High Courts10 Aug 1977Dismissed
The Vijawada Municipality Vs Lanka Rama Murthy
Andhra Pradesh High Court · (1977) 08 AP CK 0006
Andhra Pradesh Municipalities Act, 1965 — Section 227, 276, 277, 289, 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,528 of 1,745
High Courts08 Aug 1977Dismissed
Vavicherla Nageswara Rao and two others Vs Kolisetti Venkata Subba Rao and another
Andhra Pradesh High Court · (1977) 08 AP CK 0020
Constitution of India, 1950 — Article 309
High Courts08 Aug 1977
S. Rama Rao and Others Vs The Jawaharlal Nehru Technological University, Hyderabad and Another
Andhra Pradesh High Court · AIR 1978 AP 264
Constitution of India, 1950 — Article 14Jawaharlal Nehru Technological University Act, 1972 — Section 23, 24, 24(1)
High Courts07 Aug 1977Dismissed
M.J. Sarojama Vs K. Pedda Chenna Reddi and others
Andhra Pradesh High Court · (1977) 08 AP CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts05 Aug 1977Allowed
Tamma Koti Reddy Vs The District Collector, Krishna District and others
Andhra Pradesh High Court · (1977) 08 AP CK 0005
Land Acquisition Act, 1894 — Section 4, 4(1), 6
High Courts04 Aug 1977Allowed
Audinaryana Vs The State of A.P. and others
Andhra Pradesh High Court · (1977) 08 AP CK 0023
High Courts04 Aug 1977Allowed
Akkana Sivudu Naidu Vs Tahsildar, Bobblli, Srikakulam District and others
Andhra Pradesh High Court · (1977) 08 AP CK 0004
High Courts04 Aug 1977Dismissed
Union of India (UOI) Vs Mohan Singh
Andhra Pradesh High Court · (1977) 08 AP CK 0001
Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 6Railways Accidents (Compensation) Rules, 1950 — Rule 6
High Courts03 Aug 1977Allowed
Kanchi Subbamma and others Vs Mannepalli Penchalaiah
Andhra Pradesh High Court · (1977) ALT 532
High Courts02 Aug 1977
Lingareddi Sreenivasulu Reddi (Died) and Others Vs D. Muniratnam Reddi and Others
Andhra Pradesh High Court · AIR 1978 AP 173
Civil Procedure Code, 1908 (CPC) — Section 2(11), 50Transfer of Property Act, 1882 — Section 128
High Courts01 Aug 1977
Bharat Hybrid Seeds and Agro Enterprises and Another Vs The State
Andhra Pradesh High Court · (1978) CriLJ 61
Criminal Procedure Code, 1973 (CrPC) — Section 190, 468, 473, 482Seeds Act, 1966 — Section 19, 7
High Courts29 Jul 1977
Seetharama Naidu Vs Chittoor Dist. Co-op. Central Bank Ltd. and Another
Andhra Pradesh High Court · (1977) 2 APLJ 282 : (1978) 2 LLJ 363
Constitution of India, 1950 — Article 226
High Courts29 Jul 1977
Satyavolu Venkata Bhaskara Umamaheswara Varaprasada Murthy Vs Potti Veeraraju and Another
Andhra Pradesh High Court · AIR 1978 AP 176 : (1977) 2 APLJ 36
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 115
High Courts29 Jul 1977
Rashed Abdullah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1977) CriLJ 1792
Customs Act, 1962 — Section 111, 112, 122, 123, 135
High Courts29 Jul 1977Dismissed
Satyavolu Venkata Bhaskara Umamaheswara Varaprasada Murthy Vs Potti Veeraraju and S. Rama Rao
Andhra Pradesh High Court · AIR 1978 AP 176 : (1977) 2 APLJ 36
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69(3), Order 21 Rule 89, Order 21 Rule 93, 151, 47
High Courts27 Jul 1977Dismissed
Pulla Gavarayamma Vs Talisetti Suryanarayana and others
Andhra Pradesh High Court · (1977) 07 AP CK 0024
Evidence Act, 1872 — Section 107, 108Transfer of Property Act, 1882 — Section 54
High Courts27 Jul 1977Dismissed
Killada Potharaju alias Pentayya and others Vs Budasakurti Venkata Suryanarayana and others
Andhra Pradesh High Court · (1977) 07 AP CK 0019
Civil Procedure Code, 1908 (CPC) — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Registration Act, 1908 — Section 17
High Courts27 Jul 1977
T. Munuswami Naidu (Died) and Others Vs R. Venkata Reddi and Others
Andhra Pradesh High Court · AIR 1978 AP 200
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 15, 55, 56(1)
High Courts22 Jul 1977
The Income Tax Officer, Hyderabad Vs Secunderabad Tin Industries, Hyderabad
Andhra Pradesh High Court · AIR 1978 AP 180
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 140
High Courts22 Jul 1977Dismissed
Chodey Sanyasi Rao Vs Draksharama Choultry repted. by its Trustees
Andhra Pradesh High Court · (1977) 07 AP CK 0009
Limitation Act, 1908 — Section 19, 20