturi Lakshmibayamma Vs Sabnivis Venkoba Rao and Others
Andhra Pradesh High Court · AIR 1970 AP 440
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, Order 7 Rule 6Limitation Act, 1908 — Article 44, 18, 8
High Courts07 Mar 1969
Nawab Sir Mir Osman Ali Khan Bahadur, H.E.H. The Nizam of Hyderabad Vs Income Tax Officer
Andhra Pradesh High Court · (1970) 75 ITR 133
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 16(3), 22, 23(2), 23(3), 34(1)Income Tax Act, 1961 — Section 147, 148
High Courts24 Feb 1969
Nannepuneni Seetharamaiah and Others Vs Nannepuneni Ramakrishnaiah
Andhra Pradesh High Court · AIR 1970 AP 407
Hindu Succession Act, 1956 — Section 25Penal Code, 1860 (IPC) — Section 302, 324Registration Act, 1908 — Section 17(1)
High Courts06 Feb 1969
Sattaru Narayanaappalanaidu and Others Vs Tadela Latchanna
Andhra Pradesh High Court · AIR 1971 AP 174
High Courts04 Feb 1969
N. Raja Pullaiah Vs Deputy Commercial Tax Officer and Another
Andhra Pradesh High Court · AIR 1970 AP 125 : (1969) 1 APLJ 428 : (1969) 73 ITR 224 : (1969) 24 STC 90
High Courts04 Feb 1969
Dawood Khan Vs Labour Court and Another
Andhra Pradesh High Court · (1969) 1 APLJ 317 : (1969) 2 LLJ 611
Industrial Disputes Act, 1947 — Section 33C
High Courts03 Feb 1969
G. Mahava Rao and Others Vs The Regional Transport Authority, Kurnool and Others
Andhra Pradesh High Court · AIR 1970 AP 419 : (1970) 2 AnWR 1 : (1969) 1 APLJ 40
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 47(1), 47(3), 57, 62
High Courts30 Jan 1969
Kaja Sudhir Vs The Principal, Guntur Medical College and Others
Andhra Pradesh High Court · AIR 1970 AP 404 : (1970) 1 AnWR 93
Constitution of India, 1950 — Article 14
High Courts21 Jan 1969
B. Bheemeswar Rao Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1970 AP 395
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 46, 64
High Courts03 Jan 1969Allowed
The Public Prosecutor Vs E.O. Christian and Others
Andhra Pradesh High Court · (1969) 01 AP CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 304A, 337
High Courts03 Jan 1969Allowed
Rafeeq Ahmed and Co. Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1969) 24 STC 430
Constitution of India, 1950 — Article 14, 265, 286, 304
High Courts30 Dec 1968
Commissioner of Income Tax Vs Trustees of H.E.H. The Nizam''s Miscellaneous Trust
Andhra Pradesh High Court · (1969) 74 ITR 558
Income Tax Act, 1922 — Section 8
High Courts24 Dec 1968
Kancharla Kesava Rao Vs Controller of Estate Duty
Andhra Pradesh High Court · (1969) 2 APLJ 18 : (1969) 74 ITR 248
Estate Duty Act, 1953 — Section 16(2), 24, 24(1)Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts17 Dec 1968
Public Prosecutor Vs Gokarakonda Subbarao
Andhra Pradesh High Court · (1968) 12 AP CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 162, 342Penal Code, 1860 (IPC) — Section 304A, 337
High Courts04 Dec 1968
K. Santha Kumari Vs Suseela Devi
Andhra Pradesh High Court · AIR 1969 AP 355 : (1969) 1 APLJ 432
Civil Procedure Code, 1908 (CPC) — Section 11, 60(1)
High Courts28 Nov 1968
Venigella Parendhamayya Vs Sri Somasekharaswamy Temple Kotipalli
Andhra Pradesh High Court · AIR 1970 AP 394
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Evidence Act, 1872 — Section 115