Raghavendrarao (A1) and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1973) CriLJ 789
COURT ARCHIVE
34,882 judgments · page 1,572 of 1,745
Andhra Pradesh High Court · (1973) CriLJ 789
Andhra Pradesh High Court · AIR 1973 AP 35
Andhra Pradesh High Court · (1972) 01 AP CK 0003
Andhra Pradesh High Court · AIR 1973 AP 170
Andhra Pradesh High Court · AIR 1974 AP 76 : (1976) 2 APLJ 114
Andhra Pradesh High Court · (1972) 1 ALT 75 : (1972) CriLJ 1345
Andhra Pradesh High Court · AIR 1973 AP 72
Andhra Pradesh High Court · (1973) 30 STC 445
Andhra Pradesh High Court · (1977) 106 ITR 111
Andhra Pradesh High Court · AIR 1972 AP 256
Andhra Pradesh High Court · (1971) 2 AnWR 93 : (1972) CriLJ 438
Andhra Pradesh High Court · AIR 1973 AP 1
Andhra Pradesh High Court · AIR 1973 AP 245
Andhra Pradesh High Court · (1973) 87 ITR 33
Andhra Pradesh High Court · (1977) 106 ITR 283
Andhra Pradesh High Court · (1974) 96 ITR 175
Andhra Pradesh High Court · AIR 1972 AP 265
Andhra Pradesh High Court · (1977) 109 ITR 580
Andhra Pradesh High Court · (1983) 144 ITR 393
Andhra Pradesh High Court · AIR 1972 AP 206